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Rashid P K vs General Manager
2024 Latest Caselaw 6138 Ker

Citation : 2024 Latest Caselaw 6138 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Rashid P K vs General Manager on 23 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
 FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                     WP(C) NO. 10438 OF 2022
PETITIONER:

          RASHID P K
          AGED 37 YEARS
          POKKALATH HOUSE CHERUTHURUTHY P O
          THRISSUR, PIN - 679531.

          BY ADVS.
          SAIJO HASSAN
          RAFEEK. V.K.
          P.PARVATHY
          AATHIRA SUNNY
          NAZRIN HALLAJ
          ABHIRAMI DINESH
          N.KRISHNA OZHAKKANAT
          AKHILESH S.
          BENOJ C AUGUSTIN


RESPONDENTS:

    1     GENERAL MANAGER
          THE KERALA STATE CO- OPERATIVE BANK LTD,
          SAHAKARANA SATHABDHI MANDIRAM,
          THIRUVAMBADI P.O, THRISSUR - 680022.

    2     AUTHORISED OFFICER
          THE KERALA STATE COOPERATIVE BANK LTD
          SAHAKARANA SATHABDHI MANDIRAM TUDA ROAD
          KOVILAKATHUMPADAM THIRUVAMBADI PO
          THRISSUR, PIN - 680022.

          BY ADV.SRI.P.C.SASIDHARAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.10438 of 2022

                              :2:




                      JUDGMENT

Dated this the 23rd day of February, 2024

In view of W.P.(C) No.6710 of 2024 filed by the

petitioner's mother, the petitioner does not want to prosecute

the writ petition.

The writ petition is therefore dismissed as not pressed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 10438/2022

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DEMAND NOTICE DATED 24.09.2021 ISSUED BY THE RESPONDENTS Exhibit P2 TRUE COPY OF THE POSSESSION NOTICE DATED 23.02.2022 ISSUED BY THE RESPONDENTS Exhibit P3 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT SEEKING ONE TIME SETTLEMENT DATED 8.03.2022

 
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