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Sanitha Saji vs Soumya Anil
2024 Latest Caselaw 6107 Ker

Citation : 2024 Latest Caselaw 6107 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Sanitha Saji vs Soumya Anil on 23 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.269/2024                                   1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                            &
                            THE HONOURABLE MR.JUSTICE V.G.ARUN
                 Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                                     WA NO. 269 OF 2024

         AGAINST JUDGMENT DATED 05/02/2024 IN WP(C) 1177/2024 OF THIS COURT


   APPELLANT(S)/PETITIONER:


          SANITHA SAJI, AGED 25 YEARS, D/O. SAJI, EEZHARATTU VEEDU, WARD NO.
          XIV, MANNAMKALA, ADIMALY P.O., IDUKKI, PIN - 686561.

    BY ADVS. M/S. LIJI J. VADAKEDOM & ATHUL V. VADAKKEDOM

   RESPONDENT(S)/RESPONDENTS:

      1. SOUMYA ANIL, AGED 38 YEARS, W/O. ANIL, THATTAYATHUKUDI, VALARA P.O.,
         CHILLITHODE, IDUKKI DISTRICT, PIN - 685561.
      2. THE KERALA STATE ELECTION COMMISSION, THIRUVANANTHAPURAM REPRESENTED
         BY ITS SECRETARY OFFICE OF THE KERALA STATE ELECTION COMMISSION,
         VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695033.

    BY ADV. SRI. PRAMOJ ABRAHAM FOR R1 (B/O)

    STANDING COUNSEL, DEEPU LAL MOHAN FOR R2 (B/O)

        This Writ Appeal coming on for admission on 23/02/2024 upon perusing
   the appeal memorandum, the Court on the same day passed the following:
                                      ORDER

Admit.

Adv. Pramoj Abraham takes notice for R1.

Adv. Deepu Lal Mohan takes notice fo R2.

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

23-02-2024 /True Copy/ Assistant Registrar

 
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