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Prasad B vs T.K Mohit
2024 Latest Caselaw 23237 Ker

Citation : 2024 Latest Caselaw 23237 Ker
Judgement Date : 2 August, 2024

Kerala High Court

Prasad B vs T.K Mohit on 2 August, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
                    CON.CASE(C) NO. 388 OF 2024
 AGAINST THE JUDGMENT DATED 04.10.2023 IN WP(C) NO.31824 OF
                   2023 OF HIGH COURT OF KERALA
PETITIONER:

            PRASAD B
            AGED 61 YEARS, S/O BHASKARAN, CHAMBOLIL HOUSE,
            PUTHANTHURA, NEENDAKARA P.O, KOLLAM DISTRICT,
            PIN - 691582
            BY ADVS.
            JOSEPH GEORGE
            BIJO THOMAS GEORGE
            P.A.REJIMON
            NIKITA NAIR C.S.
            SAJEEV JOHN T.


RESPONDENTS:

    1       T.K MOHIT
            AGED 40 YEARS
            FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
            STATION HOUSE OFFICER- KARUNAGAPPALLY,
            KARUNAGAPPALLY POLICE STATION,
            KARUNAGAPPALLY P.O, KOLLAM DISTRICT, PIN - 690573
    2       AKBAR
            AGED 50 YEARS
            SHAMEER MANZIL, KALLUKADAVU-KALLELIBHAGAM,
            THODIYOOR P.O, KOLLAM DISTRICT, PIN - 690523
            BY ADVS.RAJEEV M.


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION     ON   02.08.2024,     THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                      SATHISH NINAN, J.
            = = = = = = = = = = = = = = = = = =
                 Cont.Case No.388 of 2024
            = = = = = = = = = = = = = = = = = =
           Dated this the 2nd day of August, 2024

                              JUDGMENT

The 1st respondent to ensure compliance of the

directions of this Court in the judgment dated 04.10.2023.

The contempt case is closed.

Sd/-

SATHISH NINAN JUDGE yd

APPENDIX OF CON.CASE(C) 388/2024

PETITIONER ANNEXURES Annexure A-1 CERTIFIED COPY OF JUDGMENT DATED 04-10- 2023 IN WP(C) NO: 31824/2023 OF THIS HON'BLE COURT Annexure A-2 TRUE PHOTOCOPY OF THE COMPLAINT DATED 17-10-2023 SUBMITTED BEFORE THE 1ST RESPONDENT BY THE PETITIONER Annexure A-3 TRUE PHOTOCOPY OF THE COMPLAINT DATED 15-11-2023 SUBMITTED BEFORE THE 1ST RESPONDENT BY THE PETITIONER Annexure A-4 TRUE PHOTOCOPY OF RECEIPT DATED 16-11- 2023 ISSUED BY THE 1ST RESPONDENT Annexure A-5 TRUE PHOTOCOPY OF REPLY NO:

400277/GGR/12/GPO/2024/332/1 DATED 06- 02-2024 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF THODIYOOR GRAMA PANCHAYATH RESPONDENT ANNEXURES Annexure R 2( a) True copy of the registration certificate issued by the commissionerate of food safety dated 25.01.2020 Annexure R 2 (b) True copy of the prescription issued by consultant cardiologist dated 19.02.2023

 
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