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P.B.Mohanan vs S.Shanavas
2024 Latest Caselaw 4293 Ker

Citation : 2024 Latest Caselaw 4293 Ker
Judgement Date : 1 February, 2024

Kerala High Court

P.B.Mohanan vs S.Shanavas on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                         CON.CASE(C) NO. 1648 OF 2020
AGAINST THE ORDER/JUDGMENT WP(C) 5739/2019 OF HIGH COURT OF KERALA
PETITIONER:

             P.B.MOHANAN
             AGED 64 YEARS
             S/O P A BALAKRISHNAN, PANAPARAMBIL HOUSE,
             PARIYARAM P O, CHALAKUDY, THRISSUR DISTRICT - 680721.
             BY ADVS.
             SAJI KURIACHAN
             SRI.M.R.NANDAKUMAR
RESPONDENTS:

    1        S.SHANAVAS
             THE DISTRICT COLLECTOR, THRISSUR-680721.
    2        ADDL R2 V.R. KRISHNA TEJA IAS
             AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             NOW WORKING AS THE DISTRICT COLLECTOR,
             THRISSUR 680001

             (ADDL.R2 IS IMPLEADED VIDE ORDER DTD 24/8/23 IN IA 1/23
             IN COC 1648/2020)

             SRI.SAIGY JACOB PALATTY - SR.GP
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.1648 OF 2020

                                    2




                              JUDGMENT

Dated this the 1st day of February, 2024

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.1648 OF 2020

APPENDIX OF CON.CASE(C) 1648/2020

PETITIONER'S ANNEXURES:

ANNEXURE A A TRUE COPY OF THE JUDGMENT IN WP(C) NO.5739/2019 DATED 13.02.2020. ANNEXURE B TRUE COPY OF THE RECEIPT ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 27.02.2020. RESPONDENTS' ANNEXURES:

Annexure I TRUE COPY OF THE APPLICATION DATED 18/11/2022 SUBMITTED BY THE PETITIONER IN FORM 3 FOR RENEWAL OF ARMS LICENSE Annexure II TRUE COPY OF THE ORDER BEARING NO.DCTSR/12610/2022-C5 DATED 21/06/2023

 
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