Binoy Paulose vs The South Indian Bank Ltd
2024 Latest Caselaw 6139 Ker

Kerala High Court

Binoy Paulose vs The South Indian Bank Ltd on 23 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                     WP(C) NO. 7148 OF 2024
PETITIONER:

         BINOY PAULOSE
         AGED 56 YEARS
         S/O. PAULOSE, PROPRIETOR, DARSANA CINEMA COMPLEX,
         PIRAVOM, RESIDING AT MADATHIPARAMBIL HOUSE,
         PIRVAVOM P.O., ERNAKULAM, PIN - 686664

         BY ADVS.
         K.T.THOMAS
         NIKHIL BERNY


RESPONDENTS:

    1    THE SOUTH INDIAN BANK LTD.
         REGIONAL OFFICE, SIB BUILDING, INFO PARK ROAD,
         RAJAGIRI VALLEY.P.O., KAKKANAD, KOCHI
         REP. BY ITS REGIONAL MANAGER., PIN - 682039
    2    THE BRANCH MANAGER
         SOUTH INDIAN BANK LTD., DOOR NO.260A & B,
         AMMAVAN CHAMBERS, PIRAVOM, MUVATTUPUZHA ROAD,
         OPP. OLD PETROL PUMP., PIN - 686664
    3    THE AUTHORISED OFFICER
         SOUTH INDIAN BANK LTD., REGIONAL OFFICE,
         SIB BUILDING, INFO PARK ROAD,
         RAJAGIRI VALLEY P.O., KAKKANAD,
         KOCHI., PIN - 682039

         SRI.SUNIL SHANKAR, STANDING COUNSEL

     THIS WRIT PETITION       (CIVIL) HAVING COME UP      FOR
ADMISSION ON 23.02.2024,      THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 WP(C) No.7148 of 2024
                              2




                          JUDGMENT

Dated this the 23rd day of February, 2024

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition and the petitioner

may be permitted to withdraw the writ petition.

Permission granted. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

N.NAGARESH JUDGE spk