M/S. K.P. Granite Industries vs The State Of Kerala
2024 Latest Caselaw 5640 Ker

Kerala High Court

M/S. K.P. Granite Industries vs The State Of Kerala on 16 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
        FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                        WP(C) NO. 43834 OF 2023
PETITIONER:

             M/S. K.P. GRANITE INDUSTRIES
             T.C. 36/999, 'SRI SANTH',
             T.R. SUKUMARAN NAIR ROAD, PERUNTHANNI,
             THIRUVANANTHAPURAM REPRESENTED BY ITS MANAGING PARTNER,
             SRI. R.J. KARUNANIDHI., PIN - 695008

             BY ADVS.
             ENOCH DAVID SIMON JOEL
             S.SREEDEV
             LEO LUKOSE
             RONY JOSE
             KARAN SCARIA ABRAHAM
             DERICK MATHAI SAJI
             KAROL MATHEWS SEBASTIAN ALENCHERRY



RESPONDENTS:

    1       THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY,
            DEPARTMENT OF REVENUE,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    2       ADDITIONAL CHIEF SECRETARY,
            DEPARTMENT OF LOCAL SELF GOVERNMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    3       THE DISTRICT COLLECTOR,
            COLLECTORATE, CHITTOOR,
            PATHANAMTHITTA, PIN - 689645

    4       THE REVENUE DIVISIONAL OFFICER,
            MG ROAD, ADOOR, PATHANAMTHITTA, PIN - 691523

    5       THE TAHSILDHAR,
            TALUK OFFICE, MINI CIVIL STATION,
            KONNI, PATHANAMTHITTA, PIN - 689691
 WP(C) NO. 43834 OF 2023          : 2 :


   6      KALANJOOR GRAMA PANCHAYAT,
          PUNALUR-MUVATTUPUZHA ROAD,
          KALANJOOR, PATHANAMTHITTA
          REPRESENTED BY ITS SECRETARY., PIN - 689694
          R BY GP SMT.DEVISREE




       THIS   WRIT   PETITION    (CIVIL)    HAVING    COME   UP    FOR
ADMISSION     ON   16.02.2024,   THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 43834 OF 2023   : 3 :




                     JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with

liberty to approach the authorities concerned. With

liberty as above, the writ petition is dismissed as

withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB