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State Of Kerala, Represented By The ... vs Anitha K Varghese
2024 Latest Caselaw 4865 Ker

Citation : 2024 Latest Caselaw 4865 Ker
Judgement Date : 8 February, 2024

Kerala High Court

State Of Kerala, Represented By The ... vs Anitha K Varghese on 8 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

WA No.2047/2023                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
                  Thursday, the 8th day of February 2024 / 19th Magha, 1945
                                     WA NO. 2047 OF 2023

         AGAINST JUDGMENT DATED 19/09/2023 IN WP(C) 6171/2023 OF THIS COURT

   APPELLANT(S)/RESPONDENTS 1,2 & 4 IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF SOCIAL
         WELFARE, DEPARTMENT OF SOCIAL WELFARE, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001.

         AND 2 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONER AND RESPONDENTS 3,5 & 6 IN WP(C):

      1. ANITHA K. VARGHESE, KALUNKIL HOUSE, VALANJAVATTOM P.O., THIRUVALLA.,
         PIN - 689104.

         AND 3 OTHERS.

    BY ADV. SRI. PAUL JACOB FOR R1

    ADV T.P. PRADEEP FOR R2

    ADV. SRI. MANEESH NARAYANAN FOR R3 & R4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order staying the operation and implementation of the Judgment
   dated 19.09.2023 in W.P.(C) No.6171/2023 passed by the Learned Single
   Judge of this Hon'ble Court till the disposal of the above Writ Appeal.

        This Writ Appeal again coming on for orders on 08/02/2024 and this
   Court's order dated 14.12.2023, upon perusing the appeal memorandum, the
   Court on the same day passed the following:

                                           ORDER

Post on 19.2.2024.

Interim order shall remain in force till then.

SD/- ANU SIVARAMAN, JUDGE

SD/- C. PRATHEEP KUMAR, JUDGE

08-02-2024 /True Copy/ Assistant Registrar

 
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