Chummaru, S/O Varghese vs N S K Umesh Ias, The District Collector
2024 Latest Caselaw 5789 Ker

Kerala High Court

Chummaru, S/O Varghese vs N S K Umesh Ias, The District Collector on 20 February, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                        CON.CASE(C) NO. 91 OF 2024
               WP(C) 26104/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C) :

             CHUMMARU, S/O VARGHESE
             AGED 66 YEARS
             KOORAN PLANKUDY HOUSE,
             KALLUPALAM, ANGAMALY P.O,
             ANAGAMALY VILLAGE,
             ALUVA TALUK, ERNAKULAM,
             PIN - 683572
             BY ADVS.
             V.K.PEERMOHAMED KHAN
             GIRISH KUMAR V.C
             ASNA M.B.


RESPONDENT/1ST RESPONDENT IN WP(C) :

             N S K UMESH IAS,
             THE DISTRICT COLLECTOR
             AGE AND FATHERS NAME IS NOT KNOWN,
             COLLECTORATE, KAKKANAD,
             ERNAKULAM, PIN - 682030



OTHER PRESENT:

             SRI. VENUGOPAL V (GP)


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 COC No.91 of 2024
                                2




                         JUDGMENT

When this Contempt of Court Case is taken up

today, it is the submission of the learned Government

Pleader that the directions in the judgment have been

complied with. The submission is recorded. Accordingly, the

Contempt of Court Case is closed.

Sd/-

GOPINATH P., JUDGE rkj

APPENDIX OF CON.CASE(C) 91/2024

PETITIONER ANNEXURES Annexure 1 TRUE COPY OF THE JUDGMENT DATED 09.08.2023 IN W.P(C) NO. 26104/2023 BEFORE THIS HON'BLE COURT Annexure II TRUE COPY OF THE RECEIPT ALONG WITH THE APPLICATION DATED 16.08.2023 ISSUED BY THE DISTRICT COLLECTOR