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The Manager vs Rani George
2024 Latest Caselaw 6104 Ker

Citation : 2024 Latest Caselaw 6104 Ker
Judgement Date : 23 February, 2024

Kerala High Court

The Manager vs Rani George on 23 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                        CON.CASE(C) NO. 372 OF 2024
        JUDGMENT WP(C) 12191/2021 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             THE MANAGER
             ST JOHN'S HIGHER SECONDARY SCHOOL
             PULINTHANAM,PULINTHANAM,P.O, ERNAKULAM DISTRICT, PIN -
             686671
             BY ADV V.MADHUSUDHANAN


RESPONDENT/1ST RESPONDENT:

             RANI GEORGE
             PRINCIPAL SECRETARY GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT THIRUVANANTHAPURAM, PIN - 695001


             SRI BIJOY CHANDRAN, SR GP



     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 372 OF 2024


                                  2




                  P.V.KUNHIKRISHNAN, J.
               ---------------------------------------
             Contempt Case (C)No. 372 of 2024
              ----------------------------------------------
           Dated this the 23rd day of February, 2024


                          JUDGMENT

It is submitted that, the directions are complied with and

a consequential order is passed on 13.02.2024. If that is the

case, this Contempt of Court case need not be retained. If the

petitioner is aggrieved by the order, the petitioner is free to

challenge the same separately.

With the above observations, this Contempt of Court

case is closed.

Sd/-

P.V.KUNHIKRISHNAN ncd JUDGE CON.CASE(C) NO. 372 OF 2024

APPENDIX OF CON.CASE(C) 372/2024

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF IA 1/2023 IN WPC 12191/2021 DATED 20/06/2023 Annexure II A TRUE COPY OF RECEIPT NO RL111333086IN DATED 26.06.2023 Annexure III A TRUE COPY OF THE ACKNOWLEDGEMENT CARD DATED 27.06.2023 RECEIVED FROM THE OFFICE OF THE RESPONDENT

 
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