Sasi vs Sridevi
2024 Latest Caselaw 4728 Ker

Kerala High Court

Sasi vs Sridevi on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                             &
        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
 TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                  OP (FC) NO. 67 OF 2022
    IA 4/2022 IN OP 2239/2018 OF FAMILY COURT,THRISSUR


PETITIONERS/PETITIONERS 2 & 3:

    1    SASI,
         AGED 58 YEARS, S/O.ACHUTHA VARIYAR,
         RESIDING AT AVINISSERY VARIYAM,
         AVINISSERY VILLAGE, THRISSUR, PIN-680 306.

    2    BINDU,
         AGED 47 YEARS, W/O.SASI,
         RESIDING AT AVINISSERY VARIYAM,
         AVINISSERY VILLAGE, THRISSUR, PIN-680 306.

         BY ADVS.
         K.R.ARUN KRISHNAN
         DEEPA K.RADHAKRISHNAN
         SUDEEP ARAVIND PANICKER


RESPONDENTS/PETITIONERS/RESPONDENT NO.1:

    1    SRIDEVI,
         AGED 80 YEARS, W/O.UNNIKRISHNA VARIYAR,
         RESIDING AT MANNAMPETTA VARIYAM,
         AVINISSERY VILLAGE, THRISSUR, PIN-680 306.

    2    UNNIKRISHNA VARIYAR,
         AGED 85 YEARS, S/O.PARUKUTTY VARASYAR,
         RESIDING AT MANNAMPETTA VARIYAM,
         AVINISSERY VILLAGE, THRISUSR, PIN-680 306.

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
        OP.(FC).67/2022
                                            2




                                    JUDGMENT

Dated this the 6th day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel for the petitioners that the

matter has become infructuous. Accordingly, this O.P.(FC) is closed as

having become infructuous.

Sd/-

ANU SIVARAMAN, JUDGE

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.