Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Joshya Franklin vs Thrissur Corporation
2024 Latest Caselaw 5366 Ker

Citation : 2024 Latest Caselaw 5366 Ker
Judgement Date : 15 February, 2024

Kerala High Court

Joshya Franklin vs Thrissur Corporation on 15 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA,
                            1945
                  WP(C) NO. 19850 OF 2014
PETITIONER:

           JOSHYA FRANKLIN, S/O.THANKANADAR, AGED 39
           YEARS, SWAMIVILAYIL HOUSE, NETTISSERY P.O.,
           THRISSUR DISTRICT, PIN - 680 657.
           BY ADVS.
           SRI.C.A.CHACKO
           SMT.C.M.CHARISMA
RESPONDENTS:

 1     THRISSUR CORPORATION
       REPRESENTED BY SECRETARY, THRISSUR DISTRICT.
 2     THE SECRETARY
       THE THRISSUR CORPORATION, THRISSUR DISTRICT.
 3     THE ASSISTANT ENGINEER, THRISSUR CORPORATION,
       ZONAL OFFICE, OLLUKKARA, THRISSUR.
 4     SANKARANKUTTY NAIR, TOTTANCHERY HOUSE,
       SANKAREEYAM, NETTISSERY P.O., SIVAPURAM ROAD,
       THRISSUR DISTRICT.
 5     PEARL K.DAVIS, ADVOCATE, VII/120, PRATHERKSHA,
       GANDHI NAGAR EAST, THRISSUR-5.
       BY ADVS.
       SRI. SANTHOSH P.PODUVAL, SC, THRISSUR CORPORATION
       SRI.M.A.ANZAR
       SRI.K.A.HASHIM
       SRI.K.R.MURALI
       SRI.PAUL JACOB
THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C).19850/2014
                                       2



                 P. V. KUNHIKRISHNAN, J.
              -------------------------------------------
                  W.P(C).No.19850 of 2014
              -------------------------------------------
          Dated this the 15th day of February, 2024

                           JUDGMENT

When this Writ petition came up for consideration, the

counsel for the petitioner submitted that the matter is not pressed.

Therefore, this Writ Petition is dismissed as not pressed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter