Linto Kp vs The District Collector
2024 Latest Caselaw 4546 Ker

Kerala High Court

Linto Kp vs The District Collector on 6 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.30379/2023                        1/3                         Order Date : 06-02-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                              WP(C) NO. 30379 OF 2023
   PETITIONER:

          LINTO KP, AGED 33 YEARS, S/O PAULOSE KA, KARUTHY HOUSE, PERAMBRA,
          METHALA CITY, KODAKARA, KANAKAMALA, THRISSUR , PIN - 680689

   RESPONDENTs:

      1. THE DISTRICT COLLECTOR, CIVIL LINES RD, KALYAN NAGAR, AYYANTHOLE,
         THRISSUR, PIN - 680003
      2. THE REVENUE DIVISIONAL OFFICER, IRINJALAKUDA REVENUE DIVISIONAL
         OFFICE, CIVIL STATION ANNEXE IRINJALAKUDA, THRISSUR , PIN - 680125
      3. THE TAHSILDAR (LR), MUNICIPAL TOWN HALL COMPLEX, CHALAKUDY,
         THRISSUR, PIN - 680307
      4. THE VILLAGE OFFICER, KODAKARA VILLAGE OFFICE, KODAKARA, THRISSUR ,
         PIN - 680684
      5. THE AGRICULTURAL OFFICER, KODAKARA KRISHIBHAVAN, THRISSUR, PIN -
         680684
      6. LOCAL LEVEL MONITORING COMMITTEE, KODAKARA GRAMA PANCHAYATH,
         REPRESENTED BY ITS CONVENER, THE AGRICULTURAL OFFICER, KODAKARA
         KRISHIBHAVAN, THRISSUR, PIN - 680684
      7. THE DIRECTOR, KERALA STATE REMOTE SENSING AND ENVIRONMENTAL CENTRE,
         VIKAS BHAVAN, PALAYAM P.O., THIRUVANANTHAPURAM, PIN - 695033


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the KSREC to produce the report before this Hon'ble
   Court.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and this Court's final order dated
   18.09.2023 and upon hearing the arguments of M/S. BINIYAMIN K.S. &
   T.M.NEZLA, Advocates for the petitioner, the court passed the following:
 WP(C) No.30379/2023                        2/3                      Order Date : 06-02-2024




                             MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                               W.P.(C) No.30379 OF 2023.
                      -------------------------------------------------
                         Dated this the 6th day of February, 2024


                                        ORDER

I.A.1/2024.

This is an application for extension of time.

Post before the same Judge who passed the judgment.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.06.02.2024.

WP(C) No.30379/2023 3/3 Order Date : 06-02-2024

APPENDIX OF WP(C) 30379/2023 Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT NO.KL08061206094/2023 DATED 27.05.2023 Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE DATED 27.05.2023 ISSUED BY THE 4TH RESPONDENT Exhibit P3 THE TRUE COPY OF THE EXTRACT OF THE PUBLISHED DATA BANK OF KODAKARA GRAMA PANCHAYATH Exhibit P4 THE TRUE COPY OF THE FORM 5 APPLICATION DATED 20.07.2022 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P5 THE TRUE COPY OF THE REPORT DATED 09.01.2023 OF THE 5TH RESPONDENT TO THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE ORDER NO: 952/2023 DATED 22.02.2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 A TRUE COPY OF THE REQUEST DATED 26.04.2023 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT