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Shanija T.H vs Shri.Shanavas S. Ias
2024 Latest Caselaw 19248 Ker

Citation : 2024 Latest Caselaw 19248 Ker
Judgement Date : 1 July, 2024

Kerala High Court

Shanija T.H vs Shri.Shanavas S. Ias on 1 July, 2024

Con.Case(C) No.1255/2024                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                   Monday, the 1st day of July 2024 / 10th Ashadha, 1946
                  CONTEMPT CASE(C) NO. 1255 OF 2024(S) IN WP(C) 33506/2022

      PETITIONER/PETITIONER:


                SHANIJA T.H, AGED 33 YEARS, W/O.ANAS P.O,

                LPSA, CRESCENT PUBLIC L.P.SCHOOL,

                PANAMARAM, WAYANAD - 670 721,

                RESIDING AT PALATHINKAL (H), KANIYAMBETT P.O,

                EDAKKOMBAM, WAYANAD, PIN - 673 122.

            BY ADVOCATES M/S. KALEESWARAM RAJ, APARNA NARAYAN MENON & CHINNU
            MARIA ANTONY.

      RESPONDENT/RESPONDENT NO.1:


                SHRI.SHANAVAS S. IAS, SECRETARY,

                DEPARTMENT OF GENERAL EDUCATION,

                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   01.07.2024, the court on the same day passed the following:

                                               ORDER

Learned Government Pleader submits that against the judgment from

which this contempt of court case arises, an appeal has been preferred.

This is recorded.

Post on 24/07/2024.

Sd/- MOHAMMED NIAS C.P. JUDGE

01-07-2024 /True Copy/ Assistant Registrar

 
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