Thulaseedharan vs Starry Boy
2024 Latest Caselaw 4711 Ker

Kerala High Court

Thulaseedharan vs Starry Boy on 6 February, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
    TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                         MACA NO. 100 OF 2015
   AGAINST THE ORDER/JUDGMENT OPMV 648/2002 OF MOTOR ACCIDENT
                      CLAIMS TRIBUNAL ,ATTINGAL
APPELLANT/PETITIONER:

             THULASEEDHARAN
             AGED 67 YEARS
             ORMA COTTAGE, NEAR CHEMPAKAMOODU TEMPLE,
             KARIYIL KAZHAKKUTTOM P.O, THIRUVANANTHAPURAM.
             BY ADVS.
             SRI.NAGARAJ NARAYANAN
             SRI.BENOJ C AUGUSTIN
             SRI.P.K.JAYAKRISHNAN
             SRI.PRATHAP PILLAI
             SRI.SAIJO HASSAN
             SRI.VISHNU BHUVANENDRAN


RESPONDENTS:

    1        STARRY BOY
             STAR VIEW, VALIYAKUNNU, KIZHUVILAM P.O,
             ATTINGAL - 695 101
             SAIJU MUHAMMED
             S/O.MUHAMMED BASHEER, FIRDOUSE, KARAMOODU,
    2
             MANGALAPURAM THONNACKAL P.O,
             THIRUVANANTHAPURAM - 695 005
    3        THE ORIENTAL INSURANCE COMPANY LIMITED
             DIVISIONAL OFFICE NO.II, ST.MARY VILLA,
             ULLOOR, MEDICAL COLLEGE P.O,
             THIRUVANANTHAPURAM - 695 115
             BY ADVS.
             S. Majida S
             AJIKHAN.M(K/3192/1999)
             MUHAMMED SUHAIL K.H.(K/001374/2020)
             K.S.SANTHI


     THIS    MOTOR   ACCIDENT   CLAIMS    APPEAL   HAVING   COME   UP   FOR
ADMISSION ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA No.100 OF 2015

                                    2


                               JUDGMENT

Eventhough the appellant is being directed to

take steps from 22.12.2022 onwards, even now no

steps have been taken.

In such circumstances, this appeal is dismissed

for non prosecution.

Sd/-

ZIYAD RAHMAN A.A. JUDGE

sms