Kerala High Court
Shaji.P.Mohammed vs Pranabh Jyothi Nath Ias on 16 February, 2024
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Friday, the 16th day of February 2024 / 27th Magha, 1945
CONTEMPT CASE(C) NO. 364 OF 2024(S) IN WP(C) 28649/2023
PETITIONERS/PETITIONERS 1 TO 8 IN W.P.(C):
1. SHAJI.P.MOHAMMED, AGED 57 YEARS, S/O.S.PEER MOHAMMED, HOCKEY COACH,
(RETIRED), RETIRED ON 31.05.2022 FROM KERALA STATE SPORTS COUNCIL,
THIRUVANANTHAPURAM. RESIDING AT :- T.C.NO.24/327, BEENA NIVAS, THYCADU,
THIRUVANANTHAPURAM, PIN - 695 014.
2. JAYAN.C, AGED 57 YEARS, S/O.CHELLAPPAN, KHO KHO KAPADI COACH (RETIRED),
RETIRED FROM KERALA STATE SPORTS COUNCIL, RESIDING AT:- NANDHAVANAM,
KAMUKARAKONAM, KANYAKULANGARA, VEMBAYAM P.O., THIRUVANANTHAPURAM ,
PIN - 695 615.
3. JAWAHAR.S.K, AGED 57 YEARS, S/O.SREEKRISHNA PILLAI, BOXING COACH
(RETIRED), RETIRED FROM KERALA STATE SPORTS COUNCIL, THIRUVANANTHAPURAM
-695 001. RESIDING AT:- SREEKRISHNA VILAS, OPPOSITE TO GENERAL POST
OFFICE, THIRUVANANTHAPURAM, PIN - 695 001.
4. SUNIL DUTH P, AGED 57 YEARS, S/O. K.PAVITHRAN, ATHELETIC COACH (
RETIRED), RETIRED FROM KERALA SPORTS COUNCIL, THIRUVANANTHAPURAM - 695
001. RESIDING AT:- MAYOORAM, KOOTTIKADA P.O., KOLLAM, PIN - 691 020.
5. LEELAMONY AMMA.D, AGED 57 YEARS, W/O. MOHANAN NAIR P.K, SWIMMING COACH
(RETIRED), RETIRED FROM KERALA SPORTS COUNCIL, THIRUVANANTHAPURAM,
RESIDING AT:-MANI MANDIRAM, MANJADI MOODU,PIRAPPANKODU,
VENJARAMOODU.P.O., THIRUVANANTHAPURAM, PIN - 695 607.
6. M.V.SIMON, AGED 57 YEARS, S/O.LATE M.M.VARGHESE, HOCKEY COACH
(RETIRED), RETIRED FROM DISTRICTS SPORTS COUNCIL, THRISSUR. RESIDING
AT:- MUTTATHU HOUSE, ADIYARA, RAMAVARAMA PURAM P.O, THRISSUR, PIN - 680
631.
7. JAGADEESH.P, AGED 56 YEARS, S/O.R.PADMALAYAN, ATHLETIC COACH,
(RETIRED), RETIRED FROM KERALA SPORTS COUNCIL, THIRUVANANTHAPURAM.
RESIDING AT:- PERUNTHARA HOUSE, KAIJIKKARA P.O., THIRUVANANTHAPURAM,
PIN - 695 307.
8. MANOJ.S, AGED 56 YEARS, S/O.SUDHAKARAN NAIR, VOLLEY BALL COACH
(RETIRED), RETIRED FROM DISTRICT SPORTS COUNCIL'S OFFICE, KOTTAYAM.
RESIDING AT:- AMBAZHATHINAL HOUSE, PANAMATTAM (PO), KORALI, KOTTAYAM,
PIN - 686 522.
BY ADVOCATES M/S. R. REJI, M.V. THAMBAN, THARA THAMBAN, B. BIPIN, ARUN
BOSE, THOMAS THOMAS & JEENA A.V.
RESPONDENTS/RESPONDENTS 1 AND 3 IN THE W.P.(C):
1. PRANABH JYOTHI NATH IAS, WORKING AS THE SECRETARY TO THE GOVERNMENT,
SPORTS AND YOUTH AFFAIRS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 691 001.
2. SMT. LEENA. A, WORKING AS THE SECRETARY, KERALA STATE SPORTS COUNCIL,
STATUE JUNCTION, THIRUVANANTHAPURAM, PIN - 695 001.
This Contempt of court case (civil) having come up for orders on
16.02.2024, the court on the same day passed the following:
P.T.O.
RAJA VIJAYARAGHAVAN V, J.
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Cont. Case (C) No.364 of 2024
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Dated this the 16th day of February 2024
ORDER
The learned counsel appearing for the petitioner points out that despite
the fact that the judgment was rendered by this Court on 16.10.2023, ordering
the first respondent to consider the representation seeking disbursement of
retirement benefits, the orders have not been passed till date.
If directions are not complied with, within a period of three weeks from
today, the concerned respondent shall appear in person before this Court on
13.03.2024 at 10.15 a.m. to show cause why action shall not be taken for
flouting the directions.
Post on 13.03.2024
SD/-
RAJA VIJAYARAGHAVAN V,
JUDGE
DCS
16-02-2024 /True Copy/ Deputy Registrar
