Kunjumon vs The District Collector
2024 Latest Caselaw 4731 Ker

Kerala High Court

Kunjumon vs The District Collector on 6 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 27823 OF 2014            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                          WP(C) NO. 27823 OF 2014
PETITIONER/S:

               KUNJUMON
               AGED 48 YEARS
               S/O. KUTTAN, KARIMKUTTIKAL HOUSE, 16 KANDAM,
               RAJAMUDI P.O., MURIKKASSERY - 685 604.

               BY ADVS.
               SRI.P.G.SURESH
               SRI.V.HARISH
               SRI.RAJAN VISHNURAJ
               SRI.G.SUDHEER THURAVOOR



RESPONDENT/S:

      1        THE DISTRICT COLLECTOR
               CIVIL STATION, PAINAVU, KUYILIMAL, IDUKKI - 685 603.

      2        VATHEKUDY GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, VATHEKUDY,
               MURIKKASSERY P.O., MURIKASSERU- 685 604.

      3        THE SUB INSPECTOR OF POLICE
               MURIKKASSDERY POLICE STATION, MURIKKASSERY- 685 604.

      4        GEORGE
               VADAYATHIKUNNEL HOUSE, RAJAMUDY P.O., MURIKASSERY -
               685 604.

      5        THE REVENUE DIVISIONAL OFFICER
               MUNNAR, DEVIKULAM P.O. IDUKKI DISTRICT.

               BY ADVS.
 WP(C) NO. 27823 OF 2014                 2


               JOMY K. JOSE
               SRI.A.C.DEVASIA
               A.C.DEVASIA
               MATHEW A KUZHALANADAN



OTHER PRESENT:

               SRI RIYAL DEVASSY, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    06.02.2024,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 27823 OF 2014            3




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 27823 of 2014
                    --------------------------------------
              Dated this the 6th day of February, 2024


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS