Ambujakshan K vs Dr.B.Ashok
2024 Latest Caselaw 16098 Ker

Kerala High Court

Ambujakshan K vs Dr.B.Ashok on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 152 OF 2020
 AGAINST THE JUDGMENT DATED 04.11.2019 IN WP(C) NO.25967
             OF 2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

         AMBUJAKSHAN K.,
         AGED 55 YEARS
         S/O.KESAVAN, RESIDING AT NEDUMTHARAYIL HOUSE,
         VYTHIRI POST, WAYANAD-673576.

         BY ADV TESSY JOSE



RESPONDENT/1ST RESPONDENT:

         DR.B.ASHOK,
         AGED 45 YEARS
         I.A.S., S/O.B.BALASUNDARAM, MANAGING DIRECTOR,
         KERALA WATER AUTHORITY, JALABHAVAN,
         VELLAYAMBALAM, THIRUVANANTHAPURAM-695010.

         BY SRI.E.C.BINEESH, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.152 of 2020               2




                          P.B.SURESH KUMAR, J.
                  -----------------------------------------------
                  Contempt Case (C) No.152 of 2020
                  -----------------------------------------------
                  Dated this the 7th day of June, 2024


                               JUDGMENT

There is no representation for the petitioner.

The contempt case, in the circumstances, is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 152/2020

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.25967/2019 OF THIS HONOURABLE COURT DATED 4.11.2019.

ANNEXURE A2 TRUE COPY OF THE ACKNOWLEDGEMENT CARD DATED 20.11.2019 ISSUED BY THE POSTAL AUTHORITY.