M/S. Thoppil Contractors (India) Pvt. ... vs 1. Kerala State Rural Roads Development ...
2024 Latest Caselaw 4298 Ker

Kerala High Court

M/S. Thoppil Contractors (India) Pvt. ... vs 1. Kerala State Rural Roads Development ... on 1 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                      WP(C) NO. 12056 OF 2023
PETITIONER:

             M/S. THOPPIL CONTRACTORS (INDIA) PVT.LTD
             AGED 59 YEARS, REPRESENTED BY ITS MANAGING
             DIRECTOR, NIZAMUDEEN A, THOLIKUZHY,
             ADYAMON P.O., KILIMANOOR,
             THIRUVANANTHAPURAM, PIN - 695614
             BY ADVS.
             SURIN GEORGE IPE
             ADITHYA RAJEEV
             SREEDEV U

RESPONDENTS:

       1     KERALA STATE RURAL ROADS DEVELOPMENT AGENCY,
             REPRESENTED BY THE COMMISSIONER,
             3RD FLOOR, REVENUE COMPLEX, PUBLIC
             OFFICE COMPOUND, VIKAS BHAVAN P.O,
             THIRUVANANTHAPURAM DISTRICT - 695033
       2     THE CHIEF ENGINEER
             KERALA STATE RURAL ROADS DEVELOPMENT AGENCY,
             5TH FLOOR, SWARAJ BHAVAN, NANTHENCODE,
             KOWDIAR P.O, THIRUVANANTHAPURAM DISTRICT,
             PIN - 695003
       3     EXECUTIVE ENGINEER
             PROGRAMME IMPLEMENTATION UNIT (PIU),
             PMGSY, JILLA PANCHAYAT,
             KOLLAM DISTRICT, PIN - 691009



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    01.02.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 12056 of 2023
                                  :2:




                             JUDGMENT

The learned counsel for the petitioner seeks permission for his

client to withdraw this writ petition. A memo to that effect has also

been filed.

Resultantly, this writ petition is dismissed as having been

withdrawn.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm

APPENDIX OF WP(C) 12056/2023

PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE LETTER OF ACCEPTANCE ISSUED BY THE 2ND RESPONDENT DATED 2-04-

Exhibit-P2 A TRUE COPY OF THE BANK GUARANTEE DATED 12-04-2022 Exhibit-P3 A TRUE COPY OF THE ACKNOWLEDGMENT FORM OF HANDING OVER THE SITE TO THE CONTRACTOR Exhibit-P4 A TRUE COPY OF THE NOTICE DATED 28-10- 2022 ISSUED BY THE 2ND RESPONDENT Exhibit-P5 A TRUE COPY OF THE NOTICE DATED 07-11- 2022 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT Exhibit-P6 A TRUE COPY OF THE COMMUNICATION DATED 08-11-2022 ISSUED BY THE 3RD RESPONDENT TO THE EXECUTIVE ENGINEER OF THE KERALA WATER AUTHORITY Exhibit-P7 A TRUE COPY OF THE NOTICE DATED 11-11- 2022 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit-P8 A TRUE COPY OF THE COMMUNICATION DATED 29-11-2022 ISSUED BY THE 3RD RESPONDENT TO THE SECRETARY/PRESIDENT OF THE CHITHARA GRAMA PANCHAYAT Exhibit-P9 A TRUE COPY OF THE NOTICE DATED 09-03- 2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER Exhibit-P10 A TRUE COPY OF THE REPLY DATED 13-03-2023 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit-P11 A TRUE COPY OF THE ORDER NO. 52/DB2/2021- 22/KSRRDA DATED 23-03-2023 ISSUED BY THE 2ND RESPONDENT