M.I.Mathew @ Mathu vs Geologist
2024 Latest Caselaw 16114 Ker

Kerala High Court

M.I.Mathew @ Mathu vs Geologist on 7 June, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE EASWARAN S.
        FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                       WP(C) NO. 24797 OF 2018
PETITIONER:

            M.I.MATHEW @ MATHU
            AGED 78 YEARS
            S/O. ITTIYAVIRA, AGED 78 YEARS,
            RESIDING AT MADATHIL THACHUKUNNU HOUSE,
            PUTHUPPALLY, KOTTAYAM - 688 011.

            BY ADV
            SRI.P.I.GEORGEKUTTY


RESPONDENT:

    1       GEOLOGIST
            MINING AND GEOLOGY, KOTTAYAM - 2.

    2       ACHAMMA VARGHESE, AGED ABOUT 60 YEARS,
            W/O.VARGHESE, AGED 60 YEARS
            ANDUPARAMBIL HOUSE, KUZHIPURAYIDAM KARA, MANARCADU,
            NOW RESIDING AT ANDUPARAMBIL HOUSE, ANGADY BHAGOM,
            PUTHUPPALLY, KOTTAYAM-688011.
            ADDL.R2 IS IMPLEADED AS PER ORDER DATED 07/08/2018 IN
            I.A. NO.13671/2018 IN THE WP(C)

            BY ADVS.
            SMT.PREETHA.K.K., SR GOVERNMENT PLEADER
            SRI.NANDAGOPAL S.KURUP
            SRI.K.ASHIS


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24797 OF 2018     -2-



                          JUDGMENT

None appears for the petitioner. Accordingly, this

writ petition is dismissed for default.

Sd/-

EASWARAN S. JUDGE vv

APPENDIX OF WP(C) 24797/2018

PETITIONER EXHIBITS

EXHIBIT P1. THE TRUE COPY OF THE BUILDING PERMIT APPROVED FROM THE PUTHUPALLY GRAMA PANCHAYAT DATED 7.9.2016

EXHIBIT P2. THE TRUE COPY OF THE PLAN APPROVED FORM THE PUTHUPPALLY GRAMA PANCHAYAT DATED 7.9.2016

EXHIBIT P3. THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 8.11.2016

EXHIBIT P4. THE TRUE COPY OF THE JUDGMENT IN O.S.NO.757 OF 2016 OF THE MUNSIFF COURT, KOTTAYAM DATED 27.1.2018

EXHIBIT P5. THE TRUE COPY OF THE REPORT ADDRESSED TO THE RESPONDENT DATED 19.4.2018

EXHIBIT P6. THE TRUE COPY OF THE JUDGMENT IN W.P. (C)NO.15042 OF 2018 OF THIS HON'BLE COURT DATED 4.5.2018

EXHIBIT P7. THE TRUE COPY OF THE PROCEEDINGS OF THE RESPONDENT DATED 23.06.2018