S.Ponnayyan vs State Of Kerala
2024 Latest Caselaw 15288 Ker

Kerala High Court

S.Ponnayyan vs State Of Kerala on 5 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                           WP(C) NO. 12947 OF 2018
PETITIONER:

              S. PONNAYYAN
              AGED 58 YEARS, S/O SEBASTIAN, ROSE HOUSE,
              AMBALATHUMOOLA,CHOWARA.P.O, BALARAMAPURAM(VIA),
              THIRUVANANTHAPURAM DIST.-PIN 695 501.

              BY ADV SRI.M.R.SASITH



RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY SECRETARY TO THE GOVERNMENT IN THE
              DEPARTMENT OF REVENUE, GOVT:SECRETARIAT ANNEXUE 1,
              THIRUVANANTHAPURAM-PIN 695 001.

     2        THE REVENUE DIVISIONAL OFFICER
              CIVIL STATION, KUDAPPANAKUNNU, THIRUVANANTHAPURAM.
              PIN - 695 043.

     3        THE ADDITIONAL TAHASILDAR
              NEYYATINKARA TALUK OFFICE, NEYYATTINKARA,
              THIRUVANANTHAPURAM, PIN -695 121.

     4        VILLAGE OFFICER
              VIZHINJAM VILLAGE, NEYYATTINKARA,
              THIRUVANANTHAPURAM, PIN - 695 521.

     5        TALUK SURVEYOR
              NEYYATTINKARA TALUK OFFICE, NEYYATTINKARA,
              THIRUVANANTHAUPURAM, PIN - 695 121.

     6        MANAGING DIRECTOR
              BETHSAIDA HERMITAGE, MULLOOR.P.O, PULINKUDI,
              THIRUVANANTHAPURAM, PIN - 695 521.

     7        MANAGING DIRECTOR
              NIRAMAYA RESORTS(SURYASAMUDRA HOLIDAY RESORTS PVT LTD),
              MULLOOR.P.O, PULINKUDI, THIRUVANANTHAPURAM, PIN-695 521.

              BY ADVS.
              SRI. M. RAJEEVAN, GOVERNMENT PLEADER
 WP(C) NO.12947 OF 2018


                           2


          SRI. V.V.NANDAGOPAL NAMBIAR
          SMT. SMITHA (EZHUPUNNA)
          SRI. DHEERAJ KRISHNAN PEROT
          SMT .CHITRA JOHNSON



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.12947 OF 2018


                               3




               P.V.KUNHIKRISHNAN, J.
         ------------------------------------------------
               W.P.(C) No.12947 of 2018
        --------------------------------------------------
       Dated this the 05th day of June, 2024


                         JUDGMENT

Today, when this writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that, he is relinquishing the

Vakalath. There is no appearance for the petitioner.

This writ petition is posted in the defect list because

service to the 6th respondent is not complete. This

writ petition is pending before this Court from 2018

onwards. Hence, this writ petition need not be

retained here.

WP(C) NO.12947 OF 2018

Therefore, this writ petition is dismissed for non-

prosecution.

Sd/-

                                P.V.KUNHIKRISHNAN
nvj                                    JUDGE