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M.C.Cheriyakoya vs The Administrator, Union Territory Of ...
2024 Latest Caselaw 4957 Ker

Citation : 2024 Latest Caselaw 4957 Ker
Judgement Date : 9 February, 2024

Kerala High Court

M.C.Cheriyakoya vs The Administrator, Union Territory Of ... on 9 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                       WP(C) NO. 21987 OF 2015
PETITIONER:

            M.C.CHERIYAKOYA
            S/O.HAMEED.PP, MELECHETTA, KADAMATH ISLAND,
            UNION TERRITORY OF LAKSHADWEEP-682556.

            BY ADVS.
            SRI.S.ARUN RAJ
            SMT.C.T.SUJA



RESPONDENTS:

    1       THE ADMINISTRATOR,
            UNION TERRITORY OF LAKSHADWEEP, KAVARATTI-682556.

    2       THE DIRECTOR OF PANCHAYATH
            DEPARTMENT OF PANCHAYAT, U T OF LAKSHADWEEP,
            KAVARATTI-682555.

    3       THE CHAIRPERSON
            VILLAGE(DWEEP)PANCHAYAT, U T OF LAKSHADWEEP,
            KAVARATTI-682555.

    4       THE VETERINARY ASSISTANT SURGEON
            KADAMATH ISLAND,
            UNION TERRITORY OF LAKSHADWEEP - 682 556.

    5       THE DIRECTOR OF ANIMAL HUSBANDRY
            KAVARATTI, UNION TERRITORY OF LAKSHADWEEP - 682 555.

            BY ADVS.
            SRI.MANU.S, SCGC, ADMINISTRATION OF THE UNION TERRITORY
            OF LAKSHADWEEP
            SHRI.SAJITH KUMAR V., SC, LAKSHADWEEP ADMINISTRATION




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21987 OF 2015
                              2



                          JUDGMENT

This writ petition is dismissed in view of the judgment

dated 21.07.2023 in W.P(C)No.10885 of 2014.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 21987 OF 2015

APPENDIX OF WP(C) 21987/2015

PETITIONER EXHIBITS

TRUE COPY OF THE CERTIFICATE ISSUED BY EXHIBIT P1 THE 4TH RESPONDENT TO THE PETITIONER

TRUE COPY OF THE JUDGMENT DATED 3-9-2014 EXHIBIT P2 PASSED IN WP(C)16831 OF 2014

TRUE COPY OF THE ORDER DATED 15-12-2014 EXHIBIT P3 PASSED BY THE 5TH RESPONDENT

TRUE COPY OF THE PROCEEDINGS DATED 19-6- EXHIBIT P4 2015 ISSUED BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT.

 
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