P.P Jose vs Nitin Agrawal
2024 Latest Caselaw 5670 Ker

Kerala High Court

P.P Jose vs Nitin Agrawal on 16 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                        CON.CASE(C) NO. 131 OF 2024
AGAINST THE JUDGMENT IN WP(C) 28475/2014 DATED 11.08.2023 OF HIGH
                              COURT OF KERALA
PETITIONER(S)/PETITIONER:

             P.P JOSE
             AGED 71 YEARS
             EX-CONST NO.704770373, POOVATHINGAL HOUSE, VELLANGALLUR
             P.O, IRINJALAKUDA, THRISSUR DIST, KERALA, PIN - 680662

             BY ADV JOHN T.PAUL


RESPONDENT(S)/RESPONDENT NO.3:

             NITIN AGRAWAL
             DIRECTOR GENERAL- BSF, BLOCK-10, CGO COMPLEX, LODHI
             ROAD, NEW DELHI., PIN - 110003

             BY SRI. S.MANU, DSGI
     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 131 OF 2024


                                -2-

                             JUDGMENT

The Contempt of Court case is filed for non-compliance of the

directions contained in the judgment dated 11.08.2023, in W.P.(C)

No.28475/2014.

In this view of the matter, the Contempt Case is closed, with

liberty to take a call, subject to the outcome of the writ appeal

pending before this Court.

Sd/-

AMIT RAWAL JUDGE

uu 17.02.2024 CON.CASE(C) NO. 131 OF 2024

APPENDIX OF CON.CASE(C) 131/2024

PETITIONER ANNEXURES Annexure A 1 CERTIFIED COPY (ONLINE) OF THE JUDGMENT DATED 11.8.2023 IN W.P (C) NO 28475 OF

Annexure A 2 A TRUE COPY OF THE LETTER BY ADV. JOHN T. PAUL DATED 12.9.2023 Annexure A 3 A TRUE COPY OF THE DELIVERY STATUS OF SPEED POST CONSIGNMENT NO.EL426269175IN WITH BOOKING DATED 19.9.2023