Kerala High Court
Ramakrishnan.R vs P.S.Pushkarambal on 6 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
OP(C) NO. 290 OF 2024
IN E.P. NO.7/2006 OF ASSISTANT SESSIONS COURT/SUB COURT /
COMMERCIAL COURT (KALPETTA), SULTHANBATHERY
PETITIONER(S)/PLAINTIFF/DECREE HOLDER:
RAMAKRISHNAN R.,
AGED 73 YEARS, S/O RAMACHANDRAN, 57-B-48 STREET,
ASOKA NAGAR, 72/2 A, VOLSTREET EXTENSION
DASARADHAPURAM, MADRAS, TAMIL NADU, PIN - 600093.
BY ADVS.
PRATHAP. S.R.K.
ANN OLIVIA VALLAVANADAN
ARCHANA VINOD
RESPONDENT(S)/DEFENDANTS/JUDGMENT DEBTOR:
1 P.S.PUSHKARAMBAL
W/O RAMACHANDRA IYER, THIRUVALLOR STREET,
ALWARPET, MADRAS, PIN - 600018.
2 KALARIPOYIL ALI,
EDAVAKA AMSOM, OZHAKOD DESOM (P.O),
OZHAKODI,WAYANAD DISTRICT-(DIED), PIN - 670645.
3 PUTHEN VEETTIL VELAPPAN
PUTHEN VEETTIL HOUSE, THIRUNELLI AMSOM DESOM
(P.O),THIRUNETH, WAYANAD DISTRICT, PIN - 670646.
4 PULLOORKUDI PAULOSE, PULLOORKUDI HOUSE,
CHEROOR, VEMOM DESOM(P.O), CHEROOR, WAYANAD
DISTRICT, PIN - 670646.
5 P.P.A UMAVATHI AYYAR,
VEMOM AMSON DESOM, WAYANAD DISTRICT, PIN - 670645
6 MELEKANDI IBRAHIM,
MELEKANDI HOUSE, VEMOM AMSOM, VEMOM DESOM,
WAYANAD DISTRICT, PIN - 670645.
7 KORIKKARASANNA PINCHIMESTRY
THOTTATHIL, VEMOM AMSOM DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
O.P.(C) No.290 of 2024
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8 NERIKKUZHIYIL JOSEPH,
VEMOM AMSOM DESOM, NERIKKUZHIYIL HOUSE, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
9 THAZHEVATTARU KULLAN JOSEPH,
VATTARU MOTTAKUNNIL, VEMOM AMSOM
DESOM,VEMOM,WAYANAD DISTRICT, PIN - 670645.
10 KULAVAYAL ABDULLA,
VEMOM AMSOM DESOM, VEMOM WAYANAD DISTRICT,
PIN - 670645.
11 AMBALAPARAMBIL CHINNA,
AMBALAPARMBIL HOUSE,VENON AMSON DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
12 THAIKANDI ABDULLA,
AMBUKUTTI MAIDAN, VEMOM AMSOM DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
13 VETTARA JOSEPH,
VETTARA HOUSE, VEMOM AMSOM DESOM, VEMOM WAYANAD,
WAYANAD DISTRICT, PIN - 670645.
14 AMBALAPRAMBATH AYYAPPAN,
AMBALAPRARMBATH HOUSE, VEMON AMSOM DESOM, VEMOM,
WAYANNAD DISTRICT, PIN - 670645.
15 PUTHANPURAKKAL PATHUAMMA,
CHIRAKKARA THOTTATHI. VEMOM AMSOM DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
16 KORIKKAR THOMMAN,
KORIKKAR HOUSE, VEMOM AMSOM DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
17 VARIKKODAN ISMAIL,
VARIKKODAN HOUSE, VEMOM AMSOMDESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
18 VALIYAPARAMBIL FRANCIS,
VALIYAPRAMABATH HOUSE, VEMOM AMSOM DESOM, VEMOM,
WAYANAD DISTRICT, PIN - 670645.
19 OOTTUDUMBIL KURICHIAN KELAPPAN,
OOTTUDUMBIL HOUSE, VEMOM AMSOM DESOM,VEMOM,
WAYANAD DISTRICT, PIN - 670645.
20 THEKKUMBURATH ULAHANNAN,
THEKKUMBURATH HOUSE, THIRUNELLI AMSON,
THRISSILERI DESOM. WAYANAD DISTRICT-, PIN - 670646
O.P.(C) No.290 of 2024
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21 PULLORKUDI VARGHESE,
PULLORKUDI HOUSE, THIRUNELLI AMSOM,
THRISSILERI DESOM, THIRUNELLI (P.O) WAYANAD
DISTRICT, PIN - 670646.
22 KIZHAKKAYIL KARTHIAYANI,
KIZHAKKAYIL HOUSE, VEMOM AMSOM, ARATTUTHARA DESOM
(P.O), VEMOM, WAYANAD, PIN - 670645.
23 T.VALSALA,
D/O KARTHIYAYANI, ARATTUTHARA, VEMOM AMSOM, VEMOM,
WAYANAD, PIN - 670645.
24 T.PREMA,
D/O KARTHIYAYANI, ARATTUTHARA, VEMOM AMSOM, VEMOM,
WAYANAD-, PIN - 670645.
25 T.REENA,
D/O KARTHIYAYANI, ARATTUTHARA, VEMOM AMSOM, VEMOM,
WAYANAD, PIN - 670645.
26 SHYMA,
D/O KARTHIYAYANI, ARATTUTHARA, VEMOM AMSOM,
VEMOM,WAYANAD, PIN - 670645.
27 SUNIL,
S/O KARTHIYAYANI, ARATTUTHARA, VEMOM AMSOM, VEMOM
WAYANAD, PIN - 670645
28 SOORYA NARAYANAN,
R DASATHAPURAM, DEVARAJ NAGAR, MADRAS,
PIN - 600093.
29 R.MEENAKSHI
R. VASANTHAPURAM, DEVARAJ NAGAR, MADRAS,
PIN - 600093.
30 SULOCHANA
R. VASANTHAPURAM, DEVARAJ NAGAR, MADRAS,
PIN - 600093.
31 N.K.VANAJAKSHY
W/O PANNISSERY NANU, TEACHER, GOVERNMENT MODEL
HIGH SCHOOL, KATTAYAD P.O, TELLAMADA, WAYANAD,
PIN - 670731.
32 T.V.POULOSE,
S/O UTHUP, THEKKUMPURATH HOUSE, TRISHILERI AMSOM
DESOM, KUTTIKULAM P.O, WAYANAD, PIN - 670646.
33 MAMMOTTY,
S/O ALI, MANATHAVADI, RATION SHOP, TOWN BAXAR,
MANANTHAVADI.P.O, WAYANAD-, PIN - 670645.
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34 KANTHA RAJU,
S/O PUTTAYYA CHETTIAR, TOWN BAZER,
MANATHAVADI.P.O, WAYANAD, PIN - 670645.
35 P.V.RUGMINI
D/O RAGHAVAN, TRISHILER AMSOM DESOM, WAYANAD
DISTRICT, PIN - 670646.
36 VELAPPAN,
S/O ELANGAVIL VELAKKUTTY, ELANGAVIL HOUSE,
TRISHILERY AMSOM DESOM, WAYANAD DISTRICT,
PIN - 670646.
37 GEORGE,
S/O ULAHANNAN, TRISHILERY AMSOM DESOM,
KUTTIKULAM P.O, WAYANAD DISTRICT, PIN - 670646.
38 ANTONY,
S/O ULAHANNAN, TRISHILERY AMSOM DESOM,
KUTTIKULAM P.O, WAYANAD DISTRICT, PIN - 670646.
39 JOSEPH,
S/O ULAHANNAN, TRISHLERY AMSOM DESOM,
KUTTIKULAM P.O, WAYANAD DISTRICT, PIN - 670646.
40 ABOOBACKER CHENGAT,
S/O ASSAINAR, PENSIONER, 'FIRDOUSE' NEDUVA AMSOM
DESOM, THIRURANGADI, MALAPPURAM DISTRICT,
PIN - 676303.
41 SUDEEP.P
S/O BALAKRISHNAN, PACHAT HOUSE,
PALLIKKAL AMSOM DESOM, THIRURANGADI, MALAPPURAM
DISTRICT, PIN - 676303.
42 VICKY RAJ,
S/O HEMRAJ, AGED 54 YEARS, AMAR, CHAKKURATHKULAM,
NADAKKAVU P.O, KOZHIKODE, PIN - 673011.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C) No.290 of 2024
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J U D G M E N T
Dated this the 06th day of February, 2024
Petitioner herein is the decree holder in E.P.
No.7/2006, arising from the suit, O.S. No.84/1972,
pending before the Sub Court/Commercial Court,
Kalpetta, Sulthan Bathery. Petitioner filed E.A.
No.29/2024 in E.A. No.230/2023 in the above
referred E.P. The limited prayer of the petitioner
is for a direction to consider and pass orders in
the said interlocutory applications, expeditiously.
2. Having regard to the limited prayer sought for
by the petitioner, notice to the respondents are
dispensed with.
3. In the given facts and circumstances, there
will be a direction to the learned Sub Judge,
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Kalpetta, to consider and pass orders in E.A.
No.29/2024 in E.A. No.230/2023 in E.P. No.7/2006 in
O.S. No.84/1972 expeditiously, at any rate, within
a period of 40 days from the date of receipt of a
copy of this judgment.
The Original Petition is disposed of as above.
Sd/-
C. JAYACHANDRAN
JUDGE
Skk//06.01.2024
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APPENDIX OF OP(C) 290/2024
PETITIONER'S EXHIBITS:-
EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED
24.05.2005 IN A,S NO. 654 OF 1993
EXHIBIT P1/A A TRUE COPY OF OS 84/1977
EXHIBIT P2 A TRUE COPY OF THE EXECUTION PETITION
EXHIBIT P3 A TRUE COPY OF THE AGREEMENT DATED
17.05.2013 MADE BETWEEN THE PETITIONER
EXHIBIT P 4 A TRUE COPY OF THE AGREEMENT DATED
17.05.2013 MADE BETWEEN PETITIONER AND
EXHIBIT P5 A TRUE COPY OF THE EA NO. 135/2013 IN
E.P.NO.7/2006 IN OS NO.84/1072 DATED
20.05.2013ALONG WITH THE AFFIDAVIT DATED
17.05.2013 OF THE PETITIONER ON THE
FILES OF SUB COURT, SULTHANBATHERRY
EXHIBIT P6 A TRUE COPY OF THE ORDER DATED
30.09.2013 IN E.A NO.135/2013 IN E.P NO.
7/2006 IN OS NO. 84/1972 ON THE FILES OF
SUB COURT, SUTHANBATHERRRY
EXHIBIT P7 A TRUE COPY OF THE LETTER 03.02.2020
SENT BY THE PETITIONER TO SHRI. SUDEEP.P
EXHIBIT P8 A TRUE COPY OF AGREEMENT DATED
05.04.2022 MADE BETWEEN RESPONDENT NO.40
AND 41 WITH RESPONDENT NO.42
EXHIBIT P9 A TRUE COPY OF THE AFFIDAVIT DATED
04.04.2022 SIGNED BY SHRI. SUDEEP.P
EXHIBIT P10 A TRUE COPY OF THE AFFIDAVIT DATED
04.04.2022 EXECUTED BY SHRI. VICKY RAJ
ALONG WITH PETITION IN EP 7/2006 IN OS
EXHIBIT P11 A TRUE COPY OF THE ORDER DATED
30.08.2022 IN EA NO 39/2022 IN EP NO.
07/2006 IN OS NO. 84/1972 ON THE FILES
OF SUB JUDGE, SULTHAN BATHERY
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EXHIBIT P12 A TRUE COPY OF THE EA NO. 230/2023 IN
EP/7/2006 IN OS 84/1972 ON THE FILES OF
SUB COURT, SULTHAN BATHERY
EXHIBIT P13 A TRUE COPY OF THE COUNTER STATEMENT
DATED NIL FILED BY RESPONDENT NO. 42 IN
EXHIBIT P14 A TRUE COPY OF THE EA 29/2024 IN EA
DATED 12.01.2024 FILED BY THE PETITIONER
BEFORE THE HON'BLE SUB COURT, SULTHAN
BATHERY
