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The Assistant Executive Engineer vs The Consumer Grievance Redressal Forum ...
2024 Latest Caselaw 15056 Ker

Citation : 2024 Latest Caselaw 15056 Ker
Judgement Date : 4 June, 2024

Kerala High Court

The Assistant Executive Engineer vs The Consumer Grievance Redressal Forum ... on 4 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        TUESDAY, THE 4TH DAY OF JUNE 2024 / 14TH JYAISHTA, 1946
                        WP(C) NO. 19298 OF 2016
PETITIONER/S:

    1       THE ASSISTANT EXECUTIVE ENGINEER
            AGED 46 YEARS
            ELECTRICAL SUB DIVISION, KUZHALMANNAM,KSEB LTD,
            PALAKKAD DISTRICT.
    2       THE ASSISTANT ENGINEER
            ELECTRICAL SECTION,KUZHALMANNAM KSEB LTD, PALAKKAD
            DISTRICT.
            BY ADVS.
            SMT.P.K.RADHIKA-KSEB
            SRI.N.RAPHY RAJ, SC, KERALA STATE ELECTRICITY BOARD
            LIMITED


RESPONDENT/S:

    1       THE CONSUMER GRIEVANCE REDRESSAL FORUM NORTHERN REGION
            NORTHERN REGION, KOZHIKODE 673001.
    2       SRI.N.C.MENON
            MANAGING DIRECTOR, ARGOS PLASTICS PVT, LTD,N.H.JUNCTION
            1/248, KANNADI, PALAKKAD-678701.
            BY ADVS.
            SRI.LAL K.JOSEPH
            SRI.V.S.SHIRAZ BAVA
            SRI.A.A.ZIYAD RAHMAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19298 OF 2016
                                  2

                            JUDGMENT

When the matter is taken up for consideration, the learned

counsel for the petitioner submitted that the matter is not pressed.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

DINESH KUMAR SINGH JUDGE SJ WP(C) NO. 19298 OF 2016

APPENDIX OF WP(C) 19298/2016

PETITIONER EXHIBITS EXHIBIT-P1: A TRUE COPY OF THE SHORT ASSESSMENT BILL ALONG WITH GAZETTE NOTIFICATION DATED 9/9/13.

EXHIBIT-P2: A TRUE COPY OF THE SHORT ASSESSMENT BILL ALONG WITH CALCULATION STATEMENT. EXHIBIT-P3: A TRUE COPY OF THE SHORT ASSESSMENT BILL ALONG WITH CALCULATION STATEMENT DATED 5/6/15.

EXHIBIT-P4: A TRUE COPY OF THE VERSION FILED BY THE ASSISTANT EXECUTIVE ENGINEER. EXHIBIT-P5: A TRUE COPY OF THE CGRF ORDER IN PETITION NO.3/2015-16.

 
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