Souma vs Rajeev
2024 Latest Caselaw 4727 Ker

Kerala High Court

Souma vs Rajeev on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
        THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                             &
       THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
 TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                 OP (FC) NO. 552 OF 2021
   AGAINST THE ORDER IN IA 1/2021 IN OP(HMA)266/2020 OF
               FAMILY COURT, PATHANAMTHITTA
PETITIONER/RESPONDENT/PETITIONER IN OP:

         SOUMA
         AGED 41 YEARS, W/O. RAJEEV,
         MURALI SADHANAM, KOZHENCHERRY TALUK,
         PATHANAMTHITTA VILLAGE,
         PATHANAMTHITTA DISTRICT, PIN-689 645.

         BY ADVS.
         M.P.MADHAVANKUTTY
         MATHEW DEVASSI



RESPONDENT/PETITIONER/RESPONDENT IN OP:

         RAJEEV
         AGED 44 YEARS, S/O. RADHAKRISHA PILLAI,
         VYSHAK, PUNNAPRA P.O., PUNNAPRA VILLAGE,
         ALAPPUZHA DISTRICT, PIN-688 004.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
        OP(FC).552/2021
                                        2




                                JUDGMENT

Dated this the 6th day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel for the petitioner that prayer

in this O.P.(FC) has become infructuous. This O.P.(FC) is therefore

closed as having become infructuous.

Sd/-

ANU SIVARAMAN, JUDGE

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.