C.D. George vs Vishnuraj.P
2024 Latest Caselaw 16087 Ker

Kerala High Court

C.D. George vs Vishnuraj.P on 7 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                     CON.CASE(C) NO. 2384 OF 2022
  AGAINST THE JUDGMENT DATED IN WP(C) NO.16988 OF 2022 OF HIGH
                           COURT OF KERALA
PETITIONER:

             C.D. GEORGE
             AGED 65 YEARS
             S/O DEVASSY CHULLIKKATTU HOUSE,
             VARAPUZHA, ERNAKULAM DISTRICT, PIN - 683517

             BY ADV G.RANJITA



RESPONDENT:

             VISHNURAJ.P
             AGE NOT KNOWN FATHER'S NAME NOT KNOWN
             REVENUE DIVISIONAL OFFICER, 1ST FLOOR FORT KOCHI
             K.B.JACOB ROAD ERNAKULAM, PIN - 682001

             BY SMT.G.SHEEBA, GOVERNMENT PLEADER




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                           -2-
COC 2384/2022




                          MOHAMMED NIAS C.P., J.
                    -----------------------------------------------

            Contempt of Court Case (Civil) No.2384 of 2022

                     ---------------------------------------------

                   Dated this the 7th day of June, 2024



                                   JUDGMENT

It is submitted by the learned Government Pleader that the directions

in the judgment have been complied with on 30.12.2022. This is recorded.

No further orders are required to be passed in this contempt case.

Accordingly, the contempt case is closed.

MOHAMMED NIAS C.P.

JUDGE

dlk/07.06.2024

APPENDIX OF CON.CASE(C) 2384/2022

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT IN W.P(C)NO.

16988/2022 DATED 26/5/2022