Jacky T.M vs Thrissur Corporation
2024 Latest Caselaw 5663 Ker

Kerala High Court

Jacky T.M vs Thrissur Corporation on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                   WP(C) NO. 16329 OF 2014
PETITIONER:
          JACKY T.M.
          S/O. THANKA, THODUNGARA PUTHENVEETTIL HOUSE,
          MADAKKATHARA VILLAGE, THRISSUR TALUK, PIN-680 003.
          BY ADV SRI.RAJIT

RESPONDENTS:
    1     THRISSUR CORPORATION
          REPRESENTED BY ITS SECRETARY, THRISSUR-680005
    2     FRANCIS @ FRANCY
          AGED 56 YEARS
          S/O. LATE AKKARAPPATTY JOSE, NADATHARA DESOM &
          VILLAGE, THRISSUR TALUK-680 751.
    3     GRACY
          AGED 73 YEARS
          W/O. A.F.THOMAS, AKKARAPPATTY HOUSE,
          KIZHAKKE SOORYAGRAMAM, KIZHAKKUMPATTUKARA DESOM,
          P.O.EAST FORT, THRISSUR-680 005.
    4     ANTONY @ TINY
          AGED 42 YEARS
          S/O. A.F.THOMAS, AKKARAPPATTY HOUSE,
          KIZHAKKE SOORYAGRAMAM, KIZHAKKUMPATTUKARA DESOM,
          P.O.EAST FORT, THRISSUR-680 005.
    5     RAJU
          AGED 46 YEARS
          S/O. A.F.THOMAS, AKKARAPPATTY HOUSE,
          KIZHAKKE SOORYAGRAMAM, KIZHAKKUMPATTUKARA DESOM,
          P.O.EAST FORT, THRISSUR-680 005.
    6     PEEYUS
          AGED 49 YEARS
          S/O. A.F.THOMAS, AKKARAPPATTY HOUSE,
          KIZHAKKE SOORYAGRAMAM, KIZHAKKUMPATTUKARA DESOM,
          P.O.EAST FORT, THRISSUR-680 005.
          BY ADVS.SRI. SANTHOSH P.PODUVAL, SC, CORPORATION
          SMT.SUSAN MATHEW
          SRI.K.B.GANGESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C).No.16329/2014

                                  2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                 W.P.(C).No.16329 of 2014
            ---------------------------------------------
         Dated this the 16th day of February, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE