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Simion Varghese vs The Circle Inspector
2024 Latest Caselaw 23254 Ker

Citation : 2024 Latest Caselaw 23254 Ker
Judgement Date : 2 August, 2024

Kerala High Court

Simion Varghese vs The Circle Inspector on 2 August, 2024

                                                  2024:KER:62067

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR.JUSTICE BASANT BALAJI
  FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
                     WP(C) NO. 8378 OF 2021
PETITIONER:

         SIMION VARGHESE
         AGED 57 YEARS, SON OF LATE C.V.VARGHESE,
         RESIDING AT APARTMENT NO.305,SUI SUMMIT,
         ERG ROAD,COCHIN-682 018.

         BY ADVS.
           SMT. K.N.RAJANI
           SRI. SAJEN THAMPAN
RESPONDENTS:

    1    THE CIRCLE INSPECTOR
         POOCHAKKAL POLICE STATION,CHERTHALA-688 526.

    2    VALIYAKERI MICHABHOOMI SAMYUKTA KARSHAKA SANGHAM,
         REPRESENTED BY IT'S
         PRESIDENT,MR.K.A.ANTHAPPAN,RESIDIG AT
         PUTHENCHERIL VEEDU,(ITHITHARA),ULAVAPU.P.O,
         POCHAKKAL-688 526.

    3    K.RAVEENDRAN,
         THE SECRETARY,VALIYAKERI MICHABHOOMI SAMYUKTA
         KARSHAKA SANGHAM,(REGISTER NO.46/82 AND
         A204/83),PANAVALLY.P.O, CHERTHALA-688 526.


OTHER PRESENT:
              SRI. RIYAL DEVASSY - GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.08.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.8378 OF 2021
                                  2
                                                      2024:KER:62067




                           JUDGMENT

(Dated this the 2nd day of August, 2024)

The petitioner has approached this Court seeking

Police protection for conducting Prown cultivation on the

basis of Ext.P1 agreement. The said agreement is dated

06.11.2020 and it was till 31.10.2021.

Therefore, the writ petition is dismissed as infructuous.

Sd/-

BASANT BALAJI, JUDGE

S.M.K. WP(C) NO.8378 OF 2021

2024:KER:62067

APPENDIX OF WP(C) 8378/2021

PETITIONER's EXHIBITS

EXHIBIT P1 TRUE COPY OF AGREEMENT BETWEEN THE PETITIONER AND THE RESPONDENTS 2 AND 3 DATED 06.11.2020

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION BY THE PETITIONER TO THE 2ND RESPONDENT DATED 20.03.2021

EXHIBIT P3 TRUE C0PY OF THE REPRESENTATION MADE BY THE PETITIONER TO THE 1ST RESPONDENT DATED 20.03.2021

EXHIBIT P4 TRUE COPY OF THE PROOF OF SERVICE OF EXHIBIT P3 THROUGH REGISTERED POST,DATED 29.03.2021.

 
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