Sajeevan vs Special Sale Officer
2024 Latest Caselaw 5656 Ker

Kerala High Court

Sajeevan vs Special Sale Officer on 16 February, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
        FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                         WP(C) NO. 44298 OF 2023
PETITIONER:

           SAJEEVAN
           AGED 61 YEARS
           AINATHU HOUSE, CHAKKARACHANGANAM KANDATH, CHELAKKOTTUKARA,
           CHICHARAM VILLAGE, THRISSUR, PIN - 680005.

           BY ADVS.
           M.R.SASITH
           R.K.CHIRUTHA

RESPONDENTS:

     1     SPECIAL SALE OFFICER
           THRISSUR SCB GROUP, OFFICE OF THE ASSISTANT REGISTRAR OF
           COOPERATIVE SOCIETIES (GENERAL) THRISSUR, MEHFIL,
           SAHAKARANA NAGAR, KALYAN NAGAR, AYYANTHOLE,
           THRISSUR., PIN - 680003.

     2     THE SECRETARY
           THRISSUR SERVICE CO-OPERATIVE BANK, 1/55, UDAYANAGAR MAIN
           RD, MADONA NAGAR, AYYANTHOLE, THRISSUR., PIN - 680002.

           BY ADVS.
           A.D.RAVINDRA PRASAD
           ALEX VARGHESE(K/000320/1987)
           A.D.CHANDRA BOSE(MAH/685-B/1988)



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION           ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 44298 OF 2023                  2


                                       JUDGMENT

When this writ petition was taken up, the learned counsel appearing

for the petitioner seeks permission to withdraw this writ petition.

This writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE Sru

APPENDIX OF WP(C) 44298/2023

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE NOTICE DATED 25.11.2023 ISSUED BY THE 2ND RESPONDENT.