Kerala High Court
Venu vs Saradha(Died) on 29 February, 2024
OP(C) No.534/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
Thursday, the 29th day of February 2024 / 10th Phalguna, 1945
OP(C) NO. 534 OF 2024
EP 569/2008 IN O.S 743/1999 OF MUNSIFF COURT, KODUNGALLUR, THRISSUR
PETITIONER(S)/ PETITIONER 4 & 6/ JUDGMENT DEBTORS 7 & 9:
1. VENU, AGED 54 YEARS, S/O. LATE LAKSHMANAN, KURUPPAMPARAMBIL HOUSE,
P.O.MALAPALLIPPURAM, POYYA, KODUNGALLUR, THRISSUR DIST, PIN - 680732
2. MOHANAN, AGED 54 YEARS, S/O. LATE RAMAN, KURUPPAMPARAMBIL HOUSE,
P.O.MALAPALLIPPURAM, POYYA, KODUNGALLUR, THRISSUR DIST, PIN - 680
732.
RESPONDENT(S)/ RESPONDENTS/ PETITIONERS 1 TO 3, 5, 7 & 8/ DECREE HOLDERS/
JUDGEMENT DEBTORS 1 TO 6, 8, 19 TO 17:
1. SARADHA(DIED) W/O. PALLIPURATHUKARAN VELAYUDHAN AND D/O.
KURUPPAMPARAMBIL LATE RAMAN, CHENTHURUTHY THERUVIL, MALAPALLIPPURAM
.P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR DIST., PIN -
680732
2. SAROJINI(DIED) W/O.KUNNATHUPARAMBIL CHANTHU AND
D/O.KURUPPAMPARAMBIL LATE RAMAN, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
3. RUGMINI(DIED) D/O. KURUPPAMPARAMBIL LATE RAMAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK,
THRISSUR DIST, PIN - 680732
4. MOHANAN, S/O. KUNNATHUPARAMBIL CHANTHU, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
5. LALITHA, W/O. KUNNATHUPARAMBIL MANI, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
6. AMAL, S/O. KUNNATHUPARAMBIL MANI, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST. , PIN - 680732
7. ATHULYA, D/O. KUNNATHUPARAMBIL MANI ,CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST. , PIN - 680732
8. AMBIKA RAGHU, D/O. KUNNATHUPARAMBIL CHANTHU, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
9. SHEELA RAJAN D/O. KUNNATHUPARAMBIL CHANTHU, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
OP(C) No.534/2024 2/3
10. CHANDRIKA, W/O. KOLAPARAMBIL RAJAGOPALAN AND D/O. PALLIPPURATHUKARAN
VELAYUDHAN, POYYA VILLAGE, KODUNGALLUR TALUK, RESIDING AT
PULIPARAMBU.P.O., POYYA, PIN - 680733
11. BHASKARAN, S/O. PALLIPPURATHUKARAN VELAYUDHAN, POYYA VILLAGE,
KODUNGALLUR TALUK, THRISSUR DIST., PIN - 680733
12. RAMAN, S/O.KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O.,POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST. , PIN - 680732
13. LAKSHMANAN(DIED), S/O. KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM .P.O.,POYYA VILLAGE, KODUNGALLUR TALUK,
DIST., PIN - 680732
14. K.G.PARAMESWARAN, S/O. KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM .P.O.,POYYA VILLAGE, KODUNGALLUR TALUK,
THRISSUR DIST. , PIN - 680732
15. AMMINI, W/O. KURUPPAMPARAMBIL LATE LAKSHMANAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM .P.O.,POYYA VILLAGE, KODUNGALLUR TALUK,
THRISSUR DIST., PIN - 680732
16. SEETHA DEVADAS, D/O.KURUPPAMPARAMBIL LATE LAKSHMANAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK,
THRISSUR DIST., PIN - 680732
17. RAMACHANDRAN, S/O. KURUPPAMPARAMBIL LATE LAKSHMANAN, CHENTHURUTHY
THERUVIL, MALAPALLIPPURAM.P.O., POYYA VILLAGE, KODUNGALLUR TALUK,
THRISSUR DIST., PIN - 680732
18. RAMACHANDRAN, S/O. KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
19. SADANANDAN, S/O. KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
20. LALITHA, D/O. KURUPPAMPARAMBIL RAMAN, CHENTHURUTHY THERUVIL,
MALAPALLIPPURAM .P.O., POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DIST., PIN - 680732
21. SARADA, W/O. KURUPPAMPARAMBIL PARAMESWARAN, PULIPARAMBU, POYYA,
KODUNGALLUR, THRISSUR DIST. , PIN - 680733
22. SYAMKUMAR S/O. KURUPPAMPARAMBIL PARAMESWARAN, PULIPARAMBU, POYYA,
KODUNGALLUR, THRISSUR DIST., PIN - 680733
23. SARIKA SEKHARAN, D/O. KURUPPAMPARAMBIL PARAMESWARAN,
ETHIYATHIPARAMBIL VEEDU, THUNDATHUM KADAVU, VARAPPUZHA., PIN -
683517
24. VIJESH, S/O. KOLAMBUMKADU VASUDEVAN, DEVASOM PADAM, VARAPUZHA, PIN -
683517
25. VIJEESH, S/O. KOLAMBUMKADU VASUDEVAN, DEVASOM PADAM, VARAPUZHA, PIN
- 683517
26. VINITHA, D/O. KOLAMBUMKADU VASUDEVAN, DEVASOM PADAM, VARAPUZHA, PIN
- 683517
OP(C) No.534/2024 3/3
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP 569/2008 in OS 743/1999 of the Munsiff
Court, Kodungallur, pending disposal of this Original Petition (Civil) in
the interest of justice.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S K.S.RAJESH & M.SHAJU PURUSHOTHAMAN, Advocates for the petitioners, the
court passed the following:
O R D E R
Issue notice by speed post to the respondents. The petitioners will
also serve the respondents through the counsel appearing in the trial
court.
Post on 15-03-2024. The delivery, if any, scheduled in the meantime
will stand deferred till 15-03-2024.
Sd/- C. JAYACHANDRAN, JUDGE
29-02-2024 /True Copy/ Assistant Registrar
