A. Prasad vs Dr. T. K. Jose Ias
2024 Latest Caselaw 16082 Ker

Kerala High Court

A. Prasad vs Dr. T. K. Jose Ias on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 1154 OF 2020
 AGAINST THE JUDGMENT DATED 06.11.2019 IN WP(C) NO.23336
             OF 2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         A. PRASAD, AGED 38 YEARS
         S/O. LATE VISWANATHAN NAIR,
         RESIDING AT PRASADAM, VADUKKOOT HOUSE,
         CHETTUPUZHA P. O., THRISSUR 68062.,
         COUNCILLOR, DIVISION 54, THRISSUR CORPORATION.

         BY ADV C.R.REKHESH SHARMA


RESPONDENT/1ST RESPONDENT:

         DR. T. K. JOSE IAS,
         (AGE AND FATHERS NAME NOT KNOWN),
         ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
         DEPARTMENT OF WATER RESOURCES, ROOM NO.357,
         MAIN BLOCK, SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001.

         BY GOVERNMENT PLEADER   SRI.E.C.BINEESH




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.1154 of 2020             2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                Contempt Case (C) No.1154 of 2020
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

There is no representation for the petitioner.

The learned Government Pleader submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 1154/2020

PETITIONER ANNEXURES

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 6.11.2019 IN W.P.C NO.23336/2019 OF THIS HON'BLE COURT.