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Rahul Sukumaran Nair vs The Sub Registrar (The Marriage Officer ...
2024 Latest Caselaw 15442 Ker

Citation : 2024 Latest Caselaw 15442 Ker
Judgement Date : 5 June, 2024

Kerala High Court

Rahul Sukumaran Nair vs The Sub Registrar (The Marriage Officer ... on 5 June, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                       WP(C) NO. 13923 OF 2024
PETITIONER:

          RAHUL SUKUMARAN NAIR
          AGED 40 YEARS
          ERITHICKAL HOUSE, THALAYOLAPARAMBU P.O, KOTTAYAM, PIN -
          686605

          BY ADVS.
          U.JAYAKRISHNAN
          SRUTHY XAVIER
          MUHAMMAD SHAMEEL K.



RESPONDENTS:

    1     THE SUB REGISTRAR (THE MARRIAGE OFFICER )
          OFFICE OF THE SUB REGISTRAR, ERNAKULAM, PIN - 682011

    2     THE INSPECTOR GENERAL OF REGISTRATION
          VANCHIYOOR, THIRUVANANTHAPURAM, KERALA, PIN - 695035

    3     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO REGISTRATION
          DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001

          SMT. VIDYA KURIAKOSE. GP.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13923 OF 2024               2


                              T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C)No.13923 of 2024
                  --------------------------------------------
              Dated this the 5th day of June, 2024

                             JUDGMENT

When the case is taken up today, it is submitted by the

counsel for the petitioner that the marriage of the petitioner

has already been solemnized on 02.05.2024. No further

orders are required in this writ petition.

The writ petition is closed.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 13923/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE PASSPORT ISSUED BY THE GOVERNMENT OF UNITED KINGDOM OF GREAT BRITAIN AND NORTHERN IRELAND, VIDE NO 137500537

Exhibit P2 TRUE COPY OF THE OVERSEAS CITIZEN OF INDIA CARD ISSUED BY THE CONSULATE GENERAL OF INDIA, BERMINGHAM(UK) VIDE OCIC NO A4792705 DATED 25.04.2023

Exhibit P3 TRUE COPY OF THE ORDER OF THE FAMILY COURT OF LIVERPOOL DATED 27.11.2020 IN THE MATTER OF LV20D03527

Exhibit P4 TRUE COPY OF THE JUDGEMENT AND DECREE ALONG WITH THE MEDIATION REPORT OF THE FAMILY COURT AT ETTUMANOOR DATED

Exhibit P5 TRUE COPY OF THE APPLICATION SUBMITTED UNDER SECTION 5 OF THE SPECIAL MARRIAGE ACT OF 1954 DATED 01.04.2024 DOWNLOADED FROM THE WEBSITE OF THE DEPARTMENT OF REGISTRATION KERALA ALONG WITH THE PAYMENT OF RECEIPT VIDE TRANSACTION ID P29885629

Exhibit P6 TRUE COPY OF THE CIRCULAR VIDE NO.J3/80/2021-TAX DATED 26.07.2021 ISSUED BY THE 2ND RESPONDENT

Exhibit P7 A TRUE COPY OF THE SCREENSHOT OF INFORMATION ON GETTING MARRIED IN INDIA PUBLISHED ON THE WEBSITE OF HTTPS://WWW.GOV.UK/MARRIAGE- ABROAD/Y/INDIA/OPPOSITE_SEX

Exhibit P8 TRUE COPY OF THE INFORMATION NOTE ON MARRIAGE ISSUED BY THE BRITISH HIGH COMMISSION IN INDIA DATED 01.009.2023

Exhibit P9 TRUE COPY OF THE AFFIDAVIT/DECLARATION DATED 01.04.2024 EXECUTED BY THE PETITIONER

Exhibit P10 TRUE COPY OF THE DIAGNOSIS REPORT OF THE PETITIONER'S MOTHER DATED 15.01.2024

Exhibit P11 TRUE COPY OF THE ORDER DATED 04.01.2019 VIDE WP(C) 249/2019 BY THIS HON'BLE COURT

Exhibit P12 TRUE COPY OF THE ORDER OF THIS COURT IN WPC(C) 3055/2022 NEUTRAL CITATION NO 2022:KER:5499 DATED 03.02.2022

 
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