Citation : 2024 Latest Caselaw 5161 Ker
Judgement Date : 15 February, 2024
WP(C) NO. 4696/2022
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
WP(C) NO. 4696 OF 2022
PETITIONER:
RIBI THOMAS,
LOWER PRIMARY SCHOOL TEACHER, ST GEORGE'S HIGH
SCHOOL, KIZHAVALLOOR, PATHANAMTHITTA-689691.
BY ADVS.M/S.M.A.FAYAZ, M.VISHNUPRIYA &
C.B.ABHINAVA
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT, ANNEXURE-II,
THIRUVANANTHAPURAM-695011.
2 DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
JAGATHI, THIRUVANANTHAPURAM-695014.
3 DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA, OFFICE OF THE DEPUTY DIRECTOR OF
EDUCATION, PATHANAMTHITTA,-689101.
4 DISTRICT EDUCATIONAL OFFICER,
PATHANAMTHITTA, OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER PATHANAMTHITTA-689645.
5 CORPORATE MANAGER,
CATHOLICATE AND MD SCHOOL DEVALOKAM, KOTTAYAM-
686004.
WP(C) NO. 4696/2022
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BY ADVS.M/S.P.HARIDAS, BIJU HARIHARAN, SHIJIMOL
M.MATHEW, P.C.SHIJIN & RISHIKESH HARIDAS
SMT.K.G.SAROJINI, G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 4696/2022
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MOHAMMED NIAS C. P. , J.
==============================
W.P.(C) No.4696 of 2022
==============================
Dated this the 15th day of February, 2024
JUDGMENT
The learned counsel for the petitioner submits that a memo has
been filed seeking to close the writ petition as not pressed.
Accordingly, the above Writ Petition is dismissed as not pressed.
Sd/-
MOHAMMED NIAS C. P., JUDGE
MMG
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APPENDIX OF WP(C).NO.4696/2022
PETITIONER'S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED BY THE 5TH RESPONDENT DATED 03.05.2016 CONTAINED THE ENDORSEMENT OF THE APPROVAL.
EXHIBIT P2 PHOTOCOPY OF THE RELEVANT EXTRACT OF THE PETITIONER'S SERVICE BOOK.
EXHIBIT P3 PHOTOCOPY OF G O (MS) NO.194/2019/G.EDN DATED 15.11.2019.
EXHIBIT P4 PHOTOCOPY OF COMMUNICATION NO.F5/11743/21 DATED 03.02.2022 ISSUED BY THE 4TH RESPONDENT ENCLOSING THE AUDIT OBJECTION.
EXHIBIT P5 PHOTOCOPY OF LETTER ISSUED BY THE 3RD RESPONDENT DATED 03.02.2022.
EXHIBIT P6 PHOTOCOPY OF G O (MS) NO.58/2021/G.EDN DATED 12.02.2021.
EXHIBIT P7 PHOTOCOPY OF G O (MS) NO.104/2021.G.EDN DATED 19.02.2021.
EXHIBIT P8 PHOTOCOPY OF THE INTERIM ORDER IN WP(C0 NO.2224/2021 DATED 10.02.2021.
EXHIBIT P9 PHOTOCOPY OF INTERIM ORDER IN WPC NO.2224/2021 DATED 10.02.2021.
EXHIBIT P10 PHOTOCOPY OF INTERIM ORDER IN WPC NO.16502/2021 DATED 12.08.2021.
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EXHIBIT P11 PHOTOCOPY OF INTERIM ORDER IN WPC NO.28414/2021 DATED 10.12.2021.
EXHIBIT P12 PHOTOCOPY OF INTERIM ORDER IN WPC NO.NO.2922/2022 DATED 28.01.2022.
RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF G.O(MS)NO.104/2021/G.EDN.
DATED,19/02/2021
EXHIBIT R3(B) TRUE COPY OF LETTER NO.H3/30197/2016 DGE DATED,18/06/2019
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