The Authorised Officer, Indusind Bank ... vs Udayam U.S
2024 Latest Caselaw 5791 Ker

Kerala High Court

The Authorised Officer, Indusind Bank ... vs Udayam U.S on 20 February, 2024

Author: K. Babu

Bench: K. Babu

RP No.1134/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE K. BABU
            Tuesday, the 20th day of February 2024 / 1st Phalguna, 1945
                               RP NO. 1134 OF 2023(F)
                WP(C) 32258/2023 OF HIGH COURT OF KERALA, ERNAKULAM
   REVIEW PETITIONER:

      1. THE AUTHORISED OFFICER, INDUSIND BANK LTD. 1ST FLOOR, JAIN TOWERS 2,
         VARAPUZHA ROAD, NEAR RAILWAY BRIDGE, EDAPPALLY, ERNAKULAM, PIN -
         682021
      2. THE BRANCH MANAGER, THE INDUSIND BANK LTD. 1ST FLOOR, JAIN TOWERS 2,
         VARAPPUZHA ROAD,NEAR RAILWAY BRIDGE, EDAPPALLY, ERNAKULAM, PIN -
         682021

           BY ADV VARGHESE C.KURIAKOSE


   RESPONDENT:

          UDAYAM U.S, AGED 37 YEARS, W/O SHIJU V., AKKARAVILA PUTHEN
          VEEDU,MURINGATTUKONAM, KODUVAZHANNOOR P.O.,THIRUVANANTHAPURAM, PIN -
          695612

           BY ADV.SRI.PRASAD CHANDRAN


        This Review petition having come up for orders on 20.02.2024 and up
   on perusing this Court's judgment dated 06.10.2023 and order dated
   01.02.2024 in the Review petition, the court on the same day passed the
   following:

                                          ORDER

Post on 01.03.2024. Interim order will continue till then.

Sd/- K. BABU, JUDGE

20-02-2024 /True Copy/ Assistant Registrar