Citation : 2024 Latest Caselaw 4588 Ker
Judgement Date : 6 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 31162 OF 2016
PETITIONER:
KRISHNAKUMAR
AGED 55 YEARS, S/O. PADMANABHAN,
PANTHIRIKKAL PADINJATTETHIL,
THIRUVANANTHAPURAM PO., KOLLAM.
BY ADVS.
SRI.C.RAJENDRAN
SRI.C.P.ANIL RAJ
RESPONDENTS:
1 KOLLAM CORPORATION COUNCIL
CORPORATION BUILDING,KOLLAM 691001,
REP. BY ITS MAYOR.
2 KOLLAM CORPORATION
CORPORATION BUILDING, KOLLAM 691001,
REP. BY ITS SECRETARY
3 THE HEALTH OFFICER
KOLLAM CORPORATION, CORPORATION BUILDING,
KOLLAM 691001,
4 LATHA SUMAYA CHARLES
W/O. JUSAYYA CHARLES @ SAMSON,ALVIN VILLA,
TRA 20B,THIRUMULLUVARAM, KOLLAM PO., KOLLAM.691012
5 THE KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE, USHUS BUILDINGS,
BIG BAZAR, KOLLAM-691001
6 JUSAYYA CHARLES
ALVIN VILLA, TRA NO.20BTHIRUMULLUVARAM,
KOLLAM, PIN-691012
7 SENIOR ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,
REGIONAL OFFICE, THIRUVANANTHAPURAM, PIN-695001
BY ADVS.SRI S SREEKUMAR, SC
SRI.M.K.CHANDRA MOHAN DAS,SC,KOLLAM MPT
SRI.B.MOHANLAL
SRI. T.NAVEEN , SC, KERALA STATE PCB
W.P.(C).No.31162 & 33672 of 2016
2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).33672/2016, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.31162 & 33672 of 2016
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 33672 OF 2016
PETITIONER:
KRISHNAKUMAR
AGED 56 YEARS
AGED 55 YEARS, S/O.PADMANABHAN,
PANTHIRIKKAL PADINJATTETHIL,
THIRUMULLAVARAM P.O, KOLLAM.
BY ADVS.SRI.C.RAJENDRAN
SRI.C.P.ANIL RAJ
RESPONDENT/S:
1 KOLLAM CORPORATION COUNCIL
CORPORATION BUILDING, KOLLAM 691 001,
REPRESENTED BY ITS SECRETARY.
2 THE HEALTH OFFICER
KOLLAM CORPORATION,CORPORATION BUILDING,
KOLLAM 691 001.
3 JUSAYYA CHARLES
ALVIN VILLA, TRA NO. 20B, THIRUMULLUVARAM,
KOLLAM 691 012.
4 LATHA JUMAYA CHARLES
W/O.JUSAYYA CHARLES @ SAMSON, ALVIN VILLA,
TRA 20B, THIRUMULLAVARAM P.O, KOLLAM 691 012.
5 THE KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE, USHUS BUILDINGS,
BIG BAZAR, KOLLAM 691 001.
BY ADVS.SRIS.SREEKMUMAR, SC
SRI.B.MOHANLAL
SRI. T.NAVEEN SC, KERALA STATE PCB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).31162/2016,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.31162 & 33672 of 2016
4
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).Nos.31162 & 33672 of 2016
---------------------------------------------
Dated this the 06th day of February, 2024
JUDGMENT
When these writ petitions came up for consideration,
the learned counsel for the petitioner submitted that the
matters are infructuous.
Therefore, these writ petitions are dismissed as
infructuous.
sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
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