Shihabudheen vs The Secretary
2024 Latest Caselaw 4661 Ker

Kerala High Court

Shihabudheen vs The Secretary on 6 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                  WP(C) NO. 19014 OF 2014
PETITIONERS:

    1     SHIHABUDHEEN
          S/O. MOHAMMED, KAPPAKUNNAN HOUSE, PUNNAPPALA
          P.O., THIRUVALI, MALAPPURAM DISTRICT.
    2     RAJAN
          KOLKADAN HOUSE, S/O.CHERIYA VELU, PUNNAPALA
          P.O., THIRUVALI, MALAPPURAM DISTRICT.
          BY ADVS.SRI.P.SAMSUDIN
          SMT.NIMA JACOB

RESPONDENTS:

    1     THE SECRETARY
          THIRUVALI GRAMA PANCHAYATH, THIRUVALI,
          MALAPPURAM DISTRICT - 679 328.
    2     THIRUVALI GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRTARY, THIRUVALI,
          MALAPPURAM -679 328.
    3     DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
          KENDRIYA BHAVAN, BLOCK C-2, 3RD FLOOR,
          KAKKANAD P.O. ERNAKULAM - 682 030.
    4     THE CHIEF ENVIRONMENTAL ENGINEER
          POLLUTION CONTROL BOARD, MALAPPURAM - 676 505
    5     GEOLOGIST
          MINING AND GEOLOGY DEPARTMENT, DISTRICT OFFICE,
          MANJERI- 676 121.
    6     CIRCLE INSPECTOR OF POLICE WANDOOR
          MALAPPURAM DISTRICT - 679 328
    7     P.SIVASANKARAN
          S/O. MEENAKSHI AMMA, PANTHAKKALATHIL HOUSE,
          NADUVATH P.O., THIRUVALI, MALAPPURAM DISTRICT.
    8     LIYAKATHALI K.
          S/O. MOHAMMED, KARUTHEDATH HOUSE,
          CHATHANGOTTUPURAM, WANDOOR, MALAPPURAM - 679328.
          BY ADVS.
          SRI.M.V.ASHIM
          ASSISTANT SOLICITOR GENERAL
          SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL
          BOARD
 W.P.(C).No. 19014 of 2014

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           SMT.KAVERY S THAMPI
           SRI.R.BALAKRISHNAN
           SRI.B.HARRYLAL
           SRI.C.R.REGHUNATHAN
           SRI.K.M.SATHYANATHA MENON
           SRI.SUVIN.R.MENON
           SRI. T.NAVEEN , SC, KERALA STATE POLLUTION
           CONTROL BOARD
           SRI.P.VIJAYAKUMAR

OTHER PRESENT:

           SRI BS SYAMANTAK, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No. 19014 of 2014

                                3




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.19014 of 2014
            ----------------------------------------------
         Dated this the 06th day of February, 2024


                            JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioners submitted that he

is not pressing this writ petition.

Therefore, this writ petition is dismissed as not

pressed.

sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE