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Sunny Paul vs Shaiju Jacob
2024 Latest Caselaw 16095 Ker

Citation : 2024 Latest Caselaw 16095 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Sunny Paul vs Shaiju Jacob on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 554 OF 2021
 AGAINST THE JUDGMENT DATED 07.10.2020 IN WP(C) NO.21074
             OF 2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         SUNNY PAUL,
         AGED 54 YEARS
         S/O.JOHN PAULOSE, DOOR NO.1/63A, POTTAYIL HOUSE,
         MULAMTHURUTHI, ERNAKULAM.

         BY ADV C.K.SHERIN



RESPONDENT/2ND RESPONDENT:

         SHAIJU JACOB, (FATHERS NAME AND AGE NOT KNOWN TO
         THE PETITIONER)
         THE TAHSILDAR, KOTTAYAM TALUK, TALUK OFFICE,
         MINI CIVIL STATION, KOTTAYAM - 686 001.

         BY GOVERNMENT PLEADER SRI. E.C.BINEESH




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.554 of 2021              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.554 of 2021
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

The learned counsel for the petitioner submits that the

direction contained in the judgment has been complied with.

In the light of the submission made by the learned

counsel for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 554/2021

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 07/10/2020 IN WP(C) NO.21074 OF 2020 OF THIS HON'BLE COURT.

 
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