Sibimon K.M vs The Government Of Kerala
2024 Latest Caselaw 5367 Ker

Kerala High Court

Sibimon K.M vs The Government Of Kerala on 15 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                      WP(C) NO. 12038 OF 2015


PETITIONER:

            SIBIMON K.M
            AGED 41 YEARS
            S/O.MATHAI UDUPPU, KIZHAKKEKUDIYIL HOUSE,
            MATHAI PARA, PALAKAVE, IDUKKI DISTRICT.
            BY ADVS.
            SRI.T.A.UNNIKRISHNAN
            SRI.K.S.PRAVEEN

RESPONDENTS:

    1       THE GOVERNMENT OF KERALA
            REPRESENTED BY ITS SECRETARY,
            GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN-695 001.
    2       THE EDUCATIONAL AGENCY
            CATHOLIC DIOCESE OF THIRUVALLA,
            REPRESENTED BY MANAGER,
            OFFICE OF THE CORPORATE MANAGER, MERYGIRI,
            THIRUVALLA, PIN-689 101.
            BY ADVS.
            SRI.KURIAN GEORGE KANNANTHANAM SR.
            SRI.TONY GEORGE KANNANTHANAM

OTHER PRESENT:

            SRI BIJOY CHANDRAN, SR GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   15.02.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.12038/2015

                                  2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                 W.P.(C).No.12038 of 2015
            ---------------------------------------------
         Dated this the 15th day of February, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE