All Government Contractors Federation ... vs Smt. Bhandari Swagath Ranveerchand ...
2024 Latest Caselaw 5357 Ker

Kerala High Court

All Government Contractors Federation ... vs Smt. Bhandari Swagath Ranveerchand ... on 15 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.2418/2023                              1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Thursday, the 15th day of February 2024 / 26th Magha, 1945
                 CONTEMPT CASE(C) NO. 2418 OF 2023(S) IN WP(C) 42020/2022

   PETITIONERS/PETITIONERS:


       1. ALL GOVERNMENT CONTRACTORS FEDERATION, REPRESENTED BY V. MOHANAN,
          JOINT SECRETARY REG. NO. KKD/CA/151/2021, 61/4577, GROUND FLOOR,
          AMARAVATHI COMPLEX, NEAR HEAD POST OFFICE, KOZHIKODE, PIN - 673 001.
       2. BABURAJ P.K, AGED 54 YEARS, S/O P.KUNJIRAMAN, MANASAM, MAMBA P.O.,
          ANJARAKKANDY, KANNUR, KERALA, PIN - 670 611.
       3. M. ABOOBACKER, AGED 59 YEARS, S/O. B.K. MOHAMMED KUNHI, CHAMBALAM
          HOUSE, CHENGALA P.O., KASARAGOD, PIN - 671 541.
       4. E.V. RAJU, AGED 68 YEARS, S/O A.V.VARGHESE, EDAYANAL HOUSE,
          PAZHAMTHOTTAM P.O., ALUVA, PIN - 683 562.

         BY ADVOCATE SMT.TESSY JOSE

   RESPONDENT/2ND RESPONDENT:


           SMT. BHANDARI SWAGATH RANVEERCHAND I.A.S,
           AGED 45 YEARS, MANAGING DIRECTOR,
           KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
           TRIVANDRUM, PIN - 695 001.

        BY SRI. P.M. JOHNY, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   15.02.2024, the court on the same day passed the following:


                                               ORDER

Sri.P.M.Johny - learned counsel for the respondent, submitted that

the directions in the judgment have been complied with and that the

resultant order will be produced on record by the next posting date.

Post on 22/02/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

15-02-2024 /True Copy/ Deputy Registrar