Havvaumma K.V vs Shri Venugopal K.V
2024 Latest Caselaw 4311 Ker

Kerala High Court

Havvaumma K.V vs Shri Venugopal K.V on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                         CON.CASE(C) NO. 658 OF 2017
AGAINST THE ORDER/JUDGMENT WPC 10729/2013 OF HIGH COURT OF KERALA
PETITIONER:

             HAVVAUMMA K.V.
             AGED 54 YEARS
             W/O.MOOSAKKUTTY V.K., ARABIC TEACHER(FULL TIME),
             AJBS KOTTAPADAM, P.O.THALAKKASSERI, PALAKKAD-679538
             RESIDING AT VADAKKATHIL HOUSE, KUMARANELLOOR P.O.,
             PALAKKAD-679552
             BY ADV SRI.U.BALAGANGADHARAN
RESPONDENT:

             SHRI VENUGOPAL K.V.
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             ASSISTANT EDUCATIONAL OFFICER, THRITHALA
             SRI.SAIGY JACOB PALATTY, SR.GP
     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.658 OF 2017

                                     2




                              JUDGMENT

Dated this the 1st day of February, 2024

It is submitted by the learned counsel appearing for the petitioner

that the contempt of court case has become infructuous.

This contempt of court case is, accordingly, closed as

infructuous.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.658 OF 2017

APPENDIX OF CON.CASE(C) 658/2017

PETITIONER'S ANNEXURES:

ANNEXURE A A CERTIFIED COPY OF THE JUDGMENT IN WPC NO.10729 OF 2013 DATED 14.11.2016 ANNEXURE B A TRUE COPY OF THE COVERING LETTER DT.

06.12.2016 SUBMITTED TO AEO, KOLLENGODE ANNEXURE C A TRUE COPY OF THE COVERING LETTER DT.

06.12.2016 SUBMITTED TO DDE, PALAKKAD ANNEXURE D A TRUE COPY OF THE COVERING LETTER DT.

06.12.2016 SUBMITTED TO DPI, THIRUVANANTHAPURAM ANNEXURE E A TRUE COPY OF THE COVERING LETTER DT.

06.12.2016 SUBMITTED TO SECRETARY TO GOVERNMENT, THIRUVANANTHAPURAM

RESPONDENT'S ANNEXURES: NIL