Kerala High Court
Sona K vs Helen Hysanth Mendonz on 9 February, 2024
Author: T.R. Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
CON.CASE(C) NO. 71 OF 2024
AGAINST THE ORDER/JUDGMENT WP(C) 31401/2023 OF HIGH COURT OF
KERALA
PETITIONERS/PETITIONERS IN WPC:
1 SONA K,
AGED 40 YEARS
D/O. SOMAN K, LG HINDI, KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
2 SINCY P,
AGED 39 YEARS
D/O. SAHADEVAN HST (SS), KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
3 SAJINA K K
AGED 32 YEARS
D/O. CHANDRAN, UPST, KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
4 SHOJITHA K P,
AGED 28 YEARS
D/O. ASHOKAN, HST (SS), KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
5 MANUSANKAR R,
AGED 31 YEARS
S/O. RAMACHANDRAN T, HST(PS), KR HIGHER SECONDARY
SCHOOL, PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
6 MANJUSHA K C,
AGED 31 YEARS
D/O. VIJAYARAGHAVAN, UPST, KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
7 JISNA A K,
AGED 33 YEARS
D/O. NANU, UPST, KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
8 SASWATHI V,
AGED 26 YEARS
D/O. DAMODHARAN NAIR, HST (SOCIAL SCIENCE), KR HIGHER
SECONDARY SCHOOL, PURAMERI P O, KOZHIKODE DISTRICT,
PIN - 673503.
9 SHAHEERA P,
AGED 34 YEARS
D/O. KUNHAMMAD, HST (HINDI), KR HIGHER SECONDARY
SCHOOL, PURAMERI P O, KOZHIKODE DISTRICT,
PIN - 673503.
CON.CASE(C) NO. 71 OF 2024
2
10 SACHIN HARI,
AGED 28 YEARS
S/O. HARINDRAN, UPST, KR HIGHER SECONDARY SCHOOL,
PURAMERI P O, KOZHIKODE DISTRICT, PIN - 673503.
11 SUJITH KUMAR B,
AGED 40 YEARS
S/O. BALAKRISHNAN, HST (MATHEMATICS), KR HIGHER
SECONDARY SCHOOL, PURAMERI P O, KOZHIKODE DISTRICT,
PIN - 673503.
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENT/4TH RESPONDENT IN WPC:
HELEN HYSANTH MENDONZ,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
THE DISTRICT EDUCATIONAL OFFICER - VATAKARA, OFFICE
OF THE DISTRICT EDUCATIONAL OFFICER, VATAKARA,
KOZHIKODE DISTRICT, PIN - 673104.
SMT.S.L. SYLAJA. GP.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 71 OF 2024
3
T.R. RAVI, J.
--------------------------------------
Con.Case(C) No.71 of 2024
in
W.P.(C) No.31401 of 2023
----------------------------------------------------
Dated this the 09th day of February, 2024
JUDGMENT
When the case is taken up, it is submitted that, except
with regard to the 3rd petitioner orders were issued in
compliance of the directions issued. It is submitted that
certain defects were pointed out with regard to the
provisional approval of the 3rd petitioner.
In the above circumstances, this contempt case is closed
without prejudice to the rights of the 3rd petitioner to
approach this Court, if necessary.
Sd/-
T.R.RAVI
JUDGE
mpm
CON.CASE(C) NO. 71 OF 2024
APPENDIX OF CON.CASE(C) 71/2024
PETITIONERS' ANNEXURES
Annexure-A1 CERTIFIED COPY OF THE ORDER OF THIS
HON'BLE COURT IN WP(C) NO. 31401/2023
DATED 09.10.2023.
Annexure-A2 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT
CARD.
