K. Narayana Pillai vs Jayakumar. E.A
2024 Latest Caselaw 16094 Ker

Kerala High Court

K. Narayana Pillai vs Jayakumar. E.A on 7 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1211/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
              Friday, the 7th day of June 2024 / 17th Jyaishta, 1946
                              OP(C) NO. 1211 OF 2024
      EP 146/2017 IN OS 862/2010 OF ASSISTANT SESSIONS COURT/ADDITIONAL SUB
                                COURT,NORTH PARAVUR
   PETITIONER/DECREE HOLDER/PLAINTIFF:

          K. NARAYANA PILLAI, AGED 85 YEARS, S/O. ACHUTHA PILLAI, KATTAYIL
          HOUSE, MANJUMMAL P.O., ELOOR VILLAGE, ERNAKULAM DISTRICT, PIN -
          683501

        BY ADV SRI.D.SREEKUMAR

   RESPONDENT/JUDGMENT DEBTOR/DEFENDANT:

          JAYAKUMAR. E.A., AGED 57 YEARS, S/O. AYYAPPAN PILLAI,
          PUTHENPURAKKAL HOUSE,ELOOR, UDYOGAMANDAL P.O., ELOOR VILLAGE,
          ERNAKULAM DISTRICT, PIN - 683501

        This OP(C) having come up for orders on 7.6.2024, upon perusing the
   petition, the court on the same day passed the following;
                                      ORDER

Call for a report from the Additional Sub Court, North Paravur as to the present stage of EP No.146/2017 in OS No.862/2010. The learned Sub Judge shall also report the period within which the E.P could be disposed of.

Post on 25.6.2024.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

07-06-2024 /True Copy/ Assistant Registrar