B.Ravi, S/O.Balakrishna Pillai vs The Kollam Corporation
2024 Latest Caselaw 4864 Ker

Kerala High Court

B.Ravi, S/O.Balakrishna Pillai vs The Kollam Corporation on 8 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     THURSDAY, THE 8TH DAY OF FEBRUARY 2024 / 19TH MAGHA, 1945
                        WP(C) NO. 29314 OF 2023
PETITIONER/S:

          B.RAVI, S/O.BALAKRISHNA PILLAI
          AGED 64 YEARS
          SARADALAYAM, THRIKKADAVOOR, KOTTAKKAKOM, PERINAD P.O.,
          KOLLAM, PIN - 691601
          BY ADVS.
          B.MOHANLAL
          ASWIN V. NAIR
          AJAY S. KOSHY
          JAYAPRABHA ARJUN


RESPONDENT/S:

    1     THE KOLLAM CORPORATION
          REPRESENTED BY ITS SECRETARY, CORPORATION BUILDINGS,
          KOLLAM, PIN - 691001
    2     THE KOLLAM CORPORATION COUNCIL
          REPRESENTED BY ITS MAYOR, CORPORATION BUILDINGS,
          KOLLAM, PIN - 691001
    3     THE CHAIRMAN, HEALTH STANDING COMMITTEE
          KOLLAM CORPORATION, CORPORATION BUILDINGS, KOLLAM, PIN
          - 691001
    4     THE CHARGE OFFICER
          THRIKKADAVOOR ZONAL OFFICE, KOLLAM CORPORATION,
          THRIKKADAVOOR, PERINAD P.O., KOLLAM, PIN - 691601
    5     ADDL.R5.ANANDHAN G
          AGED 68 YEARS,S/O GANGADHARAN, 'ATHIRA', CKP JUNCTION,
          PERINADU PO, KOLLAM 691601
    6     ADDL.R6.SUDHEER S
          AGED 48 YEARS,S/O SUDHAKARAN, 'PEETHAMBHARAM', CKP
          JUNCTION, PERINADU PO, KOLLAM 691601
    7     ADDL.R7.P.C.AMALANANDHAN PILLAI
          AGED 67 YEARS, S/O CHELLAPPAN NAIR, 'SAI SIVAM', CKP
          JUNCTION, PERINADU PO, KOLLAM 691601
           ( ADDITIONAL RESPONDENT 5 TO 7 IMPLEADED AS PER ORDER
          DATED 13/11/2023 IN IA 1/2023

          BY ADV C.R.JAYAKUMAR
          ADV. S.SREEKUMAR (KOLLAM), SC FOR KOLLAM CORPORATION
 WP(C) NO. 29314 OF 2023


                               -2-

     THIS   WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION   ON   08.02.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 29314 OF 2023


                                 -3-



                           JUDGMENT

Today, when the matter is taken up, learned Counsel for the

petitioner submits that the petitioner has been issued with a licence

by the Kollam Corporation. As such, nothing survives for

consideration and the writ petition is closed accordingly.

Sd/-

V.G.ARUN JUDGE

uu 08.02.2024 WP(C) NO. 29314 OF 2023

APPENDIX OF WP(C) 29314/2023

PETITIONER EXHIBITS Exhibit P-1 THE TRUE COPY OF THE LAND TAX RECEIPT FOR THE YEAR 2022-2023 ISSUED BY THE VILLAGE OFFICER, THRIKKADAVOOR VILLAGE DATED 19/08/2022 TO THE PETITIONER Exhibit P-2 THE TRUE COPY OF THE NOTICE NO:AS-

243/95 DATED 19/07/1996 ISSUED BY THE SECRETARY, THRIKKADAVOOR, GRAMA PANCHAYATH TO SMT.K.SARADAMMA Exhibit P-3 THE TRUE COPY OF THE RECEIPT NO:46193 DATED 21/08/1996 ISSUED BY THE SECRETARY, THRIKKADAVOOR GRAMA PANCHAYATH IN FAVOUR OF SMT.SARADAMMA Exhibit P-4 THE TRUE COPY OF THE LICENSE NO:140168062100092 DATED 22/04/2021 ISSUED BY THE 1ST RESPONDENT TO SMT.K.SARADAMMA FOR THE YEAR 01/04/2021 TO 31/03/2022 Exhibit P-5 THE TRUE COPY OF THE NOTICE NO:T2/TP1/316/2022 DATED 08/07/2022 ISSUED BY THE 1ST RESPONDENT Exhibit P-6 THE TRUE COPY OF THE OCCUPANCY CERTIFICATE IN FILE NO:TZ/BA/120/22-23 DATED 17/12/2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P-7 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT DATED 11/01/2023 TO THE PETITIONER Exhibit P-8 THE TRUE COPY OF THE CONSENT NO:KSPCB/KL/ICO/10020219/2023 DATED 31/03/2023 ISSUED FROM THE ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD, KOLLAM TO THE PETITIONER Exhibit P-9 THE TRUE COPY OF THE APPLICATION DATED 13/06/2023 SUBMITTED BY SRI.S.ABOOBACKER BEFORE THE 4TH RESPONDENT WP(C) NO. 29314 OF 2023

Exhibit P-10 THE TRUE COPY OF THE REPLY NO:TZ/PC1/1762/2023 DATED 06/07/2023 AND THE FILES ATTACHED ALONG WITH THE REPLY ISSUED BY THE 4TH RESPONDENT TO SRI.S.ABOOBACKER Exhibit P11 THE TRUE COPY OF THE RECEIPT NO:1230002097 DATED 25/11/2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P12 THE TRUE COPY OF THE LICENSE NO.140168062300706 DATED 27.11.2023 DATED 27.11.2023 ISSUED BY THE 1ST RESPONDENT