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T.K.Krishnakumar vs Keltron Component Complex Ltd
2024 Latest Caselaw 5535 Ker

Citation : 2024 Latest Caselaw 5535 Ker
Judgement Date : 16 February, 2024

Kerala High Court

T.K.Krishnakumar vs Keltron Component Complex Ltd on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                        WP(C) NO. 32088 OF 2015
PETITIONER:

          T.K.KRISHNAKUMAR,
          P NO.1241, JUNIOR ENGINEER, KELTRON COMPONENT COMPLX
          LIMITED, KELTRON NAGAR, KALLIASSERY P.O, KANNUR
          DISTRICT.
          BY ADVS.
          SRI.P.RAMAKRISHNAN
          SRI.C.ANIL KUMAR
          SMT.ASHA K.SHENOY
          SRI.S.K.HARISH
          SRI.T.C.KRISHNA
          SMT.PREETHI RAMAKRISHNAN
          SRI.PRATAP ABRAHAM VARGHESE


RESPONDENTS:

    1     KELTRON COMPONENT COMPLEX LIMITED
          KELTRON NAGAR, KALLIASSERY PO, KANNUR DISTRICT,
          REPRESENTED BY ITS MANAGING DIRECTOR - 670 562.
    2     THE SENIOR MANAGER
          KELTRON COMPONENT COMPLEX LIMITED, KELTRON NAGAR,
          KALLIASSERY PO, KANNUR DISTRICT, PINCODE:670 562.
    3     P.INDIRA
          JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX LIMITED,
          KELTRON NAGAR, KALLIASSERY PO, KANNUR DISTRICT,
          PINCODE:670 562.
    4     K.K.SOBHANA
          JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX LIMITED,
          KELTRON NAGAR, KALLIASSERY PO, KANNUR DISTRICT,
          PINCODE:670 562.
    5     P.VASANTHAKUMARI
          JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX LIMITED,
          KELTRON NAGAR, KALLIASSERY PO, KANNUR DISTRICT,
 WP(C) NO. 32088 OF 2015


                              2


           PINCODE:670 562.
    6      P.SAVITHRI
           JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX
           LIMITED, KELTRON NAGAR, KALLIASSERY PO,
           KANNUR DISTRICT, PINCODE:670 562.
    7      CHANDRAMATHI E.P.
           JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX
           LIMITED, KELTRON NAGAR, KALLIASSERY PO,
           KANNUR DISTRICT, PINCODE:670 562.
    8      SUSHAMA K.M.
           JUNIOR ENGINEER, KELTRON COMPONENT COMPLEX
           LIMITED, KELTRON NAGAR, KALLIASSERY PO,
           KANNUR DISTRICT, PINCODE:670 562.
           BY ADV.
           SMT.M.A.ZOHRA, SC - R1 & R2



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 32088 OF 2015


                                 3




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
              W.P.(C)No. 32088 of 2015
      ----------------------------------------------
     Dated this the 16th day of February, 2024


                       JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

                                     P.V.KUNHIKRISHNAN
DM                                         JUDGE
 

 
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