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Tony V. Chacko vs Philomina Varghese
2024 Latest Caselaw 16086 Ker

Citation : 2024 Latest Caselaw 16086 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Tony V. Chacko vs Philomina Varghese on 7 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

CRP No.796/2019                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                            THE HONOURABLE MR.JUSTICE V.G.ARUN
                  Friday, the 7th day of June 2024 / 17th Jyaishta, 1946

                           IA.NO.1/2019 IN CRP NO. 796 OF 2019

 IA.1991/2017 & IA.1992/2017 IN OS No.93/2014 OF MUNSIFFS COURT, CHANGANASSERY

CMA No.26/2018 of the ADDITIONAL DISTRICT COURT-I, KOTTAYAM
   PETITIONER/REVISION PETITIONER:

          TONY V. CHACKO, AGED 31 YEARS, S/O.CHACKO THOMAS, VETTUKUZHIYIL
          HOUSE, VAZHAPPALLY EAST KARA, VAZHAPPALLY EAST VILLAGE,
          CHANGANACHERRY TALUK, KOTTAYAM DISTRICT.

   RESPONDENTS/RESPONDENTS:

      1. PHILOMINA VARGHESE, W/O.K.C.VARGHESE, KAILATHU HOUSE,
         PERUMBAIKKATTUSSERI KARA, PERUMBAIKKADU VILLAGE, KOTTAYAM
         DISTRICT-686 016.

            AND 2 OTHERS


         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings for execution of the judgment and decree dated 15.12.2015 in
   O.S.No.93/2014 of the Munsiffs Court, Changanassery till the disposal of this
   Civil Revision Petition.


        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 05.06.2024 and upon hearing the arguments of M/S GEORGE
   SEBASTIAN & ARUN LUCKOSE ABRAHAM, Advocates for the petitioner and
   of SRI.K.SHAJ, Advocate for the respondents, the court passed the
   following:

                                         O R D E R

Adnourned at the request of the learned counsel for the respondents.

Post for dispsoal on 12-06-2024.

Interim order to continue till then.

Sd/- V.G.ARUN, JUDGE

07-06-2024 /True Copy/ Assistant Registrar

 
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