Kerala High Court
Dr. Sheeba V.T vs The State Of Kerala on 6 June, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
WP(C) NO. 23598 OF 2014
PETITIONERS:
1 DR. SHEEBA V.T., ASSISTANT PROFESSOR, DEPARTMENT
OF ECONOMICS, NSS HINDU COLLEGE,CHANGANACHERRY-2.
2 PREETHI.K.N., ASSISTANT PROFESSOR DEPARTMENT OF
ECONOMICS,SVR NSS COLLEGE,VAZHOOR.
BY ADV. SRI.P.K.MANOJKUMAR
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,HIGHER
EDUCATION DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM-695001.
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM-695560.
4 M.G.UNIVERSITY REPRESENTED BY ITS REGISTRAR
PRIYADARSHINI HILLS,ATHIRAMPUZHA.P.O,
KOTTAYAM-686560.
5 THE MANAGER, NSS COLLEGES CENTRAL
COMMITTEE,PERUNNAI,CHANGANACHERRY-2.
BY ADVS.
SRI.V.K.SUNIL, SENIOR GOVERNMENT PLEADER
SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
SRI.P.GOPAL - R5
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
SRI.B.MURALEEDHARAN
SRI.SURIN GEORGE IPE, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.23598 of 2014
2
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C)No. 23598 of 2014
----------------------------------------------
Dated this the 06th day of June, 2024
JUDGMENT
When this Writ petition came up for
consideration, the learned counsel appearing for the
petitioners submitted that the petitioners obtained
favourable orders from the Government and
therefore the Writ petition can be closed.
In the light of the above submission, this Writ
petition is closed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
DM
APPENDIX OF WP(C) 23598/2014
PETITIONER EXHIBITS
EXT.P1 COPY OF THE ADVERTISEMENT
PUBLISHED BY THE 5TH RESPONDENT
DATED 12-12-2001 IN MATHRUBHOOMI
MALAYALAM DAILY
EXT.P2 COPY OF THE INVITED FOR
INTERVIEW NO.LECT.(ECO.)MGU/46/05
DATED 8-12-2005 BY THE ISSUED BY
SECRETARY,5TH RESPONDENT TO THE
IST PETITIONER
EXT.P3 COPY OF THE INVITED FOR
INTERVIEW NO.LECT.(ECO.)MGU/37/05
DATED 8-12-2005 BU THE ISSUED
SECRETARY,5TH RESPONDENT TO THE
2ND PETITIONER
EXT.P4 COPY OF THE MINUTES OF THE
STAFF SELECTION COMMITTEE OF
CANDIDATES FOR APPOINTMENT AS
LECTURERS IN ECONOMICS IN NSS
COLLEGES UNDER M.G.UNIVERSITY HELD
ON 20-12-2005
EXT.P5 COPY OF THE WORKLOAD AND
OTHER DETAILS IN THE DEPARTMENT OF
ECONOMICS IN THE SVRNSS
COLLEGE,VAZHOOR DATED 8-12-2005
EXT.P6 COPY OF THE APPOINTMENT
ORDER ISSUED BY THE 5TH RESPONDENT
IN FAVOUR OF THE IST PETITIONER
NO.F/56/2006 DATED 6-1-2006
EXT.P7 COPY OF THE APPOINTMENT
ORDER ISSUED BY THE 5TH RESPONDENT
IN FAVOUR OF THE 2ND PETITIONER
NO.F/8802/2005 DATED31-12-2005
EXT.P8 COPY OF THE ORDER ISSUED BY
THE IST RESPONDENT
G.O(MS)260/2010/H.EDN.DATED 20-8-
EXT.P9 COPY OF THE REVISED
APPOINTMENT ORDER ISSUED BY THE
5TH IN FAVOUR OF THE IST
PETITIONER NO.F/5120/2010 DATED
24-9-2010
EXT.P10 COPY OF THE REVISED
APPOINTMENT ORDER ISSUED BY THE
5TH IN FAVOUR OF THE 2ND
PETITIONER NO.F/5119/2010 DATED
24-9-2010
EXT.P11 COPY OF THE REPRESENTATION
DATED NIL SUBMITTED BY THE
PETITIONERS TO THE PRINCIPAL
SECRETARY TO GOVERNMENT,HIGHER
EDUCATION DEPARTMENT,TRIVANDRUM
EXT.P12 COPY OF THE LETTER
NO.NO.37838/F3/13/H.EDN.DATED 21-
1-2014 ISSUED BY THE UNDER
SECRETARY,GOVERNMENT OF KERALA.
RESPONDENTS EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
