Kerala High Court
Leslie Danial vs State Of Kerala on 2 February, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 771 OF 2018
IN ST 4529/2017 OF JUDICIAL FIRST CLASS MAGISTRATE'S COURT
PATHANAMTHITTA
PETITIONER:
LESLIE DANIAL
KODINJINAL HOUSE, MYLAPRA TOWN PO,
PATHANAMTHITTA DISTRICT
(THE PETITIONER IS REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER DENNA LESLIE,
KODINJAL HOUSE, MYLAPRA TOWN.P.O.
PATHANAMTHITTA DISTRICT.)
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.ALEX GEORGE CHAMAPPARAYIL
SRI.THOMAS GEORGE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, 682031
2 K.SAILESH KUMAR
S/O.KESAVA PILLAI,
KOMATTU HOUSE,ANGADICAL NORTH PO,
PATHANAMTHITTA DIST.
3 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF EXTERNAL AFFAIRS,
-:2:-
NEW DELHI-110001
[IS IMPLEADED AS ADDITIONAL R3 AS PER ORDER DATED
05.02.2018 IN CRL.M.A. NO.1194/2018 IN
CRL.M.C NO.771/2018]
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SRI.C.B.SREEKUMAR
SUVIN.R.MENON (AS PER ORDER)
SRI.SUMAN CHAKRAVARTHY SR. GOVT.PLEADER
OTHER PRESENT:
SRI. M.C. ASHI
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.629/2018, 634/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
-:3:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 629 OF 2018
IN ST 4404/2017 OF JUDICIAL FIRST CLASS MAGISTRATE'S COURT,
PATHANAMTHITTA
PETITIONERS:
1 LESLIE DANIAL
KODINJINAL HOUSE,MYLAPARA TOWN.P.O.
PATHANAMTHITTA DISTRICT.
2 MRS. SANTHAN SUSAN LESLIE
KODINJINAL HOUSE,
MYLAPARA TOWN.P.O.
PATHANAMTHITTA DISTRICT.
(BOTH THE PETITIONERS ARE REPRESENTED BY THEIR
POWER OF ATTORNEY HOLDER
DENNA LESLIE,
KODINJINAL HOUSE,MYLAPARA TOWN.P.O.
PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.THOMAS GEORGE
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM- 682 031
-:4:-
2 GEORGE KOSHY
KADAVIL BUNGLOWE,
KAIPPATTOOR.P.O.
KOZHENCHERRY- 689 678.
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF EXTERNAL AFFAIRS,
NEW DELHI - 110001
[IS IMPLEADED AS ADDITIONAL R3 AS PER ORDER DATED
05.02.2018 IN CRL.M.A. NO.1195/2018]
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SRI.U.M.HASSAN
SRI.B.RAMACHANDRAN CGC
SRI.G.MURALEEDHARAN
SMT.P.PARVATHY
SRI.RAFEEK. V.K.
SRI.SAIJO HASSAN
SMT.SURYA P SHAJI
SRI.VISHNU BHUVANENDRAN
OTHER PRESENT
SMT.SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:5:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 634 OF 2018
IN ST 4400/2008 OF JUDICIAL FIRST CLASS MAGISTRATE'S COURT,
PATHANAMTHITTA
PETITIONER:
LESLIE DANIAL
KODINJINAL HOUSE,
MYLAPARA TOWN.P.O.PATHANAMTHITTA DISTRICT.
(THE PETITIONER IS REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER DENNA LESLIE,
KODINJAL HOUSE, MYLAPRA TOWN.P.O.
PATHANAMTHITTA DISTRICT.)
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.THOMAS GEORGE
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM- 682 031.
2 PHILIP ANIL CHERIAN
VALIAPARAMBIL HOUSE,
VETTIPURAM, PATHANAMTHITTA DISTRICT- 689 645.
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF EXTERNAL AFFAIRS,
-:6:-
NEW DELHI - 110001
[IS IMPLEADED AS ADDITIONAL R3 AS PER ORDER DATED
05.02.2018 IN CRL.M.A. NO.1197/2018]
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SRI.RAJAGOPALAN.A. CGC
OTHER PRESENT
SRI. ASHI.M.C
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:7:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 768 OF 2018
IN ST 1357/2014 OF JUDICIAL FIRST CLASS MAGISTRATE COURT,
PATHANAMTHITTA
PETITIONERS:
1 LESLIE DANIEL
KODINJINAL HOUSE,
MYLAPRA TOWN PO,
PATHANAMTHITTA DISTRICT
2 MRS.SANTHAN SUSAN LESLIE
KODINJINAL HOUSE,
MYLAPRA TOWN PO,PATHANAMTHITTA DISTRICT
[BOTH THE PETITIONERS ARE REPRESENTED BY THEIR
POWER OF ATTORNEY HOLDER DENNA LESLIE,
KODINJINAL HOUSE,
MYLAPARA TOWN PLO
PATHANAMTHITTA DISTRICT
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.ALEX GEORGE CHAMAPPARAYIL
SRI.THOMAS GEORGE
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM 682031
2 M.C.THANKACHAN
S/O.LATE THOMAS CHERIAN,
-:8:-
MADATHILETHU HOUSE, MEKKOZHOOR PO,
PATHANAMTHITTA DIST. 689645
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
MINISTRY OF EXTERNAL AFFAIRS
NEW DELHI-110001
[IS IMPLEADED AS ADDITIONAL R3 AS PER ORDER DATED
05.02.2018 IN CRL.M.A. NO.1190/2018]
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SUVIN R MENON
OTHER PRESENT
SMT. SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:9:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 769 OF 2018
IN ST 4399/2017 OF JUDICIAL FIRST CLASS MAGISTRATE'S COURT
PATHANAMTHITTA
PETITIONER:
LESLIE DANIAL
KODINJINAL HOUSE,
MYLAPRA TOWN PO,
PATHANAMTHITTA DISTRICT
[THE PETITIONER IS REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER DENNA LESLIE,
KODINJINAL HOUSE, MYLAPRA TOWN.P.O
PATHANAMTHITTA DISTRICT]
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.THOMAS GEORGE
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, 682031
2 M.P.THOMAS
S/O.P.I. PATHROSE,
VALASSERIL HOUSE,KUMBAZHA PO,
PATHANAMTHITTA DIST. 689678
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
-:10:-
MINISTRY OF EXTERNAL AFFAIRS
NEW DELHI-11
[IS IMPLEADED AS ADDITIONAL RS AS PER ORDER DATED
05.02.2018 IN CRL.M.A. NO.1191/2018]
BY ADVS.
SRI.JACOB P.ALEX
SUVIN R MENON
SRI.M.N.MANMADAN CGC
SRI.SUMAN CHAKRAVARTHY SR. GOVT.PLEADER
SRI.JOSEPH P.ALEX
OTHER PRESENT
SMT. SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:11:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 770 OF 2018
IN ST 85/2017 OF JUDICIAL FIRST CLASS MAGISTRATE COURT,
PATHANAMTHITTA
PETITIONER:
LESLIE DANIAL
KODINJINAL HOUSE, MYLAPRA TOWN P.O.,
PATHANAMTHITTA DISTRICT.
(THE PETITIONER IS REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER DENNA LESLIE,
KODINJINAL HOUSE,MYLAPRA TOWN.P.O.,
PATHANAMTHITTA DISTRICT]
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.ALEX GEORGE CHAMAPPARAYIL
SRI.THOMAS GEORGE
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,ERNAKULAM - 682031.
2 T.K.CHERIAN
THAZHAKKAL HOUSE, MYLAPRA TOWN P.O.,
PATHANAMTHITTA DIST. - 689678.
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
MINISTRY OF EXTERNAL AFFAIRS
NEW DELHI-110001
[IS IMPLEADED AS ADDITIONAL R3 AS PER ORDER DATED
-:12:-
05.02.2018 IN CRL.M.A. NO.1189/2018]
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SRI.MANU RAMACHANDRAN
SUVIN R MENON
SRI.M.A.VINOD CGC
OTHER PRESENT
SMT. SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:13:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF FEBRUARY 2024 / 13TH MAGHA, 1945
CRL.MC NO. 789 OF 2018
AGAINST THE ORDER/JUDGMENT ST 86/2017 OF JUDICIAL MAGISTRATE
OF FIRST CLASS ,RANNI
PETITIONER:
LESLIE DANIEL
KODINJINAL HOUSE,
MYLAPRA TOWN P.O.,
PATHANAMTHITTA DISTRICT.
(THE PETITIONER IS REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER DENNA LESLIE,KODINJINAL HOUSE,
MYLAPRA TOWN P.O,PATHANAMTHITTA DISTRICT]
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.ALEX GEORGE CHAMAPPARAYIL
SRI.THOMAS GEORGE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA
ERNAKULAM-682031
2 T K CHERIYAN,
THAZHAKKAL HOUSE,
MYLAPRA TOWN,PATHANAMTHITTA
3 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO
GOVERNMENT,MINISTRY OF EXTERNAL AFFAIRS,
NEW DELHI-110001
-:14:-
BY ADVS.
SRI.SUMAN CHAKRAVARTHY, SR. GOVT.PLEADER
SRI.MANU RAMACHANDRAN
SRI.KRISHNADAS P.NAIR, CGC
OTHER PRESENT
SMT. SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 02.02.2024, ALONG WITH Crl.MC.771/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
-:15:-
BECHU KURIAN THOMAS, J.
-----------------------------------------
Crl.M.C Nos.771, 629, 634, 768,
769, 770 & 789 of 2018
-------------------------------------------
Dated this the 2nd day of February, 2024
ORDER
Petitioners have filed a memo dated 20.01.2024, seeking to
withdraw these criminal miscellaneous cases.
In view of the above, these Crl.M.C. are dismissed as withdrawn.
Sd/-
BECHU KURIAN THOMAS
JUDGE
Jka/02.02.24
