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Subramanian vs The State Of Kerala
2024 Latest Caselaw 5485 Ker

Citation : 2024 Latest Caselaw 5485 Ker
Judgement Date : 16 February, 2024

Kerala High Court

Subramanian vs The State Of Kerala on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                   WP(C) NO. 6523 OF 2015
PETITIONER/S:

          SUBRAMANIAN
          AGED 39 YEARS
          S/O. CHATHUNNI, POTTAN THOTTIL, PERUMBALAM,
          KUMBIDI P.O, PALAKKAD.'
          BY ADV SRI.K.DILIP


RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
          LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM.
    2     THE ANAKKARA GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY, KUMBIDI P.O.,
          PALAKKAD.
          BY ADVS.
          SMT.ANILA GEORGE
          SMT.K.V.BHADRA KUMARI
          SMT.T.C.MARYKUTTY
OTHER PRESENT:

          SRI.B.S. SYAMANTAK. GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                        -2-
W.P.(C) No. 6523 of 2015



                               P.V.KUNHIKRISHNAN, J.
                              ======================================================

                                  W.P.(C) No. 6523 of 2015
                           =============================================================

                    Dated this the 16th day of February, 2024

                                            JUDGMENT

The learned counsel for the petitioner submitted that there is no

instruction from the party. If that be so, this writ petition need not be

retained here indefinitely. Therefore, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

APPENDIX OF WP(C) 6523/2015

PETITIONER EXHIBITS EXHIBIT-P1-TRUE COPY OF THE ORDER OF PROCEEDINGS OF THE REVENUE DIVISIONAL OFFICER, PALAKKAD DATED 17/02/2014 WITH ITS ENGLISH TRANSLATION. EXHIBIT-P2-TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE 2ND RESPONDENT IN FAVOUR OF DIVYA DATED 19/12/2014.

EXHIBIT-P3-TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 11/02/2015.

EXHIBIT-P4-TRUE COPY OF THE RECEIPT ISSUED BY THE 2ND RESPONDENT IN FAVOUR OF THE PETITIONER DATED 11/02/2015.

 
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