Citation : 2024 Latest Caselaw 15177 Ker
Judgement Date : 5 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 439 OF 2022
AGAINST THE COMMON ORDER DATED 17.01.2022 IN OA NO.86 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONER/3RD APPLICANT:
BASHEER A, AGED 37 YEARS, RESIDING AT
CHANTHAVILAKAM HOUSE, POOVAR, POOVAR P.O,
THIRUVANANTHAPURAM-, PIN - 695 525
BY ADVS.
S.SABARINADH
INDULEKHA JOSEPH
RESPONDENTSRESPONDENTS & APPLICANTS NOS.1 AND 2:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT DEPARTMENT OF FOREST AND WILDLIFE,
SECRETARIAT, THIRUVANANTHAPURAM KERALA, PIN -
695 001
2 THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT THIRUVANANTHAPURAM, PIN - 695 001
3 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST,
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF
FOREST, VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN -
695 014
4 DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, CIVIL STATION KOTTAYAM-, PIN - 686 001
5 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
ITS SECRETARY, PATTOM PALACE P.O,
THIRUVANANTHAPURAM, PIN - 695 004
O.P. (KAT) No.439 of 2022 and Connected Cases
..2..
6 THE DISTRICT OFFICER, DISTRICT OFFICE OF KERALA
PUBLIC SERVICE COMMISSION, KANJIKUZHI, KOTTAYAM
-, PIN - 686 004
7 SOBBY JOHN, AGED 33 YEARS, S/O JOHN, RESIDING AT
PARAVILA HOUSE, MUKKOM PALAMOODU, NARUVAMOODU,
THIRUVANANTHAPURAM, PIN - 695 528
8 RATHEESH S.R, AGED 28 YEARS, S/O SURENDRAN,
RESIDING AT RATHEESH BHAVAN, KUZHITHALACHAL,
THETTIVILA, KALLIYOOR P.O., THIRUVANANTHAPURAM,
KERALA -, PIN - 695 042
BY ADVS.
PUBLIC PROSECUTOR
S.SABARINADH
INDULEKHA JOSEPH
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).128/2022,
134/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..3..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 128 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA NO.1777 OF 2019
OF KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM
PETITIONER/RESPONDENT NO.7:
THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, M.G.T BUILDINGS,
NEAR CIVIL STATION, WAYANAD- 673 122
BY ADV P.C.SASIDHARAN
RESPONDENTS/APPLICANTS & RESPONDENTS NOS.1 TO 6:
1 SHIJITH G, AGED 31 YEARS, S/O GOPINATHAN,
RESIDING AT SUJITH BHAVAN, LAKKIDI.P.O,WAYANAD,
KERALA - 673 576.
2 SAJU,V.H, AGED 43 YEARS, S/O V.K HARIDAS.,
RESIDING AT VALERIKUZHIYIL HOUSE, CHELLOTTE
ESTATE, CHUNDIYIL P.O. WAYNAD 673 123.
3 PRADEEP P.G, AGED 32 YEARS, S/O P.GOVINDAN,
RESIDING AT GOVINDA NIVAS, KAMMANA P.O.,
MANANTHAVADY, WAYANAD- 670 645.
4 SAIYYID MAHEEN, AGED 38 YEARS, S/O HANEEF,
RESIDING AT 7/1233,CHAKKAMADAM, MATTANCHERRY
P.O, KOCHI- 682 002.
5 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
O.P. (KAT) No.439 of 2022 and Connected Cases
..4..
GOVERNMENT, FOREST & WILDLIFE DEPARTMENT,
SECRETARIAT, THIRUVANATHAPURAM-695 001.
6 THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS &
HEAD OF FOREST POSTS VAZHUTHACAUD,
THIRUVANANATHAPURAM-695 014.
7 THE CHIEF CONSERVATOR OF FORESTS
NORTHERN CIRCLE, MANANTHAVADY, WAYANAD, PIN -
670 645
8 THE DIVISIONAL FOREST OFFICER
WILDLIFE SANCTUARY FOREST DIVISION, SULTHAN
BATHERY, WAYANAD, PIN - 673 592
9 THE DIVISIONAL FOREST OFFICER, WAYANAD NORTH,
MANANTHAVADY, WAYANAD- 670 645.
10 THE DIVISIONAL FOREST OFFICER, WAYANAD SOUTH,
KALPATTA, WAYANAD 673 121.
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..5..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 134 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.130 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL
PETITIONER/RESPONDENT NO.3:
THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, CIVIL STATION, NEW BLOCK, UP HILL,
MALAPPURAM, PIN - 676 505
BY ADV P.C.SASIDHARAN
RESPONDENTS/APPLICANTS & RESPONDENT NOS.1 & 2:
1 REVALDAS.R, AGED 28 YEARS, S/O RAJAN.K,
MALANCHITTY HOUSE, KUTHANUR.P.O, PALAKKAD,
KERALA - 678 721.
2 JAYADEV.M.P, AGED 26 YEARS, S/O HARIDASAN M.P,
MANJERI PARAMBATH HOUSE, SRINAGAR,
MANCHEPTTA.P.O, MALAPPURAM, PIN - 676 123
3 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST & WILDLIFE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANATHAPURAM, PIN -
695 001
4 ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR
(ADMINISTRATION), FOREST HEADQUARTERS,
VAZHUTHACAUD, THIRUVANANATHAPURAM, PIN - 695 010
O.P. (KAT) No.439 of 2022 and Connected Cases
..6..
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..7..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 135 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.2029 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL
PETITIONER/RESPONDENT NO.5:
THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, THRISSUR, PIN - 680
020.
BY ADV P.C.SASIDHARAN
RESPONDENTS/ APPLICATNS & RESPONDENT NOS.1 TO 4:
1 ANOOP N.D., AGED 35 YEARS, W/O. DINESAN N.R.,
RESIDING AT NANDHYATTU HOUSE, VETTILAPPARA P.O.
VYSSERY, CHALAKKUDY, THRISSUR, PIN - 680 721
2 RAYIS RAHIM, AGED 31 YEARS, S/O. RAHIM, RESIDING
AT ANANTHAKATTUPARAMBIL HOUSE, MANATTUKUNNU,
KALLETTUMKARA P.O, THRISSUR DISTRICT, PIN - 680
683
3 MURALIDAS K.S., AGED 37 YEARS, S/O. SUBRAMANIAN,
KURUPATH PATHIYIL HOUSE, KECHERI P.O.,
CHIRANELLUR, THRISSUR, PIN - 680 501
4 SUNI K.V., (4)AGED 45 YEARS, S/OVELAYUDHAN,
KUNNATH HOUSE, MUTHRATHIKARA, PARAPPUKKARA P.O.,
THRISSUR, PIN - 680 310
O.P. (KAT) No.439 of 2022 and Connected Cases
..8..
5 LEPIN E.P, AGED 30 YEARS, S/O. PUSHPAKARA E.K.,
RESIDING AT ETTIDAYDAN HOUSE, PERAMBRA P.O.,
CHIRAKKAZHA, KODAKARA, THRISSUR, PIN - 680 689
6 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST & WILDLIFE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
7 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST & HEAD
OF FOREST POSTS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695 014
8 THE CHIEF CONSERVATOR OF FOREST, CENTRAL CIRCLE
VANAPRIYA FOREST COMPLEX, PARAVATTANI, THRISSUR,
PIN - 680 005
9 THE DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, THRISSUR DIVISION, AYYANTHOLE, THRISSUR
DISTRICT, PIN - 680 003
BY ADV GOVERNMENT PLEADER
A.J. VAARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..9..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 154 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA NO.86 OF 2020 OF
KERALA ADMINISTRATIVE TRIBUNAL
PETITIONERSRESPONDENT NOS.5 & 6:
1 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM PALACE.P.O,
THIRUVANANTHAPURAM , KERALA., PIN - 695 004
2 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, KANJIKUZHI,
KOTTAYAM, PIN - 686 004
BY ADV P.C.SASIDHARAN
RESPONDENTS/APPLICANTS & RESPONDENT NOS.1 TO 4:
1 SOBHY JOHN, S/O. JOHN, AGED 33 YEARS, RESIDING
AT PARAVILA HOUSE, MUKKOM PALAMOODU,
NARUVAMOODU, THIRUVANANTHAPURAM, KERALA, PIN -
695 528
2 RATHEESH S. R, S/O. SURENDRAN, AGED 28 YEARS,,
RESIDING AT RATHEESH BHAVAN, KUZHITHALACHAL,
THETTIVILA, KALLIYOOR P.O, THIRUVANANTHAPURAM,
PIN - 695 042
3 BASHEER A, S/O. APPAKANNU, AGED 37 YEARS,
RESIDING AT CHANTHAVILAKAM HOUSE, POOVAR, POOVAR
O.P. (KAT) No.439 of 2022 and Connected Cases
..10..
P.O., THIRUVANANTHAPURAM, PIN - 695 525
4 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, DEPARTMENT OF FOREST & WILD LIFE
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN -
695 001
5 THE SECRETARY TO GOVERNMENT, INANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
6 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN -
695 014
7 DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, CIVIL STATION, KOTTAYAM, PIN - 686 001
BY ADV GOVERNMENT PLEADER
A.J VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..11..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 157 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.1897 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL
PETITIONERS/RESPONDENT NOS.5 &6:
1 THE KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM PALACE
P.O., THIRUVANANTHAPURAM, PIN - 695 004
2 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, TIGER HILLS
BUILDING, THAYALANGADI, KASARGODE, PIN - 671 121
BY ADV P.C.SASIDHARAN
RESPONDENTS/APPLICANTS & RESPONDENT NOS. 1 TO 4:
1 GOKULDAS V., S/O.C.VELAYUDHAN, AGED 29 YEARS,
RESIDING AT SREEDEVI NILAYAM, VILAYODI P.O.,
PALAKKAD, PIN - 678 013
2 PRATHEESH M.K., S/O. KRISHNAN, AGED 36 YEARS,
SURYA NAGAR, KANJIKODE, PALAKKAD, PIN - 678 621
3 FEBIN JOTHY C.C., S/O.C.V.CHOTHY, AGED 31 YEARS,
RESIDING AT CHIRETHRA HOUSE, NETTOOR P.O.,
MARADU, ERNAKULAM, PIN - 682 040
4 BINEESH B., S/O. MANOHARAN P., AGED 30 YEARS,
RESIDING AT THADUVILAKATHU PUTHEN VEEDU,
O.P. (KAT) No.439 of 2022 and Connected Cases
..12..
NECHIYOOR, CHENKAL P.O., THIRUVANANTHAPURAM, PIN
- 695 132
5 KIRAN BABU, S/O.BABU K.K., AGED 27 YEARS,
RESIDING AT LAKSHMI NIVAS, SOUTH ADUVASSERY
P.O., ERNAKULAM, PIN - 683 578
6 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, DEPARTMENT OF FOREST & WILDLIFE,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
7 THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
8 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN -
695 014
9 DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, UDAYAGIRI ROAD, RAVANESWARAM, KASARGODE,
PIN - 671 316
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..13..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 213 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.1908 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL
PETITIONER/RESPONDENT NO.6:
THE DISTRICT OFFICER, AGED 50 YEARS, KERALA
PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
CIVIL STATION, COLLECTORATE ROAD, KANNUR, PIN -
670002
BY ADV P.C.SASIDHARAN
RESPONDENTS/APPLICANTS & RESPONDENT NOS.1 TO 5:
1 RIJELESH.P, AGED 35 YEARS, S/O LATE BALAN,
RESIDING AT REESHMA NIVAS, CHALILPARAMBIL HOUSE,
ERUVATTY P.O., THALASSERRY, PIN - 670 662
2 JOBI A.J., AGED 29 YEARS, S/O ABEEZAR, RESIDING
AT A.J. BHAVAN, ANTHIYOORKONAM, KOLLODE P.O.,
MALAINKEEZHU, THIRUVANANTHAPURAM, PIN - 695 571
3 VISHNU PRASANTH.S, AGED 22 YEARS, S/O SASI,
RESIDING AT VISHNU BHAVAN, ANTHIYOORKONAM,
KOLLODE P.O., THIRUVANANTHAPURAM, PIN - 698 571
4 SANTHOSH.R., ., AGED 31 YEARS, PUTHENVEEDU,
MAILODE, MALAYINKEEZHU P.O., S/O LATE RAJAN,
RESIDING AT VEETTADIVILAKAM, THIRUVANANTHAPURAM,
O.P. (KAT) No.439 of 2022 and Connected Cases
..14..
PIN - 695 571
5 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST & WILDLIFE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
6 THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS &
HEAD OF FOREST POSTS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695 014
7 THE CHIEF CONSERVATOR OF FORESTS, NORTHERN
CIRCLE, THANA, KANNUR, PIN - 670 012
8 THE WILDLIFE WARDEN, OFFICE OF THE WILDLIFE
WARDEN, ARALAM WILDLIFE SANCTUARY, IRITTY,
KANNUR, PIN - 670 703
9 THE DIVISIONAL FOREST OFFICER, FOREST
DEPARTMENT, KANNOTHUMCHAL, KANNUR, PIN - 670 012
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..15..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 351 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.130 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 & 2 IN OA:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST & WILDLIFE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695 001
2 THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR
(ADMINISTRATION), FOREST HEAD QUARTERSE,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695 010
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
RESPONDENTS/APPLICANTS AND 3RD RESPONDENT IN OA:
1 REVALDAS.R, AGED 30 YEARS, S/O RAJAN.
MALANCHITTY HOUSE, KUTHANUR P.O., PALAKKAD,, PIN
- 678 721
2 JAYADEV.M.P., AGED 28 YEARS, S/O HARIDASAN.M.P,
MANJERI PARAMBATH HOUSE, SRINAGAR, MANCHEPTTA
P.O,MALAPPURAM, PIN - 676 123
O.P. (KAT) No.439 of 2022 and Connected Cases
..16..
3 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISION, CIVIL STATION ROAD, NEW BLOCK, UP
HILL, MALAPPURAM, PIN - 676 505
BY ADVS.
P.NANDAKUMAR
P.C.SASIDHARAN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..17..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 364 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.1908 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 5 IN OA:
1 THE STATE OF KERALA, REPRESENTED BY THE
SECRETARY TO GOVERNMENT, FOREST AND WILDLIFE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695 001
2 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST & HEAD
OF FOREST POSTS, OFFICE OF THE PRINCIPAL CHIEF
CONSERVATOR OF FORESTS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, PIN - 695014
3 THE CHIEF CONSERVATOR OF FORESTS,
NORTHERN CIRCLE, THANA, KANNUR, KERALA, PIN -
670 012
4 THE WILD LIFE WARDEN, OFFICE OF THE WILD LIFE
WARDEN, ARALAM WILD LIFE SANCTUARY, IRITTY,
KANNUR, KERALA, PIN - 670 703
5 THE DIVISIONAL FOREST OFFICER, FOREST
DEPARTMENT, KANNOTHUMCHAL, KANNUR, KERALA, PIN -
670 012
BY ADV GOVERNMENT PLEADER
O.P. (KAT) No.439 of 2022 and Connected Cases
..18..
A.J. VARGHESE SR GP
RESPONDENTS/APPLICANT & 6TH RESPONDENT IN OA:
1 RIJELESH.P, S/O LATE BALAN, AGED 38 YEARS,
RESIDING AT "REESHMA NIVAS", CHALIPARMBIL HOUSE,
ERUVATTY.P.O, THALASSERY, KANNUR, KERALA, PIN -
670 662
2 JOBI.A.J, S/O ABEEZAR, AGED 32 YEARS, RESIDING
AT "A.J. BHAVAN", ANTHIYOORKONAM, KERALA,, PIN -
695 571
3 VISHNU PRASANTH.S, S/O SASI,AGED 25 YEARS,
RESIDING AT "VISHNU BHAVAN", ANTHIYOORKONAM
KOLLODE.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
698 571
4 SANTHOSH.R, S/O LATE RAJAN, AGED 34 YEARS,
RESIDING AT VEETADIVILAKAM, PUTHENVEEDU,
MAILODE, MALAYIKKEEZHU.P.O, THIRUVANANTHAPURAM,
KERALA, PIN - 695 571
5 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, CIVIL STATION,
COLLECTORATE ROAD, KANNUR, KERALA, PIN - 670 002
BY ADVS.
ELVIN PETER P.J.
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..19..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 368 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.1897 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 4 IN OA:
1 STATE OF KERALA, SECRETARY TO GOVERNMENT ,
DEPARTMENT OF FOREST & WILDLIFE, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
2 THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695 001
3 THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS,
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN -
695 014
4 THE DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, UDAYAGIRI ROAD, RAVANESWARAM, KASARGODE,
PIN - 671 316
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
RESPONDENTS/APPLICANTS & RESPONDENTS 5 & 6 IN OA:
O.P. (KAT) No.439 of 2022 and Connected Cases
..20..
1 GOKULDAS.V, S/O VELAYUDHAN, RESIDING AT SREEDEVI
NILAYAM, VILAYODI P.O, PALAKKAD, KERALA, PIN -
678 103
2 PRATHEESH. M. K, S/O KUTTY KRISHNAN, RESIDING AT
MANNATH HOUSE, SURYA NAGAR, KANJIKODE, PALAKKAD,
KERALA, PIN - 678 621
3 FEBIN JOTHY. C. C, AGED 29 YEARS, S/O C.V.
CHOTHY, RESIDING AT CHIRETHRA HOUSE, NETTOOR
P.O, MARADU, ERNAKULAM, KERALA, PIN - 682 040
4 BINEESH. B, AGED 28 YEARS, S/O MANOHARAN.P,
RESIDING AT THDDUVILAKATHU PUTHEN VEEDU,
NECHIYOOR, CHENKAL P.O., THIRUVANANTHAPURAM,
KERALA, PIN - 695 132
5 KIRAN BABU, AGED 25 YEARS, S/O BABU.K.K,
RESIDING AT LAKSHMI NIVAS, SOUTH ADUVASSERY P.O,
ERNAKULAM, PIN - 683 578
6 KERALA PUBLIC SERVICE COMMISION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE
P.O., THIRUVANANTHAPURAM, KERALA, PIN - 695 004
7 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, TIGER HILLS
BUILDING, THAYALANGADI, KASARGOD, PIN - 671 121
BY ADVS.
PIRAPPANCODE V.S.SUDHIR
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..21..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 371 OF 2022
AGAINST THE ORDER DATED 17.01.1922 IN OA (EKM) NO.1777 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS IN OA:
1 STATE OF KERALA REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST AND WILDLIFE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
KERALA,, PIN - 695 001
2 THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND
HEAD OF FOREST POSTS, VAZHUTHACAUD
THIRUVANANTHAPURAM, PIN - 695 014
3 THE CHIEF CONSERVATOR OF FORESTS, NORTHERN
CIRCLE, MANANTHAVADY, WAYANAD, PIN - 670 645
4 THE DIVISIONAL FOREST OFFICER, WILDLIFE
SANCTUARY FOREST DIVISION, SULTHAN BATHERY,
WAYANAD, PIN - 673 592
5 THE DIVISIONAL FOREST OFFICER, WAYANAD NORTH,
MANANTHAVADY, WAYANAD, PIN - 670 645
6 THE DIVISIONAL FOREST OFFICER, WAYANAD SOUTH,
KALPATTA, WAYANAD, PIN - 673 121
BY ADV GOVERNMENT PLEADER
O.P. (KAT) No.439 of 2022 and Connected Cases
..22..
A.J. VARGHESE SR GP
RESPONDENTS/APPLICANT/7TH RESPONDENT IN OA:
1 SHIJITH.G, AGED 34 YEARS, S/O GOPINATHAN,
RESIDING AT "SUJITH BHAVAN", LAKKIDI P.O,
WAYANAD, PIN - 673 576
2 SAJU.V.H, AGED 46 YEARS, S/O V.K.HARIDAS,
RESIDING AT "VALERIKUZHIYIL HOUSE", CHELLOTTE
ESTATE, CHUNDIYIL P.O, WAYANAD, PIN - 673 123
3 PRADEEP.P.G, AGED 35 YEARS, S/O P.GOVINDAN,
RESIDING AT "GOVINDA NIVAS", KAMMANA P.O,
MANANTHAVADY, WAYANAD, PIN - 670 645
4 SAIYYID MAHEEN, AGED 41 YEARS, S/O HANEEF,
RESIDING AT "7/1233", CHAKKAMADAM, MATTANCHERRY
P.O, KOCHI, PIN - 682 002
5 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, M.G T.BUILDINGS,
NEAR CIVIL STATION, WAYANAD, PIN - 673 122
BY ADV SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..23..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 405 OF 2022
AGAINST THE ORDER DATED 17.01.2022 IN OA NO.86 OF 2020 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 4 IN OA:
1 THE STATE OF KERALA, REPRESENTED BY THE
SECRETARY TO GOVERNMENT, FOREST AND WILDLIFE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695 001
2 THE STATE OF KERALA, REPRESENTED BY THE
SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
3 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS, VAZHUTHACAUD, THIRUVANANTHAPURAM,
KERALA, PIN - 695 014
4 THE DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, CIVIL STATION, KOTTAYAM, KERALA,, PIN -
686 001
BY ADV GOVERNMENT PLEADER
A.J VARGHESE SR GP
RESPONDENTS/APPLICANTS/5&6 RESPONDENTS IN OA:
O.P. (KAT) No.439 of 2022 and Connected Cases
..24..
1 SOBHY JOHN, S/O. JOHN, AGED 33 YEARS, RESIDING
AT "PARAVILA HOUSE," MUKKOM PALAMOODU,
NARUVAMOODU, THIRUVANANTHAPURAM, KERALA,, PIN -
695 528
2 RATHEESH.S.R, S/O. SURENDRAN, AGED 28 YEARS,
RESIDING AT "RATHEESH BHAVAN," KUZHITHALACHAL,
THETTIVILA, KALLIYOOR.P.O, THIRUVANANTHAPURAM,
KERALA,, PIN - 695 042
3 BASHEER.A, S/O. APPAKANNU, AGED 37 YEARS,
RESIDING AT "CHANTHAVILAKAM HOUSE," POOVAR,
POOVAR.P.O, THIRUVANANTHAPURAM, KERALA,, PIN -
695 525
4 THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
PATTOM PALACE.P.O, THIRUVANANTHAPURAM, KERALA,,
PIN - 695 004
5 THE DISTRICT OFFICE, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, KANJIKUZHI,
KOTTAYAM, KERALA,, PIN - 686 004
BY ADVS.
PIRAPPANCODE V.S.SUDHIR
SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..25..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 411 OF 2022
AGAINST THE ORDER DATED 07.01.2022 IN OA (EKM) NO.2029 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 4 IN OA:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, \KERALA, PIN -
695 001
2 THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND-
HEAD OF FOREST POSTS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA.,, PIN - 695 014
3 THE CHIEF CONSERVATOR OF FOREST, CENTRAL CIRCLE,
VANAPRIYA FOREST COMPLEX, PARAVATTANI, THRISSUR,
PIN: 680 005.
4 THE DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, THRISSUR DIVISION, AYYANTHOLE, PIN - 680
003
BY ADV GOVERNMENT PLEADER
A.J. VARGHESE SR GP
RESPONDENTS/APPLICATNS AND 5TH RESPONDENT IN OA:
O.P. (KAT) No.439 of 2022 and Connected Cases
..26..
1 ANOOP.N.D, AGED 36 YEARS, S/O DINESAN.N.R,
RESIDING AT "NANDHYATTU HOUSE",
VETTILAPPARA.P.O, VYSSERY, CHALAKUDY, THRISSUR
DISTRICT, KERALA, PIN - 680 721
2 RAYIS RAHIM, AGED 32 YEARS, S/O RAHIM, RESIDING
AT "ANANTHAKATTUPARAMBIL HOUSE", MANATTUKUNNU,
KALLETTUMKARA.P.O, THRISSUR DISTRICT, KERALA.,
PIN - 680 683
3 MURALIDAS.K.S, AGED 38 YEARS, S/O SUBTAMANIAN,
RESIDING AT "KURUPATH PATHIYIL HOUSE",
KECHERI.P.O, CHIRANELLUR, THRISSUR, KERALA., PIN
- 680 501
4 SUNI.K.V, AGED 46 YEARS, S/O VELAYUDHAN,
RESIDING AT "KUNNATH HOUSE", MUTHRATHIKARA,
PARAPPUKKARA.P.O, THRISSUR DISTRICT, KERALA.,
PIN - 680 310
5 LEPIN.E.P, AGED 31 YEARS, S/O PUSHPAKARAN.E.K,
RESIDING AT "ETTIYADAN HOUSE", PERAMBRA.P.O,
CHIRAKKAZHA, KODAKARA, THRISSUR DISTRICT,
KERALA., PIN - 680 689
6 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, THRISSUR, KERALA.,
PIN - 680 020
BY ADV SHRI.P.C.SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..27..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
OP(KAT) NO. 354 OF 2023
AGAINST THE ORDER DATED 17.01.2022 IN OA (EKM) NO.2029 OF
2019 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS/1ST AND 3RD APPLICANT:
1 ANOOP N.D., AGED 33 YEARS, S/O DINESAN N.R.,
RESIDING AT NANDHYATTU HOUSE, VETTILAPPARA P.O-,
VYSSERY, CHALAKUDY, THRISSUR, KERALA, 680 721.
2 MURALIDAS K.S., AGED 35 YEARS, S/O. SUBRAMANIAN,
RESIDING AT KURUPATH PATHIYIL HOUSE, KECHERI
P.O, CHIRANELLUR, THRISSUR, KERALA,680 501
BY ADVS.
S.SABARINADH
INDULEKHA JOSEPH
RESPONDENTS/RESPONDENTS & APPLICANTS NOS.2,4 & 5:
1 STATE OF KERALA, REPRESENTED BY SECRETARY TO
GOVERNMENT FOREST AND WILDLIFE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN -
695 001
2 THE PRINCIPAL CHIEF CONSERVATOR OF FOREST & HEAD
OF FOREST POSTS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, 695 014
3 THE CHIEF CONSERVATOR OF FOREST,
O.P. (KAT) No.439 of 2022 and Connected Cases
..28..
CENTRAL CIRCLE, VANAPRIYA FOREST COMPLEX,
PARAVATTANI, THRISSUR, KERALA, 680 005
4 THE DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST
OFFICE, THRISSUR DIVISION, AYYANTHOLE, THRISSUR
DISTRICT, KERALA, 680 003
5 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, DISTRICT OFFICE, THRISSUR, KERALA,
680 020.
6 RAYIS RAHIM, S/O RAHIM, RESIDING AT
ANANTHAKATTUPARAMBIL HOUSE, MANATTUKUNNU,
KALLETTUMKARA P.O., THRISSUR DISTRICT, KERALA,
680 683
7 SUNI K.V., S/O VELAYUDHAN, RESIDING AT KUNNATH
HOUSE, MUTHRATHIKARA, PARAPPUKKARA P.O.,
THRISSUR, KERALA, 680 310
8 LEPIN E.P., S/O PUSHPAKARAN E.K., RESIDING AT
ETTIYADAN HOUSE, PERAMBRA P.O, CHIRAKKAZHA,
KODAKARA, THRISSUR, 680 689
BY ADVS.
S.SABARINADH
INDULEKHA JOSEPH
A.J. VARGHESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 05.06.2024, ALONG WITH OP(KAT).439/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
O.P. (KAT) No.439 of 2022 and Connected Cases
..29..
JUDGMENT
[OP(KAT) Nos.439/2022, 128/2022, 134/2022, 135/2022, 154/2022, 157/2022, 213/2022, 351/2022, 364/2022, 368/2022, 371/2022, 405/2022, 411/2022, 354/2023]
A. Muhamed Mustaque, J.
These original petitions have been filed by the applicants
in the original applications before the tribunal as well as the
Kerala Public Service Commission and the Government. The
Kerala Public Service Commission invited applications to the
post of Reserve Watchers/Depot Watcher/Survey Lascars/TB
Watchers/Bunglow Watchers/Depot and Watch Station
Watcher/PlantationWatchers/Maistries/TimberSupervisors/Tope
Warden/Thana Watcher/Dispensary Attendant in the forest &
Wildlife Department. The prayers in the original applications
were that the official respondents should report all existing and
anticipated vacancies in the category to the Kerala Public
Service Commission and to stay the regularisation of
contractual/daily waged/temporary employees, who were O.P. (KAT) No.439 of 2022 and Connected Cases
..30..
working as watchers in the Department of Forest.
2. The tribunal declining the prayers ordered that
those who are included in the ranked list should be advised by
the Kerala Public Service Commission to engage them as
temporary hands. As aggrieved by the order, some of the
applicants approached this Court. The Kerala Public Service
Commission and the Government also filed original petitions
challenging the directions of the tribunal.
3. We heard the learned counsel Sri. Sabarinadh,
appeared for the private parties, the learned Government
Pleader, the learned Standing Counsel for the Kerala Public
Service Commission and other counsel appeared in these
matters.
4. It is to be noted that there are impleading petitions
filed by the third parties as i.e. I.A Nos.1 of 2024 in OP (KAT)
Nos.439 of 2022 and 354 of 2023 for getting impleaded
themselves in these original petitions. They were not parties
to the proceedings before the tribunal. They are now
supporting the case of the applicants. We cannot allow such
applications in this matter for the sole reason that neither they O.P. (KAT) No.439 of 2022 and Connected Cases
..31..
have approached the tribunal nor they were parties to the
proceedings before the tribunal. In a proceedings under
Article 227 of the Constitution of India, we cannot now
expand the consideration at the instance of third parties, who
were not parties before the tribunal. Thus, we dismiss these
applications.
5. Coming back to the merit of the case, the learned
counsel for the petitioner - Sri.Sabarinadh argued in extenso
and submitted that Annexure A12 produced before the tribunal
would reveal that there were 952 daily wage hands out of
1049 sanctioned posts. It is submitted that in a clandestine
manner, in violation of the dictum laid down in Secretary,
State of Karnataka and Others v. Umadevi (3) and
Others [(2006) 4 SCC 1], the temporary hands have been
regularised which in turn, denied an opportunity to the
candidates who are included in the list prepared by the Kerala
Public Service Commission. It is to be noted that none of the
temporary hands, who were regularised, were parties before
the tribunal. Therefore, we are of the view that the challenge
raised against the regularisation is not maintainable before the O.P. (KAT) No.439 of 2022 and Connected Cases
..32..
tribunal for the simple reason that all the affected persons
were not impleaded. Thus, the challenge on that ground must
fail.
6. The second ground on which the challenge is made
is that there were substantial vacancies even after the
regularisation of temporary employees and by an interim order
of the tribunal, there was a direction to report all such
vacancies before the expiry of the ranked list. The ranked list
expired on 20.12.2021. It is to be noted that in paragraph 20
of the impugned judgment, the tribunal considered this aspect
and observed that in respect of all provisionally reported
vacancies, advice have been made. If the ranked list is
expired, no further advice can be made. In such
circumstances, we are of the view that no advice can be made
after the expiry of the ranked list as the Kerala Public Service
Commission has issued advice to all the substantial vacancies
reported. Therefore, we find absolutely no merit in these
original petitions filed by the applicants.
7. Coming back to the challenge made by the Kerala
Public Service Commission and the Government, the tribunal O.P. (KAT) No.439 of 2022 and Connected Cases
..33..
ordered that candidates included in the ranked list should be
preferred as against them when engagement as daily wages or
on contract basis is made. The tribunal also directed the
Kerala Public Service Commission to furnish a copy of the
ranked list for appointment as temporary hands. It is to be
noted that this relief is granted without such a prayer being
made by the applicants before the tribunal.
8. Rule 9 of KS&SSR states about the engagement as
temporary hands and in what manner it has to be operated.
Normally, it is operated through the employment exchange of
the District. We are of the view that such a relief granted
which did not arise in the original petition would amount to
abdication of jurisdiction of the tribunal.
We leave it open the issue whether they can prefer such
a claim or not is a matter to be decided independently in
appropriate case. It depends upon the number of vacancies
and who are all eligible. The applicants before the tribunal
may be or may not be entitled for such claim. Anyway, such a
relief cannot be granted in the original petitions, which were
filed only seeking regular appointment based on the ranked O.P. (KAT) No.439 of 2022 and Connected Cases
..34..
list. We, therefore, leave this issue open. Accordingly, the
original petitions filed by the Kerala Public Service Commission
and the Government stand allowed and the original petitions
filed by the applicants in original application (i.e., O.P. (KAT)
Nos.439 of 2022 and 354 of 2023) stand dismissed.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
SHOBA ANNAMMA EAPEN JUDGE PR O.P. (KAT) No.439 of 2022 and Connected Cases
..35..
APPENDIX OF OP(KAT) 439/2022
PETITIONER ANNEXURES
Annexure A1:- TRUE COPY OF THE NOTIFICATION FOR APPOINTMENT TO THE POST OF RESERVE WATCHER, DEPOT WATCHER, SURVEY LASCARS, T B WATCHERS, BUNGLOW WATCHERS, DEPOT AND WATCH STATION WATCHER, PLANTATION WATCHERS, MAISTRIES, TIMBER SUPERVISORS, TOPE WARDEN, THANA WATCHER, DISPENSARY ATTENDANT,PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION AS CATEGORY
Annexure A2:- TRUE COPY OF THE RANK LIST PREPARED AND PUBLISHED BY PSC FOR THE POST OF WATCHERS WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21-12-2018
Annexure A3:- TRUE COPY OF THE APPOINTMENT CHART PERTAINING TO THE SELECTION FOR THE POST OF RESERVE WATCHER, DEPOT WATCHER, SURVEY LASCARS ETC. PUBLISHED BY THE 6TH RESPONDENT
Annexure A4:- TRUE COPY OF THE APPOINTMENT CHART SHOWING THE RECEIPT OF NJD VACANCIES ON 28-03-2019 PUBLISHED BY THE 6TH RESPONDENT.
Annexure A5:- TRUE COPY OF THE G.O.(MS) NO.53/2013/F&WLD DATED 15.05.2013
Annexure A6:- TRUE COPY OF THE G.O.(MS) NO.29/2015/ FOREST DATED 14.05.2015
Annexure A7:- TRUE COPY OF THE ORDER NO.E6- 9299/2012 DATED 02.06. 2015 OF THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) O.P. (KAT) No.439 of 2022 and Connected Cases
..36..
Annexure A8:- TRUE COPY OF THE G.O.(MS) NO.110/2015/ FOREST DATED 28.12.2015
Annexure A9:- TRUE COPY OF THE ORDER NO.E6- 9299/2012 DATED 04.01.2016 OF THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION)
Annexure A10 TRUE COPY OF THE G.O.(MS) NO.39/2017/ FOREST DATED 17.08.2017
Annexure A11:- TRUE COPY OF THE G.O.(MS) NO.42/2017/ FOREST DATED 30.08.2017
Annexure A12:- TRUE COPY OF THE RELEVANT EXTRACT OF ADMINISTRATION REPORT 2016 TO 2017
Annexure A13:- TRUE COPY OF THE 4TH RESPONDENT VIDE HIS LETTER NO. A1-6293 2019 DATED 28.09.2019 ISSUED TO THE 3RD APPLICANT IN PURSUANCE OF HIS APPLICATION UNDER RIGHT TO INFORMATION ACT
Annexure A14:- TRUE COPY OF THE LETTER NO. N13/19 DATED 04. 10.2019 OF THE RANGE FOREST OFFICER NAGARAMPARA RANGE ISSUED TO THE THIRD APPLICANT
Annexure A15:- TRUE COPY OF THE LETTER NO. AR 37/19 DATED 24 10.2019 OF THE RANGE FOREST OFFICER AYYAPPAN KOVIL RANGE TO THE THIRD APPLICANT
Annexure A16:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 04.07. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A17:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 04.08. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH O.P. (KAT) No.439 of 2022 and Connected Cases
..37..
RANGE CIRCLE, KOTTAYAM
Annexure A18:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 05.09. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A19:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 04.10. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A20:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 07.11. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A21:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 05.12. 2018, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A22:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 01.01. 2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A23:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 11.02. 2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A24:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 06.03.2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM O.P. (KAT) No.439 of 2022 and Connected Cases
..38..
Annexure A25:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 28.03.2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A26:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 04.06. 2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A27:- TRUE COPY OF THE ORDER NO.E2-3539/18 DATED 01.07.2019, ISSUED BY SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FOREST, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A28 TRUE COPY OF THE G.O.(MS) NO.31/2019/FOREST DATED 03.11.2019
Annexure A29:- TRUE COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT IN W.A.NO.2273/2018
Annexure A30:- TRUE COPY OF THE CIRCULAR NO.ADV.C3/149/18/P&ARD DATED 10.08.2018 ISSUED BY THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT OF THE GOVERNMENT OF KERALA
Annexure A31:- TRUE COPY OF THE CIRCULAR NO.ADV.C3/304/17/P&ARD DATED 16.08.2017
Annexure A32:- TRUE COPY OF THE REPLY GIVEN BY THE HON'BLE CHIEF MINISTER ON 13.07.2016 IN THE FIRST MEETING OF THE 14TH KERALA ASSEMBLY
Annexure A33:- TRUE COPY OF THE REPLY GIVEN BY THE HONORABLE CHIEF MINISTER ON 12.01.2021 IN THE 21ST MEETING OF THE 14TH KERALA O.P. (KAT) No.439 of 2022 and Connected Cases
..39..
ASSEMBLY
Annexure A34:- TRUE COPY OF THE REPLY GIVEN BY THE HONORABLE MINISTER FOR FOREST, ANIMAL HUSBANDRY AND ZOO IN THE FLOOR OF THE 21ST MEETING OF THE THE 14TH KERALA ASSEMBLY
Annexure A35:- TRUE COPY OF THE LETTER NO.387/F1/2018/FOREST DATED 31.07.2021 PRINCIPAL SECRETARY, FOREST DEPARTMENT, ADDRESSED TO THE ASSISTANT CHIEF CONSERVATOR OF FOREST, ADMINISTRATION
Annexure A36:- TRUE COPY OF THE LETTER NO.E6- 2964/2018 DATED 01.09.2021 ADDITIONAL PRINCIPAL FOREST CONSERVATOR, (ADMINISTRATION), THIRUVANANTHAPURAM
Annexure A37:- TRUE COPY OF THE LETTER NOE6-3936/2021 DATED 25.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR (ADMINISTRATION) ADDRESSED TO THE PRINCIPAL CHIEF CONSERVATOR, CHIEF FOREST CONSERVATOR AND FOREST CONSERVATORS OF DIFFERENT UNITS
Annexure A38 TRUE COPY OF THE LETTER NOE1- 176884/2021 DATED 06.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR (ADMINISTRATION) ADDRESSED TO THE CHIEF FOREST CONSERVATOR, SOUTHERN CIRCLE, KOLLAM CENTRAL CIRCLE, THRISSUR, HIGH RANGE CIRCLE, KOTTAYAM,NORTHERN CIRCLE AND EASTERN CIRCLE, PALAKKAD
Annexure A39:- TRUE COPY OF THE LETTER NOE1-41/2011 DATED 07.07.2021 OF THE DIVISIONAL FOREST OFFICER, KOTTAYAM ADDRESSED TO THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) O.P. (KAT) No.439 of 2022 and Connected Cases
..40..
Annexure A40:- TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE KERALA GAZETTE DATED 30.09.2021 INVITING APPLICATIONS FOR APPOINTMENT AS WATCHERS IN THE FOREST DEPARTMENT CATEGORY NO.408/2021
Exhibit P1:- A CERTIFIED COPY OF THE COMMON ORDER DATED 17.01.2022, PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM IN O.A.NO. 86 OF
Exhibit P2:- A TRUE PHOTOCOPY OF THE MEMORANDUM OF O.A.NO.86 OF 2020 INSTITUTED BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM BY PETITIONER, RESPONDENTS 6 & 7, ALONG WITH ITS ANNEXURES
Exhibit P3:- A TRUE PHOTOCOPY OF THE REPLY STATEMENT DATED 24.06.2020 FILED ON BEHALF OF THE 4TH RESPONDENT
Exhibit P4:- A TRUE PHOTOCOPY OF THE REJOINDER DATED 21.01.2021 FILED BY THE APPLICANTS TO THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT
Exhibit P5:- A TRUE PHOTOCOPY OF M.A.NO.1981 OF 2021 IN O.A.NO.86 OF 2020 DATED 05.102021
Exhibit P6:- A TRUE PHOTOCOPY OF M.A.NO.2436 OF 2021 IN O.A.NO.86 OF 2020 DATED 06.12.2021 O.P. (KAT) No.439 of 2022 and Connected Cases
..41..
APPENDIX OF OP(KAT) 128/2022
PETITIONER ANNEXURES
Annexure1 ANNEXURE-A1 : TRUE COPY OF THE RANK LIST NO. 958/DOW/2018 (CAT.NO. 354/2016) PUBLISHED BY THE PSC
Annexure2 ANNEXURE-A2 : TRUE COPIES OF THE TREASURY BILLS PRESENTED BY THE 4TH RESPONDENT FOR PAYING DAILY WAGES TO WATCHERS
Annexure3 ANNEXURE-A3 : TRUE COPY OF THE APPLICATION DATED 21/3/2019 SUBMITTED BY THE 3RD APPLICANT BEFORE HE INFORMATION OFFICER IN THE WAYANAD WILDLIFE SANCTUARY FOREST DIVISION, SULTHAN BATHERY UNDER THE RTI ACT
Annexure4 ANNEXURE-A4 : TRUE COPY OF THE REPLY DATED 17/4/2019 ISSUED BY THE INFORMATION OFFICER IN THE WAYANAD WILDLIFE SANCTUARY FOREST DIVISION, SULTHAN BATHERY TO THE 3RD APPLICANT
Annexure5 ANNEXURE-A5 : TRUE COPY OF THE APPLICATION DATED 21/3/2019 SUBMITTED BY THE 3RD APPLICANT BEFORE THE INFORMATION OFFICER IN THE OFFICE OF THE 5TH RESPONDENT UNDER THE RTI ACT
Annexure6 ANNEXURE-A6 : TRUE COPY OF THE REPLY DATED 17/4/2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE OF THE 5TH RESPONDENT TO THE 3RD APPLICANT
Annexure7 ANNEXURE-A7 : TRUE COPY OF THE APPLICATION DATED 21/3/2019 SUBMITTED BY THE 3RD APPLICANT BEFORE THE INFORMATION OFFICER IN THE OFFICE OF O.P. (KAT) No.439 of 2022 and Connected Cases
..42..
THE 6TH RESPONDENT UNDER THE RTI ACT
Annexure8 ANNEXURE-A8 : TRUE COPY OF THE REPLY DATED 26/4/2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE F THE 6TH RESPONDENT TO THE 3RD APPLICANT
Annexure9 ANNEXURE-A9 : TRUE COPY OF THE REPLY DATED 14/5/2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE OF THE 6TH RESPONDENT TO THE 3RD APPLICANT
Annexure10 ANNEXURE-A10 : TRUE COPY OF THE REPLY DATED 30/4/2019 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER & RANGE FOREST OFFICER, CHETHALATH RANGE TO THE 3RD APPLICANT
Annexure11 ANNEXURE-A11 : TRUE COPY OF THE APPLICATION DATED 02/4/2019 SUBMITTED BY VISHNU V.S. BEFORE THE INFORMATION OFFICER IN THE OFFICE OF THE NORTH WAYANAD FOREST DIVISION, MANANTHAVADY, UNDER THE RTI ACT
Annexure12 ANNEXURE-A12 : TRUE COPY OF THE REPLY DATED 30/4/2019 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER & DIVISIONAL FOREST OFFICER, NORTH WAYANAD DIVISION TO SRI.VISHNY V.S.
Annexure13 ANNEXURE-A13 : TRUE COPY OF THE JUDGMENT DATED 4/2/2019 IN W.A.NO.2248/2018 OF THE HON'BLE HIGH COURT OF KERALA
Annexure14 ANNEXURE-A14 : TRUE COPY OF THE ORDER DATED 15/3/2019 IN W.P.(C) N.10872/2018 OF THE HON'BLE HIGH COURT OF KERALA' O.P. (KAT) No.439 of 2022 and Connected Cases
..43..
Annexure15 ANNEXURE-A15 : TRUE COPY OF THE G.O.NO. 39/2017/FOREST DATED 17/8/2017
Annexure16 ANNEXURE-A16 : TRUE COPY OF THE G.O. NO. 38/2017/FOREST DATED 2/8/2017
Exhibit P1 EXHIBIT P1: TRUE COPY OF THE O.A.(EKM) NO. 1777 OF 2019 WITH ITS ANNEXURES.
Exhibit2 EXHIBIT-P2 - TRUE COPY OF THE ORDER DATED 17/01/2022 IN O.A.(EKM)NO.1777 OF 2019
Exhibit3 EXHIBIT-P3 - TRUE COPY OF THE INTERIM
O.P. (KAT) No.439 of 2022 and Connected Cases
..44..
APPENDIX OF OP(KAT) 134/2022
PETITIONER ANNEXURES
Annexure A1 ANNEXURE A1:- TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO. 955/DOM/18 DATED 21.12.2018 UNDER CATEGORY NO.354/2016 ISSUED BY THE THIRD RESPONDENT
Annexure A2 ANNEXURE A2:- TRUE COPY OF THE QUERY UNDER RTI ACT DATED 08.03.2019 SUBMITTED BY THE APPLICANTS
Annexure A3 ANNEXURE A3:- TRUE COPY OF THE LETTER NO. C2-3039/2019 DATED 02.04.2019 ISSUED BY THE DIVISIONAL FOREST OFFICER, NILAMBUR NORTH DIVISION
Annexure A4 ANNEXURE A4:- TRUE COPY OF THE LETTER NO. E1-4800/16 DATED 10.04.2019 ISSUED BY THE DIVISIONAL FOREST OFFICER, NILAMBUR SOUTH DIVISION
Annexure A5 ANNEXURE A5:- TRUE COPY OF LETTER NO.
A231/2019 DATED 24.05.2019 ISSUED BY THE RANGE FOREST OFFICER, KARULAI RANGE
Exhibit P1 EXHIBIT P1: TRUE COPY OF THE O.A.(EKM) NO. 1777 OF 2019 WITH ITS ANNEXURES.
Exhibit P2 EXHIBIT P2:- TRUE COPY OF THE ORDER DATED 17/01/2022 IN OA(EKM) 130/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL
Exhibit P3 EXHIBIT-P3 - TRUE COPY OF THE INTERIM
O.P. (KAT) No.439 of 2022 and Connected Cases
..45..
APPENDIX OF OP(KAT) 135/2022
PETITIONER ANNEXURES
Annexure A1 ANNEXURE-A1 : TRUE COPY OF THE RANKED LIST NO. 954/DOR/18, CATEGORY NO. 354/2016 PUBLISHED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 21.12.2018
Annexure A2 ANNEXURE-A2 : TRUE COPY OF THE ORDER G.O.(MS) NO. 110/2015/FOREST DATED 28.12.2015 OF THE 1ST RESPONDENT
Annexure A3 ANNEXURE-A3 : TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND APPLICANT BEFORE THE PUBLIC INFORMATION OFFICER, DIVISIONAL FOREST OFFICE, THRISSUR DIVISION, AYYANTHOLE
Annexure A4 ANNEXURE-A4 : TRUE COPY OF THE REPLY DATED 14.10.201 GIVEN BY THE PUBLIC INFORMATION OFFICER TO THE INFORMATION SOUGHT FOR IN ANNEXURE A3
Annexure A5 ANNEXURE-A5 : TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND APPLICANT BEFORE THE PUBLIC INFORMATION OFFICER, CHALAKKUDY DIVISIONAL FOREST OFFICE, CHALAKKUDY
Annexure A6 ANNEXURE A6:- TRUE COPY OF THE REPLY NO. CE3-6014/2019 DATED 16.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, CHALAKKUDY DIVISIONAL FOREST OFFICE
Annexure A7 ANNEXURE A7:- TRUE COPY OF THE APPLICATION DATED 17.09.2019 SUBMITTED BY THE 2ND APPLICANT BEFORE THE PUBLIC INFORMATION OFFICER, WILDLIFE DIVISION OFFICE, PEECHI.
O.P. (KAT) No.439 of 2022 and Connected Cases
..46..
Annexure A8 ANNEXURE A8 :- TRUE COPY OF THE REPLY NO. PW2/34110/2019 DATED 14.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, WILDLIFE DIVISION, PEECHI
Annexure A9 ANNEXURE A9:- TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND APPLICANT BEFORE THE PUBLIC INFORMATION OFFICER, VAZHACHAL FOREST DIVISION, CHALAKKUDY
Annexure A10 ANNEXURE-A10 : TRUE COPY OF THE REPLY NO. C3-6739/19 DATED 21.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, VACHACHAL FOREST DIVISION, CHALAKKUDY
Annexure A11 ANNEXURE A11:- TRUE COPY OF THE JUDGMENT DATED 04.02.2019 IN WA NO. 2248/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A12 ANNEXURE-A12 : TRUE COPY OF THE ORDER DATED 15.03.2019 IN WPC NO. 10872/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A13 ANNEXURE A13: TRUE COPY OF THE ORDER G.O.(MS) NO. 39/2017/FOREST DATED 17.08.2017 OF THE 1ST RESPONDENT
Annexure A14 ANNEXURE-A14 : TRUE COPY OF THE ORDER G.O.(MS) NO. 38/2017/FOREST DATED 02.08.2017 OF THE 1ST RESPONDENT
Exhibit P1 EXHIBIT P1: TRUE COPY OF THE O.A.(EKM) NO. 2029/2019 WITH ITS ANNEXURES.
Exhibit P2 EXHIBIT-P2 - TRUE COPY OF THE ORDER
DATED 17/01/2022 IN O.A.
Exhibit P3 EXHIBIT-P3 - TRUE COPY OF THE INTERIM
O.P. (KAT) No.439 of 2022 and Connected Cases
..47..
APPENDIX OF OP(KAT) 154/2022
PETITIONER ANNEXURES
Annexure A1 ANNEXURE A1:- TRUE COPY OF THE NOTIFICATION FOR APPOINTMENT TO THE POST OF RESERVE WATCHER/DEPOT WATCHERS, SURVEY LASCARS/TB WATCHERS/BUNGLOW WATCHERS/DEPOT AND WATCH STATION WATCHER PLANTATION WATCHERS/MAISTRIES/TIMBER ATTENDANT, PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION AS CATEGORY NO. 354/2016
Annexure2 ANNEXURE A2:- TRUE COPY OF THE RANKED LIST PREPARED AND PUBLISHED BY THE PSC FOR THE POST OF WATCHERS, WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21.12.2018
Annexure A3 ANNEXURE A3:- TRUE COPY OF THE APPOINTMENT CHART PERTAINING TO THE SELECTION FOR THE POST OF RESERVE WATCHER/DEPOT WATCHER/SURVEY LASCAR ETC PUBLISHED BY THE 6TH RESPONDENT
Annexure A4 ANNEXURE A4:- TRUE COPY OF THE APPOINTMENT CHART SHOWIN THE RECEIPT OF THE TWO NJD VACANCIES ON 28.03.2019, PUBLISHED BY AGAIN THE 6TH RESPONDENT
Annexure5 ANNEXURE A5:- TRUE COPY OF HTE GO(MS) NO. 53/2013/F & WLD DATED 15.05.2013
Annexure A6 ANNEXURE A6:- TRUE COPY OF THE GO(MS) NO. 29/215/FOREST DATED 14.05.2015
Annexure A7 ANNEXURE A7:- TRUE COPY OF THE ORDER NO. E6-9299/2012 DATED 02.06.2015 OF THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) O.P. (KAT) No.439 of 2022 and Connected Cases
..48..
Annexure A8 ANNEXURE A8:- TRUE COPY OF THE GO(MS) NO. 110/2015/FOREST DATED 28.12.2015
Annexure A9 ANNEXURE A9: TRUE COPY OF THE ORDER NO E6/9299/2012 DATED 04.01.2016 ISSUED BY THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION
Annexure A10 ANNEXURE A10:- TRUE COPY OF THE GO(MS) NO. 39/2017/FOREST DATED 17.08.2017
Annexure A11 ANNEXURE A11:- TRUE COPY OF THE GO(MS) NO. 42/2017/FOREST DATED 30.08.2017
Annexure A12 ANNEXURE A12:- TRUE COPY OF HTE RELEVANT EXTRACT OF THAT ADMINISTRATION REPORT 2016-17
Annexure A13 ANNEXURE A13:- TRUE COPY OF THE 4TH RESPONDENT VIDE HIS LETTER NO. A1/6293/2019 DATED 28.09.2019 ISSUED TO THE 3RD APPLICANT IN PURSUANCE OF THE APPLICATION UNDER RIGHT TO INFORMATION ACT
Annexure A14 ANNEXURE A14:- TRUE COPY OF HTE LETTER NO. N13/19 DATED 04.10.2019 OF THE RANGE FOREST OFFICER, NAGARAMPARA RANGE ISSUED TO THE THIRD APPLICANT
Annexure A15 ANNEXURE A15:- TRUE COPY OF THE LETTER NO. AR 37/19 DATED 24.10.2019 OF THE RANGE FOREST OFFICER, AYYAPPANKOVIL RANAGE TO THE THIRD RESPONDENT
Annexure A16 ANNEXURE A16:- TRUE COPY OF HTE ORDER NO. E2.3539/18 DATED 04.07.2018 ISSUED BY THE SENIOR ADMINSITRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANAGE CIRCLE, KOTTAYAM
Annexure A17 ANNEXURE A17:- TRUE COPY OF THE ORDER NO. E2.3539/18 DATED 04.08.2018 ISSUED O.P. (KAT) No.439 of 2022 and Connected Cases
..49..
BY THE SENIOR ADMINSITRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS HIGH RANGE CIRCLE, KOTTAYAM
Annexure A18 ANNEXURE A18:- TRUE COPY OF THE ORDER NO. E2.3539/18 DATED 05.09.2018 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A19 ANNEXURE A19:- TRUE COPY OF HTE ORDER NO. E2.3539/18 DATED 04.10.2018 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A20 ANNEXURE A20:- TRUE COPY OF HTE ORDER NO. E2.3539/18 DATED 07.11.2018 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A21 ANNEXURE A21 :- TRUE COPY OF THE ORDER NO. E2.3539/18 DATED 05.12.2018 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE KOTTAYAM
Annexure A22 TRUE COPY OF THE ORDER NO. E2.3539/18 DATED 01.01.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A23 ANNEXURE A23:- TRUE COPY OF THE ORDER NO. E2. 3539/18 DATED 11.02.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A24 ANNEXURE A24:- TRUE COPY OF THE ORDER O.P. (KAT) No.439 of 2022 and Connected Cases
..50..
NO E2.3539/18 DATED 06.03.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A25 ANNEXURE A25:- TRUE COPY OF THE ORDER NO E2.3539/18 DATED 28.03.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A26 ANNEXURE A26:- TRUE COPY OF THE ORDER NO E2.3539/18 DATED 04.06.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A27 ANNEXURE A27:- TRUE COPY OF THE ORDER NO E2.3539/18 DATED 01.07.2019 ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A28 ANNEXURE A28:- TRUE COPY OF THE GO(MS) NO. 31/2019/FOREST DATED 03.11.2019
Annexure A29 ANNEXURE A29 :- TRUE COPY OF THE JUDGMENT OF THE HONOURABLE HIGH COURT
Annexure A30 ANNEXURE A30:- TRUE COPY OF THE CIRCULAR NO. ADV. C3/149/18/P&ARD DATED 10.08.2018 ISSUED BY THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT OF THE GOVERNMENT OF KERALA
Annexure A31 ANNEXURE A31:- TRUE COPY OF THE CIRCULAR NO. ADV.C3/304/17/P &ARD DATED 16.08.2017
Annexure A32 ANNEXURE A32:- TRUE COPY OF THE REPLY GIVEN BY THE HONOURABLE CHIEF MINISTER ON 13.07.2016 IN THE 1ST MEETING OF O.P. (KAT) No.439 of 2022 and Connected Cases
..51..
THE 14TH KERALA ASSEMBLY
Annexure A33 ANNEXURE A33:- TRUE COPY OF THE REPLY GIVEN BY THE HONOURABLE CHIEF MINISTER ON 12.01.2021 IN THE 21ST MEETING OF 14TH KERALA ASSEMBLY
Annexure A34 ANNEXURE A34:- TRUE COPY OF THE REPLY GIVEN BY THE HONOURABLE MINISTER FOR FOREST, ANIMAL HUSBANDRY AND ZOO IN THE FLOOR OF THE 21ST MEETING OF THE 14TH KERALA ASSEMBLY
Annexure A35 ANNEXURE A35:- TRUE COPY OF THE LETTER NO. 387/F1/2018/FOREST DATED 31.07.2021 OF THE PRINCIPAL SECRETARY, FOREST DEPARTMENT, ADDRESSED TO THE ASSISTANT CHIEF CONSERVATOR OF FOREST, ADMINISTRATION
Annexure A36 ANNEXURE A36:- TRUE COPY OF THE LETTER NO. E6/2964/2018 DATED 01.09.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) THIRUVANANTHAPURAM
Annexure A37 ANNEXURE A37:- TRUE COPY OF THE LETTER NO. E60395/2021 DATED 25.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) ADDRESSED TO THE PRINCIPAL CHIEF CONSERVATOR, CHIEF FOREST CONSERVATOR AND FOREST CONSERVATORS OF DIFFERENT UNITS
Annexure A38 ANNEXURE A38:- TRUE COPY OF THE LETTER NO. E1-176884/2021 DATED 06.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATORY (ADMINISTRATION) ADDRESSED TO THE CHIEF FOREST CONSERVATOR, SOUTHERN CIRCLE, KOLLAM CENTRAL CIRCLE, THRISSUR HIGH RANGE CIRCLE, KOTTAYAM, NORTHERN CIRCLE AND EASTERN CIRCLE PALAKKAD O.P. (KAT) No.439 of 2022 and Connected Cases
..52..
Annexure A39 ANNEXURE A39:- TRUE COPY OF HTE LETTER NO. E1/41/2011 DATED 07.07.2021 OF THE DIVISIONAL FOREST OFFICER, KOTTAYAM ADDRESSED TO THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION)
Annexure A40 ANNEXURE A40:- TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE KERALA GAZETTE DATED 30.09.2021 INVITING APPLICATIONS FOR APPOINTMENT AS WATCHERS IN THE FOREST DEPARTMENT
Exhibit P1 EXHIBIT P1:- THE TRUE COPY OF THE O.A.NO.86/2020 ALONG WITH ANNEXURES
Exhibit P2 EXHIBIT P2:- TRUE COPY OF THE REJOINDER OF THE APPLICANTS FILED ON BEHALF OF THE 4TH RESPONDENT
Exhibit P3 EXHIBIT P3:- TRUE COPY OF THE MA NO.
Exhibit P4 EXHIBIT P4:- TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED IN OA
Exhibit P5 EXHIBIT P5:- TRUE COPY OF THE ORDER IN O.A.NO.86/2020 DATED 17/01/2022
Exhibit P6 EXHIBIT P6:- TRUE COPY OF THE INTERIM ORDER DATED 12.06.2020 IN OPKAT NO.
O.P. (KAT) No.439 of 2022 and Connected Cases
..53..
APPENDIX OF OP(KAT) 157/2022
PETITIONER ANNEXURES
Annexure A1 ANNEXURE-A1 : TRUE COPY OF THE RANKED LIST PREPARED AND PUBLISHED BY THE PUBLIC SERVICE COMMISSION FOR THE POST OF WATCHERS, IN KASARGODE DISTRICT, WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21.12.2018
Annexure A2 ANNEXURE-A2 : TRUE COPY OF THE G.O. (MS) NO. 53/2013/F& WLD DATED 15.05.2013
Annexure A3 ANNEXURE-A3 : TRUE COPY OF THE G.O. (MS) NO. 42/2017/FOREST DATED 30.08.2017
Annexure A4 ANNEXURE-A4 : TRUE COPY OF RELEVANT EXTRACT OF THE ADMINISTRATION REPORT 2016-17
Annexure A5 ANNEXURE-A5 : TRUE COPY OF THE LETTER NO.B 720/2019 DATED 29.04.2019 OF THE STATE PUBLIC INFORMATION OFFICER & RANGE FOREST OFFICER, KANHAGAD IN PURSUANCE OF THE APPLICATION SUBMITTED BY THE THIRD APPLICANT UNDER RIGHT TO INFORMATION ACT
Annexure A6 ANNEXURE A6:- TRUE COPY OF THE LETTER NO. C1/186/2019 DATED 12.04.2019 OF THE RANGE FOREST OFFICER, KASARGODE TO ONE SRI.P.BIJU, IN RESPONSE TO HIS REQUEST UNDER RIGHT TO INFORMATION ACT
Annexure A7 ANNEXURE A7:- TRUE COPY OF THE APPLICATION DATED 11.06.2020 SUBMITTED BY ONE SRI.FIROZ M., ADDRESSED TO THE PUBLIC INFORMATION OFFICER, FORESTRY DIVISION OFFICE, KASARGODE UNDER RIGHT O.P. (KAT) No.439 of 2022 and Connected Cases
..54..
TO INFORMATION ACT.
Annexure A8 ANNEXURE A8 :- TRUE COPY OF THE REPLY NO. KGE 2025/2020 DATED 16.07.2020 OF STATE PUBLIC INFORMATION OFFICER & JUNIOR SUPERINTENDENT TO SRI. FIROZ M
Annexure A9 ANNEXURE A9:- TRUE COPY OF THE REPLY NO. B 883/2020 DATED 29.07.2020 OF THE STATE PUBLIC INFORMATION OFFICER, RANGE FOREST OFFICE, KANHANGAD TO SRI.FIROZ M
Annexure A10 ANNEXURE-A10 : TRUE COPY OF THE REPLY NO. C1/353/2020 DATED 12.08.2020 OF THE RANGE FOREST OFFICER, KASARGODE TO SRI.FIROZ M
Annexure A11 ANNEXURE A11:- TRUE COPY OF THE APPLICATION DATED 11.06.2020 SUBMITTED BY ONE SRI.KALESH N.V., TO THE STATE PUBLIC INFORMATION OFFICER AND JUNIOR SUPERINTENDENT, DIVISIONAL FOREST OFFICE, KASARGODE
Annexure A12 ANNEXURE-A12 : TRUE COPY OF THE REPLY DATED 08.07.2020 OF THE STATE PUBLIC INFORMATION OFFICER & JUNIOR SUPERINTENDENT TO SRI. KALESH N.V.
Annexure A13 ANNEXURE A13: TRUE COPY OF THE G.O. (MS) NO. 31/2019/FOREST DATED 03.11.2019
Annexure A14 ANNEXURE-A14 : TRUE COPY OF THE CIRCULAR NO. ADV.C3/116/2020/P&ARD DATED 12.09.2020 ISSUED BY THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT OF THE GOVERNMENT OF KERALA
Exhibit P1 EXHIBIT P1: TRUE COPY OF THE O.A.(EKM) NO. 1897 OF 2020 WITH ITS ANNEXURES. O.P. (KAT) No.439 of 2022 and Connected Cases
..55..
Exhibit P2 EXHIBIT P2:- TRUE COPY OF THE REPLY STATEMENT FILED IN OA EKM 1897 OF 2020
Exhibit P3 EXHIBIT-P3 - TRUE COPY OF THE ORDER DATED 17/01/2022 IN O.A.(EKM)NO.1897 OF 2020
Exhibit P4 EXHIBIT-P4 - TRUE COPY OF THE INTERIM
O.P. (KAT) No.439 of 2022 and Connected Cases
..56..
APPENDIX OF OP(KAT) 213/2022
PETITIONER ANNEXURES
Annexure A1 ANNEXURE A1:- TRUE COPY OF THE RNAK LIST NO. 959/2018/DOC (CAT NO. 354/2016) PUBLISHED BY THE PSC
Annexure A2 ANNEXURE A2:- TRUE COPY OF THE APPLICATION DATED 23.07.2019 SUBMITTED BY SRI. BIJU KK BEFORE THE 5TH RESPONDENT UNDER RTI ACT
Annexure A3 ANNEXURE A3:- TRUE COPY OF THE REPLY DATED 19.08.2019 ISSUED BY THE RANGE FOREST OFFICER, KOTTIYOOR TO SRI. BIJU KK
Annexure A4 ANNEXURE A4:- TRUE COPY OF THE APPLICATION DATED 07.05.2019 SUBMITTED BY SHIJU K.K. BEFORE THE 5TH RESPONDENT UNDER RTI ACT
Annexure A5 ANNEXURE A5:- TRUE COPY OF THE REPLY DATED 28.05.2019 ISSUED BY THE RANGE FOREST OFFICER, KOTTIYOOR TO SHIJU KK
Annexure A6 ANNEXURE A6:- TRUE COPY OF THE APPLICATION DATED 10.08.2019 SUBMITTED BY VISHNUPRASANTH S BEFORE THE 5TH RESPONDENT UNDER THE RTI ACT
Annexure A7 ANNEXURE A7:- TRUE COPY OF THE REPLY DATED 24.09.2019 ISSUED BY THE 5TH RESPONDENT TO SRI. VISHNUPRASANTH S
Annexure A8 ANNEXURE A8:- TRUE COPY OF THE JUDGMENT DATED 04.02.2019 IN W.A.NO. 2248/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A9 ANNEXURE A9:- TRUE COPY OF THE ORDER O.P. (KAT) No.439 of 2022 and Connected Cases
..57..
DATED 15.03.2019 IN WPC NO. 10872/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A10 ANNEXURE A10:- TRUE COPY OF THE GO NO.
39/2017/FOREST DATED 17.08.2017
Annexure A11 ANNEXURE A11:- TRUE COPY OF GO NO.
38/2017/FOREST DATED 02.08.2017
Exhibit P1 EXHIBIT P1:- TRUE COPY OF THE ORIGINAL APPLICATION (OA EKM NO 1908/2019) FILED BEFORE THE TRIBUNAL
Exhibit P2 EXHIBIT P2:- TRUE COPY OF THE JUDGMENT DATED 17.01.2022 IN OA EKM NO. 1908 OF
Exhibit P3 EXHIBIT P3:- THE TRUE COPY OF THE INTERIM STAY IN OPKAT NO. 175/2020 DATED 12.06.2022 O.P. (KAT) No.439 of 2022 and Connected Cases
..58..
APPENDIX OF OP(KAT) 351/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO.955/DOM/18 DATED 21.12.2018 UNDER CATEGORY NO.354/2016 ISSUED BY THE 3RD RESPONDENT
Annexure A2 TRUE COPY OF QUERY UNDER RTI ACT DATED 08.03.2019 SUBMITTED BY THE RESPONDENTS 1 & 2
Annexure A3 TRUE COPY OF THE LETTER NO.C2- 3039/2019 DATED 02.04.2019 ISSUED BY THE DIVISIONAL FOREST OFFICER, NILAMBUR NORTH DIVISION
Annexure A4 TRUE COPY OF LETTER NO.E1-4800/16 DATED 10.04.2019 ISSUED BY THE DIVISIONAL FOREST OFFICER, NILAMBUR SOUTH DIVISION
Annexure A5 TRUE COPY OF THE LETTER NO. A-
231/2019 DATED 24.05.2019 ISSUED BY THE RANGE FOREST OFFICER, KARULAI RANGE
Annexure A6 TRUE COPY OF THE LETTER NO.E1- 176844/2021 DATED 06.10.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P1 TRUE COPY OF OA(EKM)130/2020
Miscellaneous MISCELLANEOUS APPLICATION TO JOIN Applicatiopn TOGETHER IN OA(EKM) 130/2020
Exhibit P2 TRUE COPY OF MA.NO.2409/2021 FILED ON 08.12.2021 BY THE PETITIONERS IN OA(EKM) 130/2020
Exhibit P3 TRUE COPY OF THE ORDER OF THE KERALA O.P. (KAT) No.439 of 2022 and Connected Cases
..59..
ADMINISTRATIVE TRIBUNAL DATED 17.01.2022 IN OA(EKM)130/2020 O.P. (KAT) No.439 of 2022 and Connected Cases
..60..
APPENDIX OF OP(KAT) 364/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANK LIST NO.959/2018/DOC (CAT NO. 354/2016 PUBLISHED BY THE PSC.
Annexure R2 TRUE COPY OF THE APPLICATION DATED, 23.07.2019 SUBMITTED BY SRI. BIJU.K.K BEFORE THE 5TH RESPONDENT UNDER THE RTI ACT
Annexure A3 TRUE COPY OF REPLY DATED, 19.08.2019 ISSUED BY THE RANGE FOREST OFFICER, KOTTIYOOR TO SRI. BIJU.K.K
Annexure A4 TRUE COPY OF THE APPLICATION DATED, 07.05.2019 SUBMITTED BY SHIJU.K.K BEFORE THE 5TH RESPONDENT UNDER THE RTI ACT (WITH TYPED COPY)
Annexure A5 TRUE COPY OF THE REPLY DATED, 28.05.2019 ISSUED BY THE RANGE FOREST OFFICER, KOTTIYOOR TO SRI. SHIJU.K.K.
Annexure A6 TRUE COPY OF THE APPLICATION DATED, 10.08.2019 SUBMITTED BY VISHNUPRASANTH.S BEFORE THE 5TH RESPONDENT UNDER THE RTI ACT
Annexure R7 TRUE COPY OF REPLY DATED, 24.09.2010 ISSUED BY THE 5TH RESPONDENT TO SRI. VISHNUPRASANTH.S
Annexure A8 TRUE COPY OF JUDGMENT DATED, 04.02.2019 IN WA NO. 2248/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A9 TRUE COPY OF THE ORDER DATED, 15.03.2019 IN WP(C) NO. 10872/2018 OF O.P. (KAT) No.439 of 2022 and Connected Cases
..61..
THE HONOURABLE HIGH COURT OF KERALA.
Annexure A10 TRUE COPY OF THE G.O.(P) NO.
39/2017/FOREST DATED, 17.08.2017.
Annexure11 TRUE COPY OF THE GO NO.
38/2017/FOREST DATED, 02.08.2017.
Miscellaneous MISCELLANEOUS APPLICATION TO JOINT
Application TOGETHER
Exhibit P1 A TRUE COPY OF THE OA(EKM) NO.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED,
15.12.2021 PASSED BY THE KAT
Exhibit P3 TRUE COPY OF THE IMPUGNED ORDER
PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL ON 17.01.2022 OA (EKM) 1908/2019.
O.P. (KAT) No.439 of 2022 and Connected Cases
..62..
APPENDIX OF OP(KAT) 368/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANKED LIST PREPARED AND PUBLISHED BY THE PSC FOR THE POST OF WATCHERS , IN KASARGOD DISTRICT, WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21.12.2018
Annexure A2 TRUE COPY OF THE GO(MS)NO.53/2013/F & WLD DATED 15.05.2013
Annexure A3 TRUE COPY OF THE GO(MS)NO.42/2017/FOREST DATED 30.08.2017
Annexure A4 TRUE COPY OF THE RELEVANT EXTRACT OF THE ADMINISTRATION REPORT 2016-17
Annexure A5 TRUE COPY OF THE LETTER NO.B 720/2019 DATED 29.04.2019 OF THE STATE PUBLIC INFORMATION OFFICER & RANGE FOREST OFFICER, KANHANGAD IN PURSUANCE OF THE APPLICATION SUBMITTED BY THE 3RD PETITIONER UNDER RIGHT TO INFORMATION ACT
Annexure A6 TRUE COPY OF THE LETTER NO.C1/186/2019 DATED 12.04.2019 OF THE RANGE FOREST OFFICER, KASARGOD, TO ONE SRI. P. BIJU , IN RESPONSE TO HIS REQUEST UNDER RIGHT TO INFORMATION ACT
Annexure A7 TRUE COPY OF THE APPLICATION DATED 11.06.2020 SUBMITTED BY ONE SRI.FIROZ. M, ADDRESSED TO THE PUBLIC INFORMATION OFFICER, FORESTRY DIVISION OFFICE, KASARGOD, UNDER RIGHT TO INFORMATION ACT
Annexure A8 TRUE COPY OF THE REPLY NO. KGE O.P. (KAT) No.439 of 2022 and Connected Cases
..63..
2025/2020 DATED 16.07.2020 OF STATE PUBLIC INFORMATION OFFICER & JUNIOR SUPERINTENDENT TO SRI. FIROZ.M
Annexure A9 TRUE COPY OF REPLY NO. B 883/2020 DATED 29.07.2020 OF THE STATE PUBLIC INFORMATION OFFICER, KANHANGAD TO SRI. FIROZ,. M
Annexure A10 TRUE COPY OF THE REPLY NO.
C1/353/2020 DATED 12.08.2020 OF THE RANGE FOREST OFFICER, KASARGOD TO SRI. FIROZ.M
Annexure A11 TRUE COPY OF THE APPLICATION DATED 11.06.2020 SUBMITTED BY ONE SRI.KALESH .N.V TO THE STATE PUBLIC INFORMATION OFFICER AND JUNIOR SUPERINTENDENT, DIVISIONAL FOREST OFFICE, KASARGOD WITH TYPED COPY
Annexure A12 TRUE COPY OF THE REPLY DATED 08.07.2020 OF THE STATE PUBLIC INFORMATION OFFICER & JUNIOR SUPERINTENDENT TO SRI. KALESH. N.V
Annexure A13 TRUE COPY OF THE GO(MS)NO.31/2019/FOREST DATED 03.11.2019
Annexure A14 TRUE COPY OF THE CIRCULAR NO.ADV.C3/116/2020/P & ARD DATED 12.09.2020 ISSUED BY THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT OF THE GOVERNMENT OF KERALA
Miscellaneous MISCELLANEOUS APPLICATION Application
Exhibit P1 A TRUE COPY OF THE OA(EKM) 1897/2020
Exhibit P2 TRUE COPY OF INTERIM ORDER PASSED BY O.P. (KAT) No.439 of 2022 and Connected Cases
..64..
THE TRIBUNAL ON 15.12.2021
Exhibit P3 TRUE COPY OF THE REPLY STATE STATEMENT FILED BY R5 & R6 DATED 08.09.2021
Exhibit P4 TRUE COPY OF THEC REPLY STATEMENT FILED ON BEHALF OF THE IST RESPONDENT ON 02.12.2021
Exhibit P5 TRUE COPY OF THE IMPUGNED ORDER PASSED BY KAT DATED 17.01.2022 IN OA(EKM) 1897/2020 O.P. (KAT) No.439 of 2022 and Connected Cases
..65..
APPENDIX OF OP(KAT) 371/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANK LIST NO.958/DOW/2018(CAT. NO.354/2016) PUBLISHED BY THE PSC
Annexure A2 TRUE COPY OF THE TREASURY BILLS PRESENTED BY THE 4 TH RESPONDENT FOR PAYING DAILY WAGES TO WATCHERS
Annexure A3 TRUE COPY OF THE APPLICATION DATED 21.03.2019 SUBMITTED BY THE 3 RD APPLICANT BEFORE THE INFORMATION OFFICER IN THE WAYANAD WILDLIFE SANCTUARY FOREST DIVISION, SULTHAN BATHERY UNDER THE RTI ACT.
Annexure A4 TRUE COPY OF THE REPLY DATED 17.04.2019 ISSUED BY THE INFORMATION OFFICER IN THE WAYAND WILDLIFE SANCTUARY FOREST DIVISION, SULTHAN BATHERY TO THE 3 RD APPLICANT.
Annexure A5 TRUE COPY OF THE APPLICATION DATED 21.03.2019 SUBMITTED BY THE 3 RD APPLICANT BEFORE THE INFORMATION OFFICER IN THE OFFICE OF THE 5 TH RESPONDENT UNDER THE RTI ACT.
Annexure A6 TRUE COPY OF THE REPLY DATED 17.04.2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE OF THE 5 TH RESPONDENT TO THE 3 RD APPLICANT
Annexure A7 TRUE COPY OF THE APPLICATION DATED 21.03.2019 SUBMITTED BY THE 3 RD APPLICANT BEFORE THE INFORMATION OFFICER IN THE OFFICE OF THE 6 TH RESPONDENT UNDER THE RTI ACT.
Annexure A8 TRUE COPY OF THE REPLY DATED O.P. (KAT) No.439 of 2022 and Connected Cases
..66..
26.04.2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE OF THE 6 TH RESPONDENT TO THE 3 RD APPLICANT.
Annexure A9 TRUE COPY OF THE REPLY DATED 14.05.2019 ISSUED BY THE INFORMATION OFFICER IN THE OFFICE OF THE RANGE FOREST OFFICER, MEPPADY RANGE TO THE 3 RD APPLICANT
Annexure A10 TRUE COPY OF THE REPLY DATED 30.04.2019 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER AND RANGE FOREST OFFICER, CHETHALATH RANGE TO THE 3 RD APPLICANT
Annexure A11 TRUE COPY OF THE APPLICATION DATED 02.04.2019 SUBMITTED BY VISHNU.V.S BEFORE THE INFORMATION OFFICER IN THE OFFICE OF THE NORTH WAYANAD FOREST DIVISION, MANANTHAVADY, UNDER THE RTI ACT
Annexure A12 TRUE COPY OF THE REPLY DATED 30.04.2019 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER AND DIVISIONAL FOREST OFFICER, NORTH WAYANAD DIVISION TO SRI.VISHNU.V.S
Annexure A13 TRUE COPY OF THE JUDGMENT DATED 04.02.2019 IN W.A NO.2248/2018 OF THE HONOURALE HIGH COURT OF KERALA.
Annexure A14 TRUE COPY OF THE ORDER DATED 15.03.2019 IN WP (C) NO.10872/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A15 TRUE COPY OF THE GO (MS) NO.39/2017/FOREST DATED 17.08.2017.
Annexure A16 TRUE COPY OF THE GO (MS) NO.38/2017/FOREST DATED 02.08.2017. O.P. (KAT) No.439 of 2022 and Connected Cases
..67..
Exhibit P1 TRUE COPY OF THE O.A (EKM) NO.1777/2019 ALONG WITH ANNEXURES BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL
Exhibit P2 TRUE COPY OF THE INTERIM ORDER OF THE TRIBUNAL DATED 11.11.2019
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 6 TH PETITIONER DATED 05.11.2019
Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4 TH PETITIONER DATED 07.11.2019
Exhibit P5 TRUE COPY OF THE INTERIM ORDER OF THE TRIBUNAL DATED 15.12.2021
Exhibit P6 TRUE COPY OF THE IMPUGNED ORDER OF THE TRIBUNAL DATED 17.01.2022 O.P. (KAT) No.439 of 2022 and Connected Cases
..68..
APPENDIX OF OP(KAT) 405/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE NOTIFICATION FOR APPOINTMENT TO THE OF RESERVE WATCHER/DEPOT WATCHER/SURVEY LASCARS/TB WATCHERS/BUNGLO WATCHERS/DEPOT AND WATCH STATION WATCHER PLANTATION WATCHERS/MAISTRIE /TIMBER SUPERVISORS/TOPE WARDEN/ THANA WATCHER/DISPENSARY ATTENDANT, PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION AS CATEGORY NO.354/2016.
Annexure A2 TRUE COPY OF THE RANKED LIST PREPARED AND PUBLISHED BY THE P.S.C FOR THE POST OF WATCHERS, WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21.12.2018 CAT.NO.354/2016.
Annexure A3 TRUE COPY OF THE APPOINTMENT CHART PERTAINING TO THE SELECTION FOR THE POST OF RESERVE WATCHER/DEPOT WATCHER/SURVEY LASCAR ETC., PUBLISHED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF THE APPOINTMENT CHART SHOWING THE RECEIPT OF THE TWO NJD VACANCIES ON 28.03.2019, PUBLISHED BY AGAIN THE 5TH RESPONDENT.
Annexure A5 TRUE COPY OF THE G.O.(MS) NO.53/2013/F&WLD DATED 15.05.2013.
Annexure A6 TRUE COPY OF THE G.O.(MS)NO.29/20 5/FOREST DATED 14.05.2015.
Annexure A7 TRUE COPY OF THE ORDER NO.E6-9299/2012 DATED 02.06.2015 OF THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) O.P. (KAT) No.439 of 2022 and Connected Cases
..69..
Annexure A8 TRUE COPY OF THE G.O.(MS)NO.110/2 15/FOREST DATED 28.12.2015.
Annexure A9 TRUE COPY OF THE ORDER NO.E6/9299/2012 DATED 04.01.2016 ISSUED BY THE ADDITIONAL CHIEF FOREST CONSERVATOR (ADMINISTRATION).
Annexure A10 TRUE COPY OF THE G.O. (MS)NO.39/2017/FOREST DATED 17.08.2017.
Annexure A11 TRUE COPY OF THE G.O. (MS)NO.42/2017/FOREST DATED 30.08.2017.
Annexure A12 TRUE COPY OF THE RELEVANT EXTRACT OF THAT ADMINISTRATION REPORT 2016-2017 KERALA FOREST DEPARTMENT.
Annexure A13 TRUE COPY OF THE 4TH PETITIONER VIDE HIS LETTER NO.A1 6293/2019 DATED 28.09.2019 ISSUED TO THE 3RD RESPONDENT IN PURSUANCE OF HIS APPLICATION UNDER RIGHT TO INFORMATION ACT.
Annexure A14 TRUE COPY OF THE LETTER NO.N/13/19 DATED 04.10.2019 OF THE RANGE FOREST OFFICER, NAGARAMPARA RANGE ISSUED TO THE 3RD RESPONDENT.
Annexure A15 TRUE COPY OF THE LETTER NO.AR 37/19 DATED 24.10.2019 OF THE RANGE FOREST OFFICER, AYYAPPANKOVIL RANGE TO THE 3RD RESPONDENT.
Annexure A16 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 04.07.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A17 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 04.08.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE O.P. (KAT) No.439 of 2022 and Connected Cases
..70..
CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A18 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 05.09.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM
Annexure A19 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 04.10.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A20 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 07.11.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A21 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 05.12.2018, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A22 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 01.01.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A23 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 11.02.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A24 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 06.03.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH O.P. (KAT) No.439 of 2022 and Connected Cases
..71..
RANGE CIRCLE, KOTTAYAM.
Annexure A25 TRUE COPY OF THE ORDER NO.E2.3539/18 DATED 28.03.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A26 TRUE COPY OF THE ORDER NO.E2.2717/19 DATED 04.06.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A27 TRUE COPY OF THE ORDER NO.E2.2717/19 DATED 01.07.2019, ISSUED BY THE SENIOR ADMINISTRATIVE ASSISTANT, OFFICE OF THE CHIEF CONSERVATOR OF FORESTS, HIGH RANGE CIRCLE, KOTTAYAM.
Annexure A28 TRUE COPY OF THE G.O. (MS)NO.31/2019/FOREST DATED 03.11.2019
Annexure A29 TRUE COPY OF THE JUDGMENT OF THE HONOURABLE HIGH COURT IN W.A.NO.2273/2018.
Annexure A30 TRUE COPY OF THE CIRCULAR NO.ADV.C3/149/18/P AND ARD DATED 10.08.2018 ISSUED BY THE PERSONNEL ADMINISTRATIVE REFORMS DEPARTMENT OF THE GOVERNMENT OF KERALA.
Annexure A31 TRUE COPY OF THE CIRCULAR NO.ADV.C3/304/17/P AND ARD DATED 16.08.2017
Annexure A32 TRUE COPY OF THE REPLY GIVEN BY THE HONOURABLE CHIEF MINISTER ON 13.07.2016 IN THE 1ST MEETING OF THE 14TH KERALA ASSEMBLY.
Annexure A33 TRUE COPY OF THE REPLY GIVEN BY THE O.P. (KAT) No.439 of 2022 and Connected Cases
..72..
HONOURABLE CHIEF MINISTER ON 12.01.2021 IN THE 21ST MEETING OF THE 14TH KERALA ASSEMBLY.
Annexure A34 TRUE COPY OF THE REPLY GIVEN BY THE HONOURABLE MINISTER FOR FOREST, ANIMAL HUSBANDRY AND ZOO IN THE FLOOR OF THE 21ST MEETING OF THE 14TH KERALA ASSEMBLY
Annexure A35 TRUE COPY OF THE LETTER NO.387/F1/2018/FOREST DATED 31.07.2021 OF THE PRINCIPAL SECRETARY, FOREST DEPARTMENT, ADDRESSED TO THE ASSISTANT CHIEF CONSERVATOR OF FORESTS, ADMINISTRATION.
Annexure A36 TRUE COPY OF THE LETTER NO.E6-2964/2018 DATED 01.09.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION), THIRUVANANTHAPURAM.
Annexure A37 TRUE COPY OF THE LETTER NO.E6-3936/2021 DATED 25.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR (ADMINISTRATION) ADDRESSED TO THE PRINCIPAL CHIEF CONSERVATOR, CHIEF FOREST CONSERVATORS OF DIFFERENT UNITS
Annexure A38 TRUE COPY OF THE LETTER NO.E1- 176884/2021 DATED 06.10.2021 OF THE ADDITIONAL PRINCIPAL CHIEF FOREST CONSERVATOR(ADMINISTRATION) ADDRESSED TO THE CHIEF FOREST CONSERVATOR, SOUTHERN CIRCLE, KOLLAM, CENTRAL CIRCLE, THRISSUR, HIGH RANGE CIRCLE, KOTTAYAM, NORTHERN CIRCLE AND EASTERN CIRCLE, PALAKKAD.
Annexure A39 TRUE COPY OF THE LETTER NO.E1/41/2011 DATED 07.07.2021 OF THE DIVISIONAL FOREST OFFICER, KOTTAYAM, ADDRESSED TO THE ADDITIONAL PRINCIPAL CHIEF FOREST O.P. (KAT) No.439 of 2022 and Connected Cases
..73..
CONSERVATOR (ADMINISTRATION)
Annexure A40 TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE KERALA GAZETTE DATED 30.09.2021 INVITING APPLICATIONS FOR APPOINTMENT AS WATCHERS IN THE FOREST DEPARTMENT
Exhibit P1 A TRUE COPY OF THE O.A NO.86/2020 ALONG WITH ANNEXURES A1 TO A31
Exhibit P2 TRUE COPY OF THE INTERIM ORDER PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL ON 15.12.2021
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE FOURTH PETITIONER ON 02.07.2020
Exhibit P4 TRUE COPY OF THE REJOINDER FILED BY THE RESPONDENTS 1 TO 4 ALONG WITH ANNEXURES A32 TO A34
Exhibit P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.1981/2021 ON 06.10.2021 FOR ACCEPTING ADDITIONAL DOCUMENTS ALONG WITH ANNEXURES A35 & A36
Exhibit P6 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO. 2436/2021 ON 07.12.2021 FOR ACCEPTING ADDITIONAL DOCUMENTS ALONG WITH ANNEXURES A37 TO A40
Exhibit P7 RUE COPY OF THE IMPUGNED ORDER PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL ON 17.01.2022 IN THE ABOVEMENTIONED ORIGINAL APPLICATION.
O.P. (KAT) No.439 of 2022 and Connected Cases
..74..
APPENDIX OF OP(KAT) 411/2022
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANKED LIST NO.
954/DOR/18, CATEGORY NO.354/2016
PUBLISHED BY THE PUBLIC SERVICE
COMMISSION WITH EFFECT FROM
21.12.2018.
Annexure A2 TRUE COPY OF THE ORDER G.O (MS)
NO.110/2015/FOREST DATED 28.12.2015 OF THE 1ST PETITIONER.
Annexure A3 TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE PUBLIC INFORMATION OFFICER, DIVISIONAL FOREST OFFICE, THRISSUR DIVISION, AYYANTHOLE.
Annexure A4 TRUE COPY OF THE REPLY DATED 14.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER TO THE INFORMATION SOUGHT FOR IN ANNEXURE A3.
Annexure A5 TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND APPLICANT BEFORE THE PUBLIC INFORMATON OFFICER ,CHALAKUDY DIVISIONAL FOREST OFFFICE ,CHALAKUDY.
Annexure A6 TRUE COPY OF THE REPLY NO.CE3- 6014/2019 DATED 16.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, CHALAKUDY DIVISIONAL FOREST OFFICE.
Annexure A7 TRUE COPY OF THE APPLICATION DATED 17.09.2019 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE PUBLIC INFORMATION OFFICER, WILD LIFE DIVISION OFFICE, PEECHI.
Annexure A8 TRUE COPY OF THE REPLY NO. P.W.2/ O.P. (KAT) No.439 of 2022 and Connected Cases
..75..
3410/2019 DATED 14.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, WILD LIFE DIVISION, PEECHI.
Annexure A9 TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE PUBLIC INFORMATION OFFICER, VAZHACHAL FOREST DIVISION, CHALAKUDY.
Annexure A10 TRUE COPY OF THE REPLY NO.C3-6739/19 DATED 21.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, VAZHACHAL FOREST DIVISION, CHALAKUDY.
Annexure A11 TRUE COPY OF THE JUDGMENT DATED 04.02.2019 IN W.A.NO.2248/2018 OF THE HON'BLE HIGH COURT OF KERALA.
Annexure A12 TRUE COPY OF THE ORDER DATED 15.03.2019 IN WP(C) NO.10872/2018 OF THE HON'BLE HIGH COURT OF KERALA.
Annexure A13 TRUE COPY OF THE ORDER GO(MS) NO.
39/2017/FOREST DATED 17.8.2017 OF THE 1ST PETITIONER.
Annexure A14 TRUE COPY OF THE ORDER GO (MS) NO.
38/2017/FOREST DATED 2.08.2017 OF THE 1ST PETITIONER.
Exhibit P1 TRUE COPY OF THE O.A(EKM) NO.
Exhibit P2 TRUE COPY OF THE FINAL ORDER OF THE KERALA ADMINISTRATIVE TRIBUNAL DATED 17.01.2022 IN THE AFORESAID ORIGINAL APPLICATION.
O.P. (KAT) No.439 of 2022 and Connected Cases
..76..
APPENDIX OF OP(KAT) 354/2023
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANK LIST NO.954/DOR/18 PREPARED AND PUBLISHED BY PSC IN CATEGORY NO.354/2016 WHICH WAS BROUGHT INTO FORCE WITH EFFECT FROM 21-12-2018
Annexure A2 TRUE COPY OF G.O.(MS) 110/2015/FOREST DATED 28.12.2015 OF THE 1ST RESPONDENT
Annexure A3 TRUE COPY OF THE APPLICATION DATED 16.09.2019 SUBMITTED BY THE SECOND APPLICANT BEFORE THE PUBLIC INFORMATION OFFICER DIVISIONAL FOREST OFFICE THRISSUR DIVISION, AYYANTHOLE
Annexure A4 TRUE COPY OF THE REPLY DATED 14.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER TO THE INFORMATION SOUGHT FOR IN ANNEXURE A3
Annexure A5 TRUE COPY OF THE APPLICATION DATED 16/09/2019 SUBMITTED BY THE SECOND APPLICANT IN O.A. (EKM) NO.2029 OF 2019 BEFORE THE PUBLIC INFORMATION OFFICER, CHALAKUDY DIVISIONAL FOREST OFFICE, CHALAKUDY
Annexure A6 TRUE COPY OF THE REPLY NO. CE3- 6014/2019 DATED 16/10/2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, CHALAKUDY DIVISIONAL FOREST OFFICE
Annexure A7 TRUE COPY OF THE APPLICATION DATED 17/09/2019 SUBMITTED BY THE SECOND APPLICANT IN O.A. (EKM) NO.2029 OF 2019 BEFORE THE PUBLIC INFORMATION OFFICER WILDLIFE DIVISION OFFICE, PEECHI O.P. (KAT) No.439 of 2022 and Connected Cases
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Annexure A8 TRUE COPY OF THE REPLY NO.P.W. 2/3410/2019 DATED 14.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER, WILDLIFE DIVISION, PEECHI
Annexure A9 TRUE COPY OF THE APPLICATION DATED 16- 09-2019 SUBMITTED BY THE SECOND APPLICANT IN O.A. (EKM) NO.2029 OF 2019 BEFORE THE PUBLIC INFORMATION OFFICER, VAZHACHAL FOREST DIVISION, CHALAKUDY
Annexure A10 TRUE COPY OF THE REPLY NO. C3-6739/19 DATED 21.10.2019 GIVEN BY THE PUBLIC INFORMATION OFFICER FOREST DIVISION CHALAKUDY
Annexure A11 TRUE COPY OF THE JUDGEMENT DATED 04.02.2019 IN W.A.NO. 2248 OF 2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A12 TRUE COPY OF THE ORDER DATED 15.03.2019 IN WPC NO. 10872/2018 OF THE HONOURABLE HIGH COURT OF KERALA
Annexure A13 TRUE COPY OF THE G.O.(MS) NO.
39/2017/FOREST DATED 17/08/2017 OF THE FIRST RESPONDENT
Annexure A14 TRUE COPY OF THE G.O.(MS) NO.
38/2017/FOREST DATED 02.08.2017 OF THE FIRST RESPONDENT
Exhibit P1 A CERTIFIED COPY OF THE COMMON ORDER DATED 17.01.2022, PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM IN O.A. (EKM) NO. 2029 OF 2019
Exhibit P2 A TRUE PHOTOCOPY OF THE MEMORANDUM OF O.A. (EKM) NO.2029 OF 2019 INSTITUTED BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM BY O.P. (KAT) No.439 of 2022 and Connected Cases
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PETITIONERS AND RESPONDENTS 6, 7 AND 8 HEREIN, ALONG WITH ITS ANNEXURES
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