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Public Information Officer vs The State Information Commission
2024 Latest Caselaw 5333 Ker

Citation : 2024 Latest Caselaw 5333 Ker
Judgement Date : 15 February, 2024

Kerala High Court

Public Information Officer vs The State Information Commission on 15 February, 2024

RP No.1074/2023                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
            Thursday, the 15th day of February 2024 / 26th Magha, 1945
                   RP NO. 1074 OF 2023 in WP(C) 15163/2013 (U)
   REVIEW PETITIONER(S):

          PUBLIC INFORMATION OFFICER, THE KERALA PUBLIC SERVICE COMMISSION,
          DISTRICT OFFICE, THRISSUR, PIN - 680001

   RESPONDENT(S):

      1. THE STATE INFORMATION COMMISSION, KERALA, THIRUVANANTHAPURAM,
         REPRESENTED BY ITS SECRETARY, PIN - 695001
      2. RAJAPPAN.M.S MANAYIL,CHEPPANAM, PANANGAD.P.O, ERNAKULAM DISTRICT,
         PIN - 680665


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to
   review the judgment dated 14/08/2023 in W.P.(C) No.15163/2013 and re-hear
   the matter, in the interest of justice.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support thereof and this court's judgment dated
   14/08/2023 and upon hearing the arguments of SRI.P.C.SASIDHARAN Advocate
   for Petitioner in RP/WP(C), the Court passed the following:

                                          ORDER

Admit.

Respondents are directed to file counter if any. Post on 11.3.2024.

Sd/- MOHAMMED NIAS C.P., JUDGE

15-02-2024 /True Copy/ Assistant Registrar

 
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